DIN: 03622709

ANIL KUMAR BAGRI

Companies Associated
CIN Company Name Status
U26942WB1986PTC040565 INLAND CEMENT COMPANY PRIVATE LIMITED Active
U70101AS2005PTC007864 ANANNYA REALTORS PRIVATE LIMITED Active
U45203AS2005PTC007644 EDEN RIVERSCAPE PRIVATE LIMITED Active
U45400WB2012PTC188182 RIMJHIM HOUSING PRIVATE LIMITED Strike Off
U51909WB1994PTC066091 CLRS INTEGRATED LOGISTICS PRIVATE LIMITED Active
U60210WB1997PTC086138 LONGHAUL KONNECT PRIVATE LIMITED Active
U40102WB1941PTC010737 THE GANGA METAL REFINING CO PVT LTD Active
U52342WB1986PTC040250 JAYSHREE TUBES PVT LTD Active
U26960AS2012PTC010864 PASSAN PROJECTS PRIVATE LIMITED Active
U45203AS2005PLC007643 SHRISTI RIVERINE LIMITED Active
U31104WB1987PTC042441 KONARK COMMERCIAL PVT LTD Active


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