APPL PRIVATE LIMITEDActivity: Manufacturing (Metals & Chemicals, and products thereof) in Himachal Pradesh.Active |
||||||||||||
|---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
|
CIN U25209HP1987PTC007703 |
ROC RoC-HimachalPradesh |
Incorporation Date 30-09-1987 |
||||||||||
|
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
|
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
|
Registration Number 007703 |
Registration Date 30-09-1987 |
|||||||||||
Listing Info |
|
|
Not Listed or Listing Info, not found! |
Compliance |
|
Active Compliance ACTIVE Non-Compliant |
|
Last AGM Date --- |
|
Last Balance Sheet Date --- |
Financials |
|
Authorized Capital Rs. 100,00,000 |
|
Paid Up Capital Rs. 62,05,000 |
Contact Information |
|
E-Mail Address NA |
|
Registered Address BAROTIWALABADDI ROAD SOLAN HIMACHAL PRADESH HP 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to APPL PRIVATE LIMITEDLast Checked Past / Closed Litigation On 05-07-2022 02:02
|
||
| 28-09-2017 | APPL Industries Ltd V/S CCE, Pune-I | Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
| 29-08-2016 | APPL Polymers Private Limited & Another | High Court of Delhi |
| 26-09-1995 | Omega Alloy Castings Pvt.Ltd. Versus Commissioner(Appl) | High Court of Madhya Pradesh |
| 05-01-1966 | Nathmall Jalan Versus Appl Collector of Customs Preventive | High Court of Judicature at Calcutta |
Directors |
||
| DIN | Name | Since |
India's most comprehensive litigation gathering and reporting.
LEGATRACE AT YOUR SERVICE
- Legal Assessment
- Legal Risk Analysis
- Litigation Search
- Defaulter Lists Search
- Test Litigation Sensitivity
USEFUL FOR
- Mergers & Acquisitions
- Partnerships
- Joint Ventures
- Vendor On Boarding
- Employees / Competitors / Colleagues Legal Background Verification
DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.
The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.
The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.