DIN: 00048386

ANUJ PURI

Companies Associated
CIN Company Name Status
U74999MH2018PTC306162 ANAROCK CAPITAL ADVISORS PRIVATE LIMITED Active
L22219UP1975PLC004147 JAGRAN PRAKASHAN LIMITED Active
U70100KA2014PTC073362 EMBASSY OFFICE PARKS MANAGEMENT SERVICES PRIVATE LIMITED Active
U74999MH2017PTC303404 ANAROCK GROUP BUSINESS SERVICES PRIVATE LIMITED Active
U67100DL2000PTC107187 PURI CRAWFORD INSURANCE SURVEYORS & LOSS ASSESSORS INDIA PRIVATE LIMITED Active
L64200MH1999PLC137729 MUSIC BROADCAST LIMITED Active
U70100MH2011PTC219140 ANAROCK PROPERTY CONSULTANTS PRIVATE LIMITED Active
U74999MH2017PTC298016 ANAROCK RETAIL ADVISORS PRIVATE LIMITED Active
U70109MH2021PTC364709 MOVEUP REAL ESTATE PRIVATE LIMITED Active
U74999MH2017PTC293611 AMRTA CONSULTING PRIVATE LIMITED Active
U93000MH2019PTC319961 HVS ANAROCK HOTEL ADVISORY SERVICES PRIVATE LIMITED Active
U70103MH2019PTC326635 TRESPECT INDIA PRIVATE LIMITED Active
U70109MH2020PLC346242 HOMEXCHANGE LIMITED Active


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