DIN: 00012210

ASHOK BHANDARI

Companies Associated
CIN Company Name Status
L17299WB1985PLC038517 RUPA & COMPANY LTD Active
L40104WB1981PLC033408 SKIPPER LIMITED Active
L51109WB1974PLC029637 IFB INDUSTRIES LTD Active
U72900WB2006PTC109858 VEHERE INTERACTIVE PVT LTD Active
L27101WB1985PLC039503 MAITHAN ALLOYS LTD. Active
L99999MH1988PLC080545 MAHARASHTRA SEAMLESS LIMITED(TRANSFERRED FROM DELHI TO MAH Active
U67120WB2001PLC093899 DIGVIJAY FINLEASE LIMITED Active
U65922WB1985PLC039468 RAGINI FINANCE LIMITED Active
L24133MH1996PLC197857 INTRASOFT TECHNOLOGIES LIMITED Active
U74999WB2012PTC184339 SHREECAP HOLDINGS PRIVATE LIMITED Active
U67120WB1982PLC035386 SHREE CAPITAL SERVICES LTD. Active
U67120WB2005PTC103417 AUM CAPITAL MARKET PRIVATE LIMITED Active


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