ANDHRA PRADESH STATE CIVIL SUPPLIES CORPN LTD

Activity: Others in Andhra Pradesh.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999AP1974SGC001832 		ROC
RoC-Vijayawada 		Incorporation Date
31-12-1974
Class
Private 		Category
Company limited by Shares 		Sub-Category
State Govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
001832 		Registration Date
31-12-1974 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
29-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 1000,00,000
Paid Up Capital
Rs. 300,00,000



Contact Information
E-Mail Address
apscsc@yahoo.co.in
Registered Address
6-3-655/1/A, CIVIL SUPPLIESBHAWAN, SOMAJIGUDA, HYDERABAD ANDHRA PRADESH Kurnool AP 500082 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to ANDHRA PRADESH STATE CIVIL SUPPLIES CORPN LTD

Last Checked Past / Closed Litigation On 19-12-2020 10:51
10-09-2020 A. Sudharani Versus The State of Andhra Pradesh, Rep., by its Principal Secretary, Civil Supplies Department, Velagapudi, Guntur District & Others High Court of Andhra Pradesh
20-05-2020 K. Madhusudhana Naidu Versus The State of Andhra Pradesh, rep. by its Secretary, Consumer Affairs, Food and Civil Supplies (CS.I) Department & Others High Court of Andhra Pradesh
14-02-2020 Dama Srikantam Versus The State of Andhra Pradesh, rep. By its Principal Secretary, Consumer Affairs, Food & Civil Supplies Department, Secretariat Buildings, Velagapudi, Amaravati & Others High Court of Andhra Pradesh
20-01-2020 Dasari Venkata Srinviasa Rao Proprietor, Shanmukha Rice Traders Shop & Another Versus State of Andhra Pradesh Rep. by its Principal Secretary Department of Consumer Affairs Food & Civil Supplies, Secretariat, Velagapudi, Amaravati & Others High Court of Andhra Pradesh
19-12-2019 P. Mohanamba Versus The State of Andhra Pradesh Rep. by its Principal Secretary Civil Supplies Department Secretariat, Velagapudi & Others High Court of Andhra Pradesh
09-12-2019 Maddu Deva Sahayam Versus The State of Andhra Pradesh, rep by its Principal Secretary, Consumer Affairs and Civil Supplies Department, Guntur Dist. & Others High Court of Andhra Pradesh
01-10-2019 E. Aparna Versus State of Andhra Pradesh, Represented by its Principal Secretary, Consumer Affairs, Food & Civil Supplies Department & Others High Court of Andhra Pradesh
13-11-2018 Siva Pavani Filling Station, rep.by its Partner, C. Radha Krishnam Raju Versus State of Andhra Pradesh, rep.by its Prl. Secretary, Civil Supplies Department, Vijayawada & Others High Court of Andhra Pradesh
16-03-2018 V. Masthanaiah Versus The State of Andhra Pradesh, Rep. by its Principal Secretary, Civil Supplies Department & Others In the High Court of Judicature at Hyderabad
08-03-2018 The Andhra Pradesh State Civil Supplies Corporation Ltd., rep.by its Vice Chairman & Managing Director Versus M/s. Kesarimol Promod Kumar, rep.by its Proprietor, Pramod Kumar Agarwal In the High Court of Judicature at Hyderabad
05-08-2016 B. Nethaji Versus State of Andhra Pradesh, Civil Supplies Dept. Rep its Principle Secretary & Others In the High Court of Judicature at Hyderabad
18-03-2016 N. Bhaskaramma Versus The State of Andhra Pradesh, rep. by its Prl. Secretary, Civil Supplies Department, A.P. Secretariat & Others In the High Court of Judicature at Hyderabad
18-02-2016 K. Sumathi Versus State of Andhra Pradesh, rep. by its Principal Secretary, Revenue (Civil Supplies Department) & Others In the High Court of Judicature at Hyderabad
23-12-2015 Britannia Industries Limited, A Company incorporated under the Companies Act, 1913 Versus The State of Andhra Pradesh, represented by Secretary, Department of Consumer Affairs, Food & Civil Supplies, Secretariat, Hyderabad & Others In the High Court of Judicature at Hyderabad
04-09-2015 H. Suryanarayana & Others Versus The State of Andhra Pradesh, Rep. by its Secretary, Consumer Affairs & Civil Supplies Department & Others In the High Court of Judicature at Hyderabad
17-07-2015 T. Seshi Reddy & Others Versus State of Andhra Pradesh, rep. by its Principal Secretary, Food, Civil Supplies and Consumer Affairs Department & Another In the High Court of Judicature at Hyderabad
10-07-2015 K. Venkata Rami Reddy & Another Versus State of Andhra Pradesh, rep. by its Principal Secretary, Food, Civil Supplies & Consumer Affairs Department & Others In the High Court of Judicature at Hyderabad
10-06-2015 Nandi Venkateshwarlu Versus The State of Andhra Pradesh, Represented by its Secretary, Civil Supplies Department & Others In the High Court of Judicature at Hyderabad
23-02-2015 Nakka Krishna Rao Versus The State of Andhra Pradesh represented by its Principal Secretary, Civil Supplies Department & Others In the High Court of Judicature at Hyderabad
24-12-2014 The Teja Sri Mahila Shakthi Shangam rep. by its President Nagireddy Padma Versus The State of Andhra Pradesh, Rep. by its Principal Secretary, Civil Supplies Department, Secretariat, Hyderabad & Others In the High Court of Judicature at Hyderabad
12-12-2014 G. Dorasanamma Versus The State of Andhra Pradesh, rep. by its Prl.Secretary Civil Supplies Dept., Hyderabad & Others In the High Court of Judicature at Hyderabad
10-12-2014 M/s. Annapurna Rice Traders rep. by its Proprietor Kattamuri Kameswara Suryanarayana Versus The State of Andhra Pradesh, rep. by its Prl. Secretary, Civil Supplies Dept., Secretariat, Hyderabad & Others In the High Court of Judicature at Hyderabad
09-12-2014 Machepalli Hanumantha Rao Versus State of Andhra Pradesh, rep. by its Prl. Secretary, Civil Supplies Dept., Secretariat, Hyderabad & Others In the High Court of Judicature at Hyderabad
02-12-2014 Merugu Mojes Versus The State of Andhra Pradesh, rep. by its Prl.Secretary, Civil Supplies Dept., Hyderabad & Others In the High Court of Judicature at Hyderabad
26-11-2014 Sandraboyina Guravaiah Versus The State of Andhra Pradesh, rep.by its Principal Secretary, Civil Supplies Department, A.P. Secretariat, Hyderabad & Others High Court of Andhra Pradesh
26-03-2012 Smt. T. Jayasheela Versus State of Andhra Pradesh rep. by Secretary, Civil Supplies Dept. Secretariat, Hyderabad & Others High Court of Andhra Pradesh
16-03-2012 Tigiripalli Nirmala Kumari Versus State of Andhra Pradesh, rep. by its Principal Secretary (Food, Civil Supplies & Consumer Affairs (CS.I) Department, & Others High Court of Andhra Pradesh
08-02-2012 Pallerla Gangadhar & Others Versus The State of Andhra Pradesh, rep. by its Secretary, Civil Supplies Department, Hyderabad & Others High Court of Andhra Pradesh
11-03-2010 N. Nagamani & Another Versus The State of Andhra Pradesh, rep. by Secretary, Civil Supplies Department, Secretariat, Hyderabad & Others High Court of Andhra Pradesh
11-03-2004 The Andhra Pradesh State Civil Supplies Corp., Ltd. Versus Simhadripuram Co-op. Marketing Society & Others High Court of Andhra Pradesh
29-03-2000 State of Andhra Pradesh and Others Versus Civil Supplies Services Assn. and Others Supreme Court of India
07-04-1984 S.S Transport Contractors Versus Vice-Chairman and Managing Director, Andhra Pradesh State Civil Supplies Corporation Ltd. High Court of Andhra Pradesh
16-03-1983 Andhra Pradesh State Civil Supplies Corporation Ltd. Versus Commissioner of Income-tax, Andhra Pradesh High Court of Andhra Pradesh
16-12-1982 Vijayawa Transport, Hyderabad Versus Andhra Pradesh State Civil Supplies Corporation Ltd., Hyderabad High Court of Andhra Pradesh
16-12-1982 M/s. Vijayawa Transport, Hyderabad Versus Andhra Pradesh State Civil Supplies Corporation Ltd., Hyderabad & Another High Court of Andhra Pradesh
16-11-1966 KONDURI BUCHI RAJALINGAM VERSUS STATE OF ANDHRA PRADESH BY ITS SECRETARY, AGRICULTURE CIVIL SUPPLIES, GOVERNMENT OF ANDHRA PRADESH High Court of Andhra Pradesh
27-06-1960 G. STATE RICE MILLS VERSUS DIRECTOR, CIVIL SUPPLIES, STATE OF ANDHRA PRADESH High Court of Andhra Pradesh



Directors
DIN Name Since
07109283 VENKATANAGA MALLESWARA RAO CHINCHINEDI 21-07-2015
08410683 MANNEELA VIJAYA SUNEETHA 14-02-2019
08122543 ADAPALA SURYA KUMARI 12-03-2018

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