DIN: 00214303

ARUN BRIJMOHAN SEKHSARIA

Companies Associated
CIN Company Name Status
U52399MH2021PTC360188 DURUM TRADING PRIVATE LIMITED Active
U17100MH1987PTC044727 DWARKADAS COTTON COMPANY PRIVATE LIMITED Amalgamated
U91110MH1921NPL000940 COTTON ASSOCIATION OF INDIA Active
U17120MH1994PTC156054 D D COTTON PRIVATE LIMITED Active
U51311MH1990PTC054920 DWARKADAS TRADING COMPANY PRIVATE LIMITED Active
U17119GJ1987PTC010009 SEKHSARIA IMPEX PRIVATE LIMITED Active
U51900MH1947PTC006076 DWARKADAS AND SONS PVT LTD Active


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