DIN: 00004695

ANAND GOPAL MAHINDRA

Companies Associated
CIN Company Name Status
L99999MH1962PLC012542 MAHINDRA UGINE STEEL COMPANY LIMITED Amalgamated
U65910MH1985PLC036060 MAHINDRA HOLDINGS & FINANCE LIMITED Amalgamated
U65100MH1982PTC026770 PRUDENTIAL MANAGEMENT AND SERVICES PVT LTD Active
U34101MH2015PTC265665 CLASSIC LEGENDS PRIVATE LIMITED Active
U85100MH1946GAT005082 BREACH CANDY HOSPITAL TRUST Active
U85300TG2010PTC068530 NAANDI COMMUNITY WATER SERVICES PRIVATE LIMITED Active
U99999MH1998PTC113514 ANGULAR CONSTRUCTIONS PRIVATE LIMITED Strike Off
U65993MH2007PLC175649 MAHINDRA HOLDINGS LIMITED Active
U85310MH2006NPL160651 TECH MAHINDRA FOUNDATION Active
L64200MH1986PLC041370 TECH MAHINDRA LIMITED Active
L65990MH1945PLC004558 MAHINDRA AND MAHINDRA LIMITED Active
U01119MH2008PTC282862 ARAKU ORIGINALS PRIVATE LIMITED Active
U80210MH1993NPL073071 THE MAHINDRA UNITED WORLD COLLEGE OF INDIA Active
U91100DL2009NPL197064 INVEST INDIA Active
AAF-8812 GOTHAM PARK PROJECTS LLP


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