ARIA HOTELS AND CONSULTANCY SERVICES PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74140DL2007PTC163275
ROC
RoC-Delhi
Incorporation Date
11-05-2007
Class
Private
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
163275
Registration Date
11-05-2007
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
29-06-2019
Last Balance Sheet Date
31-03-2019



Financials

Authorized Capital
Rs. 16600,00,000
Paid Up Capital
Rs. 13601,64,300



Contact Information

E-Mail Address
cs@ariahotels.in
Registered Address
6th Flr Aria Towers JW Marriott New Delhi Aerocity Asset Area 4 Hospitality District Near IGI Airport New Delhi South West Delhi DL 110037 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to ARIA HOTELS AND CONSULTANCY SERVICES PRIVATE LIMITED

Last Checked Past / Closed Litigation On 07-03-2023 13:15
Nothing Found.

Currently our public version does not seem to find any PAST decided cases / judgements for ARIA HOTELS AND CONSULTANCY SERVICES PRIVATE LIMITED.

However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in




Directors

DIN Name Since
00016949 RAJ BHARGAVA KUMAR 09-02-2015
00057942 SANDEEP GUPTA 31-10-2008
AIAPG3668G NUPUR GARG 01-08-2014
00358658 TAMALI SENGUPTA 26-03-2015
00050436 RAKESH KUMAR AGGARWAL 03-08-2018
00015217 SUDHIR CHAMANLAL GUPTA 31-10-2008
00006165 SUSHIL KUMAR GUPTA 16-08-2007
AHXPA0280G SAMIR AGARWAL 13-11-2018

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