DIN: 00432058

ANIL KUMAR VASWANI

Companies Associated
CIN Company Name Status
U51109DL2008PTC182931 SAI AUXILARY COMPONENTS PRIVATE LIMITED Strike Off
U55101DL2008PTC183781 SKYLINE HOSPITALITY & TOWNSHIPS PRIVATE LIMITED Active
U72200DL2001PTC111869 SKYLINE SOFTWARE PVT. LTD. Active
U45400DL1986PTC025351 S K CONTRACTS PRIVATE LIMITED Active
U45200DL2010PTC210932 HVL BUILDING DEVELOPERS PRIVATE LIMITED Active
U45201DL2013PTC253054 SKYLINE ADITYA BUILDERS PRIVATE LIMITED Under Process of Striking Off
U72200DL2008PTC173128 SAI COMPUNET & IT SERVICES PRIVATE LIMITED Active
U51909DL2010PTC206829 SATILILA EXPORTS PRIVATE LIMITED Strike Off
U74999DL2016PTC303651 FRUJUICE VENDING PRIVATE LIMITED Active
U72300DL2007PTC166279 SAI INFO TECHNICAL SERVICES PRIVATE LIMITED Strike Off
U51909DL2019PTC345674 CKD EXIM PRIVATE LIMITED Active
U74120UP2015PTC070225 AARVEE IDEALAB TECHNOLOGIES PRIVATE LIMITED Active
U45400DL2010PTC199716 SKYLINE ADITYA INFRASTRUCTURE PRIVATE LIMITED Active
U45204DL2012PTC241978 PYRAMID TOWNSHIPS PRIVATE LIMITED Active
U51103DL2008PTC182930 SAI AIRCONDITIONING EQUIPMENTS PRIVATE LIMITED Strike Off
U74210DL1999PTC102058 SKYLINE INFRATECH PRIVATE LIMITED Active


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