ANKESH RESORTS AND HOTELS PRIVATE LIMITEDActivity: Trading in Maharashtra.Active |
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CIN U55101MH1996PTC097718 |
ROC RoC-Mumbai |
Incorporation Date 28-02-1996 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 097718 |
Registration Date 28-02-1996 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 2,00,000 |
Paid Up Capital Rs. 1,00,200 |
Contact Information |
E-Mail Address ankeshresorts@gmail.com |
Registered Address 17th Floor, Cyber One, S. Pranavanandji Marg, Sector 30, Vashi Navi Mumbai Thane MH 400703 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ANKESH RESORTS AND HOTELS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 15-03-2023 19:57
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for ANKESH RESORTS AND HOTELS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00230392 | MANISH SHAHRA | 11-03-2008 |
00634094 | SARVESH DINESH SHAHRA | 08-08-2005 |
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