AMRIT FIBERS PRIVATE LIMITEDActivity: Trading in West Bengal.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U51909WB2013PTC197225 |
ROC RoC-Kolkata |
Incorporation Date 16-09-2013 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 197225 |
Registration Date 16-09-2013 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 150,00,000 |
Paid Up Capital Rs. 40,53,000 |
Contact Information |
E-Mail Address AMRITFIBERS@GMAIL.COM |
Registered Address 5TH FLOOR, 204 A.J.C. BOSE ROAD, KOLKATA Kolkata WB 700017 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to AMRIT FIBERS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 26-03-2023 20:03
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for AMRIT FIBERS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
00709152 | VISHNU DASS MITTAL | 30-03-2019 |
07632016 | SNEHA MITTAL | 01-03-2017 |
00709209 | SACHIN MITTAL | 16-09-2013 |
India's most comprehensive litigation gathering and reporting.