DIN: 00134884

ANIL KUMAR AGRAWAL

Companies Associated
CIN Company Name Status
U65910DL1991PTC043427 CORPORATE CAPITAL SERVICES INDIA PRIVATE LIMITED Amalgamated
U72305UP1987PLC009162 JAYKAYCEM (CENTRAL) LIMITED Active
U70109UP2022PTC167281 YADU ESTATES PRIVATE LIMITED Active
U17111UP1947PLC001641 J.K.TRADERS LIMITED Active
U74900DL1995PLC065114 AYODHYA FINLEASE LIMITED Active
L17111UP1986PLC008104 PADAMSHREE PROJECTS LIMITED Amalgamated
U26942UP1992PLC013967 J.K.CEMENT(WESTERN) LIMITED Active
U67120UP1995PTC018168 YADU SECURITIES PRIVATE LIMITED Dissolved
U52334UP1983PLC008063 PIONEER PROJECTS LIMITED Active
U21019UP1983PLC008065 RIDHI SIDHI COMMERCIALS LIMITED Active
U70109UP2022PTC168492 YADU HOMES PRIVATE LIMITED Active
U17212UP1984PLC006832 SURYA COMMERCIAL LIMITED Active
U91110UP1932NPL000467 MERCHANTS CHAMBER OF UTTAR PRADESH Active
U36993UP1995PLC017694 YADU INTERNATIONAL LIMITED Active
U67120UP1996PTC020027 PGA SECURITIES PRIVATE LIMITED Active
U65993UP1984PLC006592 JUGGILAL KAMLAPAT HOLDING LIMITED. Amalgamated


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