ARMED FORCES (SPECIAL POWERS) ACT, 1958


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Section
 Section Title
  INTRODUCTION
  1 SHORT TITLE AND EXTENT View Judgements
  2 DEFINITIONS View Judgements
  3 POWER TO DECLARE AREAS TO BE DISTURBED AREAS View Judgements
  4 SPECIAL POWERS OF THE ARMED FORCES View Judgements
  5 ARRESTED PERSONS TO BE MADE OVER TO THE POLICE View Judgements
  6 PROTECTION TO PERSONS ACTING UNDER ACT View Judgements
  7 REPEAL AND SAVING View Judgements



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