Some PAST Judgements / Case Laws similar to AP INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 11-01-2021 21:53
|
03-12-2020 |
M/s. AP Product Represented by it Proprietor Yagyanand Agarwal & Another Versus State of Telangana Rep by its Principal Secretary Home Department Secretariat Hyderabad & Others |
High Court of for the State of Telangana |
20-11-2020 |
V. Venkata Lakshmi, Rajahmundr Versus State of AP, rep PP. |
High Court of Andhra Pradesh |
13-10-2020 |
Y. Usha Gayatri Versus State of A.P., Women P.S. Visakhapatnam rep. by inspector of Police rep. by Public Prosecutor & Another |
High Court of Andhra Pradesh |
17-09-2020 |
Vangamudi Kasimayan, Kurnool DT. Versus State of AP., rep PP. |
High Court of Andhra Pradesh |
14-09-2020 |
Kuruva Muliniti Lakshmana, Kurnool DT. Versus State of AP., Rep. PP. Hyd. |
High Court of Andhra Pradesh |
24-08-2020 |
Ravula Venkateswarlu Versus State of A.P., rep. by Public Prosecutor High Court of Andhra Pradesh |
High Court of Andhra Pradesh |
18-08-2020 |
G. Naganna Versus The State of Andhra Pradesh rep. by its Principal Secretary, Home Department, A.P. Secretariat, Velagapudi, Guntur District & Others |
High Court of for the State of Telangana |
17-08-2020 |
V. Ramana Versus The State of AP |
High Court of Andhra Pradesh |
14-08-2020 |
Nandyala Venkata Prasad Versus The State of A.P. |
High Court of Andhra Pradesh |
13-08-2020 |
T.D. Bhavani Versus State of A.P. rep. by its Registrar General, High Court at Amaravati & Others |
High Court of Andhra Pradesh |
13-08-2020 |
A.P. Dharmalingam Versus The Commissioner of Prohibition & Excise, Ezhilagam, Chepauk & Others |
High Court of Judicature at Madras |
29-07-2020 |
Kinjarapu Atchannaidu Versus State of A.P., rep. by Anti-corruption Bureau, CIU, AP., through its Special Public Prosecutor |
High Court of Andhra Pradesh |
21-07-2020 |
Divya Gulati Versus State of A.P. rep. by its Principal Secretary Medical Health & Family Welfare Department, Velagapudi & Another |
High Court of Andhra Pradesh |
06-07-2020 |
Surender Singh & Others Versus The State of Andhr Pradesh rep. by Public Prosecutor, High Court of A.P., Hyderabad |
High Court of for the State of Telangana |
06-07-2020 |
S.K. Nooruddin Versus State of A.P., rep. by Public Prosecutor |
High Court of Andhra Pradesh |
30-06-2020 |
Andhra Pradesh Eastern Power Distribution Company Ltd., AP. & Others Versus Kimudu Monu & Others |
National Consumer Disputes Redressal Commission NCDRC |
18-06-2020 |
Puli Vamsi Krishna Versus State of A.P., rep. by the Public Prosecutor High Court Amaravathi |
High Court of Andhra Pradesh |
17-06-2020 |
Palla Shanthi Kiran Versus The State of A.P. rep. by Public Prosecutor, High Court Buildings, Amaravati & Another |
High Court of Andhra Pradesh |
17-06-2020 |
Shankar Saran Versus Chairman & Managing Director Eastern Power Distribution Co. of A.P. |
National Consumer Disputes Redressal Commission NCDRC |
17-06-2020 |
K.O.B. Prabhakar Babu, Chittoor Dist. Versus State of A.P., rep. Special Public Prosecutor for ACB rep. by its Special Public Prosecutor High Court |
High Court of Andhra Pradesh |
11-06-2020 |
G. Gnaneshwar Versus The State of A.P., rep. by Spl. Public Prosecutor for ACB, Hyderabad |
High Court of for the State of Telangana |
04-06-2020 |
Gattu Vaman Rao Versus State of A.P., rep. by its Public Prosecutor |
High Court of for the State of Telangana |
21-05-2020 |
Thiruchanur Amaranath Versus State of A.P., rep. by Public Prosecutor Hyd. |
High Court of Andhra Pradesh |
20-05-2020 |
Infinity Fincorp Solutions Private Limited Infinity through Authorised Signatory Aravind Shinde & Another Versus State of A.P., rep. by its Public Prosecutor & Others |
High Court of Andhra Pradesh |
19-05-2020 |
State of A.P., rep. by P.P HC Hyd. High Court of A.P. Hyderabad Versus Addasari Trinadha & Others |
High Court of Andhra Pradesh |
15-05-2020 |
A.P. Suryaprakasam Versus Superintendent of Police, Sangli District, Maharashtra & Another |
High Court of Judicature at Madras |
11-05-2020 |
Pallapu Jangaiah, R.R. District & Another Versus The State of A.P., rep. by PP., High Court |
High Court of for the State of Telangana |
06-05-2020 |
Gurrala Surendranath Suri Versus The State of A.P. |
High Court of Andhra Pradesh |
06-05-2020 |
G.A. Rama Rao & Others Versus The State of Andhra Pradesh, LET & F Department, AP Secretariat, Velagapudi, Rep. by its Special Chief Secretary & Others |
High Court of Andhra Pradesh |
04-05-2020 |
M/s. Cognizant Technology Solutions India Pvt. Ltd., rep. by its Authorized Signatory Versus The Appellate Authority under Section 48(1) of the A.P. Shops & Establishments Act, 1988 & Others |
High Court of for the State of Telangana |
28-04-2020 |
HRT Builders, rep. by its Managing Partner Thondepu Ratna Srinivas Versus State of A.P. rep by its Principal Secretary, Home Department, Velagapudi & Another |
High Court of Andhra Pradesh |
24-04-2020 |
D.V. Satyanarayana Versus State of AP |
High Court of Andhra Pradesh |
22-04-2020 |
Chebrolu Leela Prasad Rao & Others Versus State of A.P. & Others |
Supreme Court of India |
16-03-2020 |
Ch. Pattenna Chowdary Versus A.P. State Legislature, Secretariat, rep. by Secretary, Velagapudi, Amaravati & Others |
High Court of Andhra Pradesh |
10-03-2020 |
Kunchala Ankamma Versus State of A.P., rep by Public Prosecutor High Court of A.P. Hyderabad |
High Court of Andhra Pradesh |
06-03-2020 |
Kandula Annapuranamma & Another Versus Stsate of A.P., rep by the Public Prosecutor High Court of A.P. Hyderabad |
High Court of Andhra Pradesh |
06-03-2020 |
Atukuri Ramalingeswararao Versus State of A.P., rep. by its Public Prosecutor High Court of Andhra Pradesh at Amaravati & Another |
High Court of Andhra Pradesh |
05-03-2020 |
A. Eresha Versus State of A.P. rep. by the Public Prosecutor High Court at Amaravathi & Another |
High Court of Andhra Pradesh |
03-03-2020 |
Ayinapurapu Venkata Lakshman Kumar Versus State of A.P., through its sub inspector of Police, represented by its Public Prosecutor High Court of A.P. & Another |
High Court of Andhra Pradesh |
28-02-2020 |
Yaramala Raju Versus State of A.P. rep. by its Principal Secretary Social Welfare Department, Amaravati & Others |
High Court of Andhra Pradesh |
19-02-2020 |
Talari Krishna Versus State of A.P., rep. by its Public Prosecutor High Court of A.P. & Others |
High Court of for the State of Telangana |
07-02-2020 |
State of A.P., rep. by Public Prosecutor, High Court Hyderabad Versus Gothi Deepchand, Nizamabad District & Others |
High Court of for the State of Telangana |
06-02-2020 |
U.V. Krishnam Raju & Others Versus State of A.P. rep. by its Principal Secretary, Revenue Department, Amaravathi & Others |
High Court of Andhra Pradesh |
05-02-2020 |
Gohen Tahar Versus State of A.P. |
High Court of Gauhati |
04-02-2020 |
Tarh Tanio Versus State of A.P. |
High Court of Gauhati |
04-02-2020 |
P. Komalika, rep. by her mother and natural guardian P. Lakshmi Priyanka Versus The State of A.P., Rep. by its Principal Secretary, Department of Higher Education, Secretariat Buildings, Velagapudi, Andhra Pradesh & Another |
High Court of Andhra Pradesh |
04-02-2020 |
Kalsang Lhundup @ Tsering Lhundup Versus The State of A.P. |
High Court of Gauhati |
03-02-2020 |
The State Of A.P. rep. by Public Prosecutor Versus Chindurala Ramesh, Warangal District |
High Court of for the State of Telangana |
30-01-2020 |
Parvatam Satyanarayana Versus State of Andhra Pradesh rep. by its Principal Secretary, Revenue Department, A.P. Secretariat & Others |
High Court of Andhra Pradesh |
29-01-2020 |
A.P. Shareefa Versus State of Tamil Nadu, Rep. by its Secretary to Government, Housing and Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
29-01-2020 |
G. China Babu Versus State of A.P. |
High Court of Andhra Pradesh |
28-01-2020 |
A. Pullamma Versus State of A.P., through Public Prosecutor High Court Hyderabad & Others |
High Court of Andhra Pradesh |
27-01-2020 |
M/s. Bangi Linganna rep. by its prop: U.B. Mallikarjuna, Yemmiganur Versus State of A.P. rep. by the Public Prosecutor & Others |
High Court of Andhra Pradesh |
24-01-2020 |
The Government of A.P., represented by its Principal Secretary & Another Versus Kondeti Pandu Rangarao |
High Court of Andhra Pradesh |
24-01-2020 |
Lilngala Narender Reddy, KPHB Colony & Another Versus The State of A.P., Rep PP., HYD, Through SHO P.S., Kukatpally |
High Court of for the State of Telangana |
23-01-2020 |
Mduri Raju & Others Versus The State of A.P. Rep., by its PP |
High Court of for the State of Telangana |
23-01-2020 |
Padagala Ramana Versus State of AP |
High Court of Andhra Pradesh |
23-01-2020 |
Peteti Prabhakara Rao, WG Dist & Others Versus State of AP |
High Court of Andhra Pradesh |
22-01-2020 |
Boppana Surendra Versus State of AP |
High Court of Andhra Pradesh |
22-01-2020 |
Chan Basha Sheik, EG Dist & Others Versus State of AP |
High Court of Andhra Pradesh |
22-01-2020 |
Nadakudiri Roja Rani Versus State of AP |
High Court of Andhra Pradesh |
22-01-2020 |
The Occupier R.C. Sodani, M/s JSW Cement Limited, Bilakalaguda (V), Gadivemula (M), Kurnool District, Andhra Pradesh Versus The State of AP represented by the Assistant Labour Officer-II, represented by P.P. High Court |
High Court of Andhra Pradesh |
22-01-2020 |
Y. Somu Babu Versus State of AP |
High Court of Andhra Pradesh |
22-01-2020 |
Kammagari Madhava Reddy Versus The State of AP rep by its PP Hyd |
High Court of for the State of Telangana |
22-01-2020 |
Mohammed Abdul Rawoof Shaik Versus State of A.P., rep., by its Principal Secretary, General Administration Department, Guntur District & Others |
High Court of Andhra Pradesh |
21-01-2020 |
Jangoni Vijender Versus State of A.P. |
High Court of for the State of Telangana |
20-01-2020 |
State of AP Versus Devi Engineering & Construction |
High Court of Andhra Pradesh |
10-01-2020 |
A. Balanarasimha Rao Versus A.P. Rajiv Swagruha Corporation Ltd., (Government of A.P. Undertaking) Bandlaguda Project, Rangareddy District, Rep. by its General Manager (Projects) |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
10-01-2020 |
Chakilam Laxmi Narasimha Rao Versus A.P. Rajiv Swagruha Corporation Ltd., (Government of A.P. Undertaking) Bandlaguda Project, Rangareddy District, Rep. by its General Manager (Projects) |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
10-01-2020 |
C. Venugopal Reddy Versus The State of A.P. Rep By Its P.P & Another |
High Court of Andhra Pradesh |
10-01-2020 |
D. Pullaiah Versus The State of A.P. |
High Court of Andhra Pradesh |
08-01-2020 |
R.V. Nathan Versus A.P. Mahesh |
High Court of Karnataka |
08-01-2020 |
Tommidella Renuka, WG Dist Versus Prl Secyla, State of AP, Guntur Dist & Others |
High Court of Andhra Pradesh |
19-12-2019 |
Rama Krishna & Another Versus The State of Andhra Pradesh Rep by its Principal Secretary Industries and Commerce Mines Department A P Secretariat Velagapudi Guntur District A.P. & Others |
High Court of Andhra Pradesh |
18-12-2019 |
A.P. Shanmugaraj Versus The Deputy Commissioner of Income Tax, Special Investigation Circle, Erode |
High Court of Judicature at Madras |
18-12-2019 |
O. Srinivasa Rao Versus State of A.P., rep. by its Special Public Prosecutor anti corruption bureau rep. by its Public Prosecutor High Court of A.P. & Another |
High Court of Andhra Pradesh |
16-12-2019 |
M/s. Indian Oil Corporation Ltd., AP State Office, Hyderabad Versus M/s. N.R.P. Projects Private Ltd., Rep. by its Partner, Hitesh J. Patel |
High Court of Judicature at Madras |
12-12-2019 |
Gadde Veera Venkata Satyanarayana Versus State of A.P. |
High Court of Andhra Pradesh |
11-12-2019 |
G. Venkateswara Rao & Others Versus The State of A.P., rep. by its Secretary to Government & Others |
High Court of Andhra Pradesh |
09-12-2019 |
Chakka Venkata Satyanarayana & Others Versus State of A.P., rep. by Public Prosecutor High Court of A.P. & Another |
High Court of Andhra Pradesh |
06-12-2019 |
D. Suryaprakash Venkata Rao Versus State of A.P. Rep. by its Public Prosecutor |
High Court of Andhra Pradesh |
06-12-2019 |
State Bank of Travancore Versus A.P. Asharaf |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
06-12-2019 |
Branch Manager, State Bank of Travancore, Koliyadi Branch, Wayanad & Another Versus A.P. Ashraf |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
22-11-2019 |
Everest Formulation, Solan, H.P. & Others Versus State of AP., Rep PP & Others |
High Court of for the State of Telangana |
21-11-2019 |
M/s. Vusirikala Nataraju & Co., Vizianagaram District Versus State of A.P., rep. by the Public Prosecutor, High Court of A.P. & Another |
High Court of Andhra Pradesh |
20-11-2019 |
Kode Ravindra Babu & Others Versus State of A.P. (Excise-II), Revenue Department, Secretariat, Velagapudi, Amaravathi, Guntur District, rep., by its principal Secretary & Others |
High Court of Andhra Pradesh |
15-11-2019 |
K. Nagesh Versus State of Telangana, Rep. by its Standing Counsel for ACB & SPE Cases, High Court of Judicature at Hyderabad for the State of Telangana & the State of A.P. |
High Court of for the State of Telangana |
15-11-2019 |
Sk. Hussain Versus The State of A.P., rep.by its Inspector of Police, Anti-Corruption Bureau, Nizamabad Range, Nizamabad |
High Court of for the State of Telangana |
15-11-2019 |
A.P. Varghese Versus The Chief Manager (Authorised Officer), Vijaya Bank, Ernakulam, Kochi & Others |
High Court of Kerala |
15-11-2019 |
V. Ramesh Babu, Advocate, Khammam Versus State of A.P., Rep. by P.P., High Court of A.P. |
High Court of for the State of Telangana |
12-11-2019 |
Frn. John Raju Junjunuri Versus The State of A.P., Rep. by its Public Prosecutor, High Court at Amaravati & Another |
High Court of Andhra Pradesh |
08-11-2019 |
A. Prabhavathi Versus The State of A.P. rep. by its Principal Secretary, Revenue Department, Secretariat, Amaravati & Others |
High Court of Andhra Pradesh |
02-11-2019 |
Kalaguri Balaji & Others Versus The A.P. Southern Power Distribution Company Ltd., (APSPDCL) & Others |
High Court of Andhra Pradesh |
24-10-2019 |
Amujuri Balaraju Versus State of A.P., rep. by its Public Prosecutor, High Court of A.P., Hyderabad |
High Court of Andhra Pradesh |
23-10-2019 |
A. Padmanabha Reddy Guntur & Others Versus State of AP Represented by the Public Prosecutor High Court of AP Hyderabad & Others |
High Court of Andhra Pradesh |
22-10-2019 |
Gadiraju Venkata Satya Subramanya Raju & Others Versus State of A.P. & Another |
High Court of Andhra Pradesh |
14-10-2019 |
Anisetti Venkata Nagendra Babu Versus State of A.P. Represented by its Principal Secretary, Home Department Velagapudi & Others |
High Court of Andhra Pradesh |
01-10-2019 |
Dr. Pavan AP & Others Versus The State of Andhra Pradesh, Rep. by its Principal Secretary & Others |
High Court of Andhra Pradesh |
24-09-2019 |
A.P. Subramaniam Versus The Joint Director of Health Services, Salem & Others |
High Court of Judicature at Madras |
24-09-2019 |
G. Lakshmi Ganaeswara Rao Versus State of AP Represented by the Public Prosecutor High Court of A.P. Hyderabad |
High Court of Andhra Pradesh |