Some PAST Judgements / Case Laws similar to AMP URBAN INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 27-03-2021 19:41
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| 05-03-2021 |
M/s. Sai Aditya Assets, Rep. by its Managing Partner, Seshagiri Rao Versus The State of A.P. rep. by its Principal Secretary, Municipal Administration and Urban Development, Secretariat, Velagapudi, Guntur District & Others |
High Court of Andhra Pradesh |
| 26-02-2021 |
Mahle Filter Systems India Ltd. (Formerly Purolator India Ltd.) Versus Himachal Pradesh Urban Development Authority (HIMUDA) & Others |
High Court of Himachal Pradesh |
| 25-02-2021 |
Vaishali & Others Versus State of Mah., thr. its Principal Secretary, Urban Development Department, Mantralaya, Mumbai & Another |
In the High Court of Bombay at Nagpur |
| 16-02-2021 |
The Guntur Footpath & Thopudu Veedhiballu Chiruvyaparula Snagham, Guntur rep. by its President, Sattenaplli Narasimharao Versus The State of A.P. rep. by its Principal Secretary, Municipal Administration and Urban Developments, Secretariat & Others |
High Court of Andhra Pradesh |
| 05-02-2021 |
Ajit Bhagwan Patil & Others Versus State of Maharashtra through Principal Secretary under Urban Development & Public Works Department, Mantralaya & Others |
High Court of Judicature at Bombay |
| 02-02-2021 |
Welfare Association 'Y' block Anna Nagar, Rep. by its President K. Selvamani Versus State of Tamilnadu rep. by Secretary, Housing and Urban Development Dept., Chennai & Others |
High Court of Judicature at Madras |
| 29-01-2021 |
Boddu Gangamallu Versus The State of Telangana Rep by its Principal Secretary Municipal Administration & Urban Development Secretariat Hyderabad |
High Court of for the State of Telangana |
| 06-01-2021 |
Shripad Versus The State of Maharashtra, Department of Urban Development, Mantralaya, Mumbai & Others |
In the High Court of Bombay at Aurangabad |
| 06-01-2021 |
K. Parameswaran & Others Versus The Secretary to Government, Housing & Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
| 16-12-2020 |
Sandeep Pandurang Patil & Others Versus The State of Maharashtra, Through Principal Secretary, Urban Development Department, Mantralaya & Others |
High Court of Judicature at Bombay |
| 15-12-2020 |
S. Vanitha Versus The Deputy Commissioner, Bengaluru Urban District & Others |
Supreme Court of India |
| 15-12-2020 |
The Siolim Urban Co-op. Credit Society. Ltd. represented by its Manager & Secretary Suvidha S.N. Parvatkar Versus Commissioner of Income Tax (Appeal) Panaji l-Goa & Another |
In the High Court of Bombay at Goa |
| 10-12-2020 |
Anand & Others Versus State of Karnataka, Represented by Principal Secretary Urban Development Department, Bengaluru & Others |
High Court of Karnataka |
| 09-12-2020 |
Nunna Keshava Rao & Others Versus State of Andhra Pradesh, Rep., by its Principal Secretary, Municipal Administration & Urban Development Department, Secretariat, Velagapudi, Amaravati & Others |
High Court of Andhra Pradesh |
| 01-12-2020 |
The Special Commissioner & Commissioner of Urban Land Ceiling & Urban Land Tax, Chennai & Others Versus Chennai Port Trust, Represented by its Estate Officer, Chennai |
High Court of Judicature at Madras |
| 30-11-2020 |
V. Shanthi Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Department of Housing & Urban Development, Chennai & Others |
High Court of Judicature at Madras |
| 20-11-2020 |
Victoria Joseph Versus The Principal Secretary, Housing and Urban Development Department, Secretariat, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 18-11-2020 |
Binny Xavier, Proprietor, Binny Associates, Cochin & Another Versus Union of India, Central Public Works Department, New Delhi, Represented by Its Secretary To Government, Ministry of Union Housing & Urban Affairs & Others |
High Court of Kerala |
| 10-11-2020 |
Haryana Urban Development Authority, Panchkula, Chandigarh & Others Versus Ashwani Bamba & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 05-11-2020 |
V. Shanthi & Others Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Department of Housing & Urban Development, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 28-10-2020 |
M.P. Ravi Chandra Varma Versus The State of Tamil Nadu, Represented by its Secretary to Government, Housing & Urban Development, Chennai & Others |
High Court of Judicature at Madras |
| 27-10-2020 |
Punjab Urban Planning & Development Authority, Punjab & Another Versus Gurvak Singh |
National Consumer Disputes Redressal Commission NCDRC |
| 17-10-2020 |
D.B. Thapa Versus Urban Development & Housing Department |
High Court of Judicature at Patna |
| 08-10-2020 |
Raja Mahesh Kumar M.E. (Civil-Structural) Versus The Secretary to Govt., Housing & Urban Development Dept., Chennai & Others |
High Court of Judicature at Madras |
| 28-08-2020 |
M/s Urban Systems Versus The Union of India Rep. By The Secretary To The Govt of India, Min of Finance, Deptt of Revenue Central Board of Indirect Taxes And Customs, North Block, New Delhi & Others |
High Court of Gauhati |
| 27-08-2020 |
Rakesh Kumar Versus H.P. Urban Development Authority & Another |
High Court of Himachal Pradesh |
| 17-08-2020 |
National Urban Cooperative Bank Ltd., Uttar Pardesh & Another Versus M/s. Khandelwal Rubber Products Pvt. Ltd., Uttar Pradesh & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 11-08-2020 |
Khaja Nayeemuddin Versus State of Telangana, Rep. by its Principal Secretary, Municipal Administration & Urban Development & Others |
High Court of for the State of Telangana |
| 03-08-2020 |
Sadanand Versus The State of Karnataka, Rep. by its Secretary Urban Development Department, Bengaluru & Another |
High Court of Karnataka Circuit Bench OF Kalaburagi |
| 30-07-2020 |
Haryana Urban Development Authority, Haryana & Another Versus Jaswant Singh |
National Consumer Disputes Redressal Commission NCDRC |
| 24-07-2020 |
P. Prabhavathi Versus The State of Telangana, Rep. by its Principal Secretary, Municipal Administration and Urban Development Authority, Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
| 21-07-2020 |
Vardhaman Mahila Co-op. Urban Bank Limited Versus A. Vijaya Kumari & Others |
High Court of for the State of Telangana |
| 20-07-2020 |
Manohar Bandopanth Belekar Versus Dr. Annasaheb Chougule Vadgaon Urban Cooperative Bank Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 16-07-2020 |
Satendra Nath Biswas Versus State of Chhattisgarh Through The Secretary, Department of Urban, Administration, Chhattisgarh & Others |
High Court of Chhattisgarh |
| 15-07-2020 |
Vankudoth Swathi Versus The State of Telangana, Rep. by its Principal Secretary, Municipal Administration & Urban Development, Secretariat & Others |
High Court of for the State of Telangana |
| 07-07-2020 |
Kamla Nehru Educational Society Thru Secy. Shri Sunil Dev & Others Versus State of U.P. Thru Secretary Housing & Urban Planning & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
| 17-06-2020 |
Santhosh Thazhathu Versus The Chief Executive Officer, Bangalore Urban Dist. Panchayati, Bangalore & Others |
High Court of Karnataka |
| 17-06-2020 |
Ashish Aggarwal Versus Pioneer Urban Land & Infrastructure Limited, New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
| 02-06-2020 |
C. Sasiyendran Versus The State of Tamil Nadu, rep., by its Secretary to Government, Housing & Urban Development Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 01-06-2020 |
Padmavani Educational & Charitable Trust, Rep.by its Joint Managing Trustee, Salem Versus The Government of Tamil Nadu, Rep.its Secretary, Housing & Urban Development Department, Chennai & Another |
High Court of Judicature at Madras |
| 01-06-2020 |
M/s SGS Infotech Pvt. Ltd. Versus State of Bihar Urban Development Agency BUDA, Patna & Another |
High Court of Judicature at Patna |
| 01-06-2020 |
K. Shanthi Versus The Government of Tamil Nadu, Rep. By its Secretary, Housing and Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
| 01-06-2020 |
Nagen Chandra Das & Others Versus The State of Assam, Rep. by the Comm. And Secy., Deptt. of Urban Development Deptt., Dispur & Others |
High Court of Gauhati |
| 21-05-2020 |
Binay Kumar Mishra Versus The Director (R.P. Cell), Delhi Urban Shelter Improvement Board & Others |
High Court of Delhi |
| 05-05-2020 |
V. Divakar Versus The State of Karnataka, Department of Urban Development, Represented by its Principal Secretary, Bengaluru & Others |
High Court of Karnataka |
| 05-05-2020 |
Prabhu & Others Versus The State of Karnataka, by its Secretary Department of Housing & Urban Development, Bangalore & Others |
High Court of Karnataka Circuit Bench At Dharwad |
| 17-03-2020 |
M/s. Rite Choice Foundations and Engineering Pvt. Ltd., Rep., by its Managing Director, C.K. Sridhar Versus The State of Tamil Nadu, Rep., by its Secretary to Government, Housing and Urban Development Department, Secretariat, Chennai & Another |
High Court of Judicature at Madras |
| 13-03-2020 |
Ram Pralhad Khatri & Others Versus State of Maharashtra, through Principal Secretary, Urban Development Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
| 13-03-2020 |
Nagrik Samanvya Samiti & Others Versus The State of Maharashtra, Through Principal Secretary, Urban Development Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
| 11-03-2020 |
Jerome Velho Versus State of Goa, through the Secretary, Ministry of Urban Development & Others |
In the High Court of Bombay at Goa |
| 11-03-2020 |
S.S. Sundaresan Versus State of Tamil Nadu, Rep by its Secretary to Government, Housing and Urban Development Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 10-03-2020 |
V.S. Senthil Kumar Versus The State of Tamil Nadu, Rep.by its Secretary, Housing and Urban Development, Chennai & Another |
High Court of Judicature at Madras |
| 26-02-2020 |
Anil Dattatraya Girme & Others Versus The State of Maharashtra Through the Ministry of Urban Development, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
| 25-02-2020 |
R. Thenmozhi Versus The Secretary to Government of Tamil Nadu, Housing & Urban Development, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 24-02-2020 |
Moogambigai Charitable & Educational Trust (R) by its Executive Director Dr. S. Vijayanand, Bengaluru Versus The State of Karnataka, by its Principal Secretary, Department of Urban Development, Bengaluru & Another |
High Court of Karnataka |
| 24-02-2020 |
Vuchi Bhuvaneswari Prasad Versus State of Andhra Pradesh rep. by its Principal Secretary, Department of Municipal Administration & Urban Development & Others |
High Court of Andhra Pradesh |
| 20-02-2020 |
Ummer Nechikkadan Versus Nilambur Co-Operative Urban Bank Ltd., Represented by Its Managing Director, Malappuram & Others |
High Court of Kerala |
| 18-02-2020 |
M/s. Girdhari Lal Constructions (P) Ltd. Dwaraka, New Delhi, Registered Office Bhatinda, Punjab, Represented by Its Director, Vikas Mehta Versus Union of India, Represented by Its Secretary, Ministry of Housing & Urban Affairs, New Delhi & Others |
High Court of Kerala |
| 14-02-2020 |
Neelapala Siva Rama & Others Versus The State of Andhra Pradesh, Rep. by its Principal Secretary, Municipal Administration & Urban Development Department & Others |
High Court of Andhra Pradesh |
| 10-02-2020 |
C. Jacob Versus The Secretary Department Of Housing & Urban Development, Bangalore & Another |
High Court of Karnataka |
| 05-02-2020 |
Power Max (India) Pvt. Ltd. Versus Jindal Urban Waste Management (Guntur) Ltd & Another |
High Court of Delhi |
| 31-01-2020 |
K. Vasudevan Versus The Competent Authority/Assistant Commissioner, Urban Land Ceiling, Urban Land Tax, Tambaram Zone, Adambakkam, Chennai & Another |
High Court of Judicature at Madras |
| 31-01-2020 |
K. Chelladurai Versus The Secretary to Government, Housing & Urban Development, Chennai & Others |
High Court of Judicature at Madras |
| 30-01-2020 |
M. Ravikumar Versus The Thiruchengode Town Coop Urban Bank Ltd, Rep by its President, Namakkal & Others |
High Court of Judicature at Madras |
| 29-01-2020 |
A.P. Shareefa Versus State of Tamil Nadu, Rep. by its Secretary to Government, Housing and Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
| 28-01-2020 |
Shashidhar Channappa Kagawad Versus The State of Karnataka, Represented by under Secretary, Department of Urban Development, Bengaluru & Others |
High Court of Karnataka Circuit Bench At Dharwad |
| 28-01-2020 |
K. Parimala & Another Versus The Director, Urban Land Ceiling & Urban Land Tax, Chennai & Others |
High Court of Judicature at Madras |
| 28-01-2020 |
The Nilamangai Nagar Welfare Association, (Rego.No.81/80) Rep. By its Secretary K.Sankararama Sarma, Chennai Versus State of Tamil Nadu, Rep. By its Secretary, Housing and Urban Development (UDSRI) Dept., Chennai & Others |
High Court of Judicature at Madras |
| 23-01-2020 |
Rawish Kumar Versus Union of India through the Secretary, Having it's office at Ministry of Urban Development, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 13-01-2020 |
The Sada Urban Co-operative Credit Society Ltd., through its General Manager, Pratosh R. Lotlikar Versus Prasad U. Parab & Another |
In the High Court of Bombay at Goa |
| 09-01-2020 |
T.D. Sadasivam Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Housing & Urban Development, Chennai & Others |
High Court of Judicature at Madras |
| 07-01-2020 |
Haryana Urban Development Authority Versus Rajnish Gupta & Others |
National Consumer Disputes Redressal Commission NCDRC |
| 07-01-2020 |
Haryana Urban Development Authority Versus Bindu Bansal & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 06-01-2020 |
Deepa Dinesh Mandrekar Versus Bhatagram Urban Co-operative Credit Society Ltd., Represented by its C.E.O. Sanjay Gajanan Parmekar & Others |
In the High Court of Bombay at Goa |
| 06-01-2020 |
S. Meerabai Versus The State of Tamil Nadu, Represented by Secretary to Government, Housing and Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
| 06-01-2020 |
The Karnataka Urban Housing Co-operative Society Ltd., Rep. by its Secretary, Nazimulla Shariff Versus State of Karnataka by its Secretary, Department of Urban & Housing Development & Others |
High Court of Karnataka Circuit Bench At Dharwad |
| 03-01-2020 |
M/s. Confluence Petroleum India Ltd., Represented by its Sales Manager N. Murugan Versus The Secretary to Government of Tamilnadu, Housing & Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
| 02-01-2020 |
H.P. Housing & Urban Development Authority Versus Som Dutt Vasudeva |
Himachal Pradesh State Consumer Disputes Redressal Commission Shimla |
| 20-12-2019 |
Mainuddin & Others Versus The State of Karnataka, Represented by Principal Secretary, Department of Urban Development, Bengaluru & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
| 18-12-2019 |
Rama Shanu Naik Dessai Versus The Director, Goa State Urban Development Agency & Others |
In the High Court of Bombay at Goa |
| 13-12-2019 |
Ranasingh Versus The Secretary, Housing and Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
| 11-12-2019 |
Arumugam & Others Versus Special Commissioner and Commissioner of Land Reforms, (formerly the Director) (Urban Land Ceiling and Urban Land Tax, Chennai & Others |
High Court of Judicature at Madras |
| 10-12-2019 |
K. Gayathri Mallya Versus Manager, Urban Co-Operative Bank Limited, Represented by its Manager, Annappaharinayaka Bengre & Others |
High Court of Karnataka |
| 06-12-2019 |
Dinesh & Others Versus The State of Maharashtra, through its Secretary, Urban Development Department & Others |
In the High Court of Bombay at Nagpur |
| 04-12-2019 |
Bhavik Bhimjiyani & Others Vs. Urban Infrastructure Real Estate Fund & Others |
High Court of Judicature at Bombay |
| 04-12-2019 |
Sandeep Kwatra Versus Haryana Urban Development Authority & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 03-12-2019 |
S.S. Chawla Versus Union of India, Through the Secretary, Ministry of Urban Development, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
| 02-12-2019 |
Mahek Versus The State of Maharashtra Through its Principal Secretary Urban Development Department & Others |
In the High Court of Bombay at Aurangabad |
| 02-12-2019 |
R. Ganesan & Others Versus State of Tamil Nadu, Rep. by its Secretary to Government, Housing & Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
| 07-11-2019 |
R. Mani Versus State of Tamil Nadu, Rep.by its Secretary to Government Housing & Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
| 25-10-2019 |
Estate Officer (Urban Estate Ludhiana) & Another Versus Jaswant Singh |
National Consumer Disputes Redressal Commission NCDRC |
| 18-10-2019 |
B. Maragatha Mani Versus The State of Tamil Nadu, Represented by the Principal Secretary to Government, Housing & Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
| 18-10-2019 |
Ansari Farahana Abdul Rauf & Another Versus The State of Maharashtra Through its Secretary, Urban Development Department & Others |
In the High Court of Bombay at Aurangabad |
| 17-10-2019 |
Umesh Deorao Pawale & Another Versus The State of Maharashtra, Through its Principal Secretary, Urban Development Department & Others |
In the High Court of Bombay at Aurangabad |
| 16-10-2019 |
Rohit Kumar Sahu & Another Versus M/s. Pioneer Urban Land & Infrastructure Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
| 25-09-2019 |
Meenakshi & Others Versus State of Tamil Nadu, Represented by its Secretary, Urban Development Authority, Chennai & Others |
High Court of Judicature at Madras |
| 18-09-2019 |
P.R. Sekar Versus The Government of Tamil Nadu, Rep. by its Secretary Department of Housing & Urban Development Secretariat, Chennai & Others |
High Court of Judicature at Madras |
| 17-09-2019 |
Union of India, Represented by its Secretary, Ministry of Housing & Urban Affairs, New Delhi & Others Versus Central Public Works Department Engineer Association, Represented by its Zonal Secretary, A. Mallikarjun Reddy & Others |
High Court of Karnataka |
| 16-09-2019 |
S. Anbarasi Versus The State of Tamil Nadu, rep. by its Secretary, Housing and Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
| 16-09-2019 |
Punjab Urban Planning & Development Authority (Now Glada) Versus Vidya Chetal & Another |
Supreme Court of India |
