DIN: 00358583

ASHEESH MOHTA

Companies Associated
CIN Company Name Status
U74999MP1959PTC000882 KALANI BROTHERS (INDORE) PRIVATE LIMITED Active
U45201DL2005PTC140977 RUCHI MALLS PRIVATE LIMITED Active
U45200MH2008PTC178050 INDORE TREASURE ISLAND PRIVATE LIMITED Active
U45201MP2002PTC014963 PADMA HOMES PRIVATE LIMITED Active
U70109MH1995PTC094686 CHITRALI PROPERTIES PRIVATE LIMITED Active
U45201MH2016FTC282287 WESTERLY RETAIL PRIVATE LIMITED Active
U70101CH2006PTC029576 CSJ INFRASTRUCTURE PRIVATE LIMITED. Active
U70101OR1982PTC001037 SAFARI RETREATS PVT LTD Active
U64202KA1992PTC083998 VIKAS TELECOM PRIVATE LIMITED Active
U45201WB2007PTC225609 DARSHITA INFRASTRUCTURE PRIVATE LIMITED Active
U70102KA2007PTC041347 PUNE-EMBASSY PROJECTS PRIVATE LIMTIED Amalgamated
U70100KA2014PTC073362 EMBASSY OFFICE PARKS MANAGEMENT SERVICES PRIVATE LIMITED Active
U45202KA2007PTC084541 EMBASSY ONE DEVELOPERS PRIVATE LIMITED Active


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