ARBITRATION (EXTENSION TO NAGAIAND) ACT, 1978


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short title View Judgements
  2 Extension of Act 10 of1940 to Nagaland View Judgements
  3 Extension to have retrospective effect View Judgements



#LawyerServices #Act #Law #Statute #IndianLaw #Kanoon