Some PAST Judgements / Case Laws similar to AMP INDUSTRIES LIMITED
Last Checked Past / Closed Litigation On 14-02-2021 11:17
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05-02-2021 |
OPG Energy Pvt. Ltd., Currently at “KNOWLEDGE TOWER”, Chennai Versus M/s. Precot Meridian Industries Ltd., Coimbatore & Others |
High Court of Judicature at Madras |
29-01-2021 |
V.R. Industries Pvt. Ltd. Versus Mohan Meakin Ltd. & Another |
High Court of Delhi |
28-01-2021 |
Sachu Rajan Eapen & Others Versus State of Kerala, Represented by Secretary to Government, Industries Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
14-01-2021 |
Brothers Industries, Represented by its Managing Partner, K. Bhaskarak Versus Travancore Devaswom Board, Represented by its Secretary, Thiruvananthapuram & Others |
High Court of Kerala |
14-01-2021 |
JIS International Exports Pvt. Ltd., Represented by Managing Director, Dominic Sebastian Versus State of Kerala, Represented by Secretary to Industries & Commerce, Thiruvananthapuram & Others |
High Court of Kerala |
04-01-2021 |
Modern Medical Institute Society Lalpur Through Its Present President Namely Shri Suresh Goel, Chhattisgarh & Others Versus State of Chhattisgarh Through Principal Secretary, Commerce And Industries Department, Raipur Chhattisgarh & Others |
High Court of Chhattisgarh |
01-01-2021 |
M/s. Radha Krishan Industries Versus State of H.P. & Others |
High Court of Himachal Pradesh |
23-12-2020 |
S. Vijaya Versus M/s. Prem Industries, Bengaluru & Another |
High Court of Karnataka |
22-12-2020 |
Prudent ARC Limited Versus Sidha Neelkanth Paper Industries & Others |
High Court of Delhi |
21-12-2020 |
M/s. V.K. Rocks Pvt. Ltd., Represented by its Managing Director, Manju Jyothish & Others Versus The State of Kerala, Represented by its Secretary (Industries Department), Government Secretariat, Trivandrum & Others |
High Court of Kerala |
17-12-2020 |
Fact Workers Organisation, Represented by its Secretary General Versus Union of India, Represented by the Secretary, Ministry of Heavy Industries & Public Enterprises, New Delhi & Others |
High Court of Kerala |
15-12-2020 |
M/s Ojas Industries Private Limited Thru. Ashok Kr. Pandey Verrsus Commissioner, U.P. Goods & Service Tax, Lucknow & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
14-12-2020 |
Lizy Aby Versus The State of Kerala, Represented by Its Secretary to Government, Industries Department, Thiruvananthapuram & Others |
High Court of Kerala |
09-12-2020 |
M/s. Chaithanya Geo Surveys, Represented by its Managing Partner, Kali Prasad SB Versus State of Karnataka, Department of Commerce & Industries, (Mines, SSI & Textiles), Represented by its Secretary & Others |
High Court of Karnataka |
01-12-2020 |
National Small Industries Corporation Ltd.(NSIC), Rep. By Its Senior Branch Manager, Sri Vinod Vyas, Assam Versus Allahabad Bank Rep. By Its Managing Director Annd Ceo, Kolkata & Others |
High Court of Gauhati |
24-11-2020 |
V. Suresh Versus Kerala Small Industries Development Corporation, Represented by its Managing Director, Thiruvananthapuram & Others |
High Court of Kerala |
24-11-2020 |
Chief Executive Officer & Vice Chairman Gujarat Maritime Board Versus Asiatic Steel Industries Ltd. & Others |
Supreme Court of India |
12-11-2020 |
M/s. ILC Industries Ltd., Represented by its Director, K. Somashekar, Bellary & Others Versus State of Karnataka, by Special Investigation Team, Bangalore |
High Court of Karnataka |
04-11-2020 |
Ashique Exports (P) Ltd., Represented by its Managing Director, P.C. Thahir Versus K.K. Suresh Trading as M/s. Shastha Industries, Kerala & Others |
High Court of Judicature at Madras |
30-10-2020 |
K.T. Thomas Versus State of Kerala, Represented by Secretary, Department of Industries, Thiruvananthapuram & Others |
High Court of Kerala |
27-10-2020 |
The Supreme Industries Ltd. Versus The CBIC & Others |
High Court of Judicature at Bombay |
21-10-2020 |
Sandip Jash Versus West Bengal Small Industries Development Corporation Ltd. & Others |
High Court of Judicature at Calcutta |
19-10-2020 |
M/s. Super Cassettes Industries Private Limited(T-Series) & Another Versus Nandi Chinni Kumar & Others |
High Court of for the State of Telangana |
14-10-2020 |
Shantabai Laxman Doiphode Versus The State of Maharashtra, Through Principal Secretary, Industries & Labour Department & Others |
In the High Court of Bombay at Nagpur |
08-10-2020 |
C. Rajakumari & Another Versus The State of Tamil Nadu, Rep. by the Secretary to Government, Department of Industries (MIA), Chennai & Others |
High Court of Judicature at Madras |
06-10-2020 |
Small Industries Development Bank of India, Chennai & Others Versus Creation Investments Equitas Holdings LLC A wholly owned subsidiary of Creation Investments Social Ventures Fund II LP, United States of America & Others |
High Court of Judicature at Madras |
29-09-2020 |
Alok Industries Limited Versus Securities & Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
11-09-2020 |
M/s. S.M. Cement Industries Rep. By One of Its Partners Namely, Manoj Sureka, Assam Versus Power Distribution Company Ltd. & Others |
High Court of Gauhati |
01-09-2020 |
MS Industries & Spirits (P) Ltd. Versus M/s. Allied Blenders & Distillers Pvt Ltd. |
High Court of for the State of Telangana |
25-08-2020 |
The Deputy General Manager, Small Industries Development Bank of India, Coimbatore & Another Versus M/s. Annamalai Hotels (Pvt.) Ltd., Rep.by its Managing Director, P. Velusamy, Coimbatore |
High Court of Judicature at Madras |
20-08-2020 |
K. Manikkan, Railway Liason Officer, Malabar Cements Limited, Walayar Versus The State of Kerala, Represented by The Principal Secretary, Industries (H) Department, Thiruvananthapuram & Others |
High Court of Kerala |
19-08-2020 |
L. Ahmed Abdul Razack Versus State of Tamil Nadu, Rep by Secretary to Government, Industries Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
18-08-2020 |
Premchand Jute & Industries Pvt. Ltd. & Another Versus The Employees State Insurance Corporation & Others |
High Court of Judicature at Calcutta |
17-08-2020 |
M/S Anjaneya Bisanpur Agro Industries Pvt. Ltd Versus Dilawar Singh Rawat & Another |
High Court of Delhi |
06-08-2020 |
Dinesh Shetty & Another Versus State of Karnataka, Rep. by its Secretary Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
06-08-2020 |
Rajiv Bal Versus Harrison Industries, New Delhi & Others |
National Consumer Disputes Redressal Commission NCDRC |
06-08-2020 |
Manikam Manivel, Proprietor of M/s. Tirumala Industries, Chennai Versus The Deputy Commissioner (ST), GST – Appeal, Chennai & Another |
High Court of Judicature at Madras |
04-08-2020 |
R.V. Granites, rep. by its Managing Partner S. Padmavathi Versus State of Andhra Pradesh rep. by its Principal Secretary, Industries & Commerce (Mines.II) Department Amaravati & Others |
High Court of Andhra Pradesh |
04-08-2020 |
ECOM Gill Coffee Trading Private Limited, Rep. by its Authorised Signatory Shailendra Singh Versus M/s. Vittal Cashew Industries, Represented by its Partner H. Ganesh Kamath & Others |
High Court of Karnataka |
28-07-2020 |
NSL Sugars Limited, Rep. by its Assistant General Manager (Liason) H.V. Amarnath Versus State of Karnataka, Rep. by its Secretary (Sugar) Commerce & Industries Department, Bangalore & Others |
High Court of Karnataka |
23-07-2020 |
Aqua Pump Industries, Rep by its Managing Partner Ramaswamy Kumaravelu & Another Versus N. Raju, Trading as S.M.Agriculture & Electronics, Bangalore |
High Court of Judicature at Madras |
22-07-2020 |
Director of Income Tax-II (International Taxation) New Delhi & Another Versus M/s. Samsung Heavy Industries Co. Ltd. |
Supreme Court of India |
20-07-2020 |
National Insurance Co. Ltd. Through National Legal Vertical, New Delhi Versus M/s. Krishna Spico Industries Pvt. Ltd., Ghaziabad & Another |
National Consumer Disputes Redressal Commission NCDRC |
16-07-2020 |
N.M. Chandrashekar Versus The State of Karnataka, by its Secretary Department of Commerce & Industries, Bangalore & Others |
High Court of Karnataka |
14-07-2020 |
M/s. Terracon Projects, Represented by its Proprietor S.V. Babu Versus The State of Karnataka, Represented by its Principal Secretary Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
14-07-2020 |
M/s. Ruchi Soya Industries Limited, Rep. by its Authorised representative Goregaon Mumbai Versus Union of India, Rep. by its Secretary, Ministry of Finance, Department of Revenue, New Delhi & Others |
High Court of Judicature at Madras |
09-07-2020 |
M/s. Durga Fabrication Works, Represented by its Proprietor, Prakash Ramu Rathod Versus The State of Karnataka, Represented By Its Secretary, Department of Industries & Commerce, Bengaluru & Others |
High Court of Karnataka |
19-06-2020 |
M/s. Virgo Industries (Engineers) Pvt Ltd., Rep. By its Director Reethamma Joseph & Another Versus M/s. Venturetech Solutions Pvt Ltd., Rep. By its Director N. Mal Reddy |
High Court of Judicature at Madras |
17-06-2020 |
D.D. Industries Ltd., New Delhi Versus Jasmeet Walia & Another |
National Consumer Disputes Redressal Commission NCDRC |
11-06-2020 |
Prakash Industries Limited. Versus Bengal Energy Limited. & Another |
High Court of Judicature at Calcutta |
01-06-2020 |
Khaleed Pasha & Others Versus State of Karnataka, Represented by its Secretary Department of Commerce & Industries (MSME, Mines & Textile), Bangalore & Others |
High Court of Karnataka |
26-05-2020 |
Guru Nanak Industries, Faridabad & Another Versus Amar Singh (Dead) Through Lrs. |
Supreme Court of India |
26-05-2020 |
Tips Industries Ltd. Versus Entertainment Network (Kindia) Ltd. & Another |
High Court of Judicature at Bombay |
20-05-2020 |
M/s. Sun Pharmaceutical Industries Limited, Represented by its Authorised Signatory, Nilesh Mahendra Kumar Gandhi & Another Versus The Assistant Commercial Tax Officer (Check of Accounts) & Others |
High Court of Andhra Pradesh |
12-05-2020 |
Spentex Industries Ltd Versus Quinn Emanuel Urquhart & Sullivan LLP |
High Court of Delhi |
05-05-2020 |
Mohamed Tanveer Versus The State of Karnataka by Addl. Chief Secretary Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
01-05-2020 |
Agricola Enterprises Ltd. & Another Versus Ministry for Primary Industries |
Court of Appeal of New Zealand |
30-04-2020 |
Natural Sugar and Allied Industries Limited & Others Versus The State of Maharashtra, Through the Secretary for Co-operation, Marketing & Textile Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
27-04-2020 |
Bihar State Electricity Board & Others Versus M/s. Iceberg Industries Ltd. & Others |
Supreme Court of India |
24-04-2020 |
Union of India & Others Versus Exide Industries Limited & Another |
Supreme Court of India |
21-04-2020 |
Lakshmi Sriniavasa Rice Mills, Rep. by its Partners, K. Kallappa Versus Lakshmi Srinivas Industries, Rep. by its Partners, T. Nageswara Rao, Raichur & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
20-03-2020 |
M/s. CJP Industries, Represented by its Managing Partner S. Julius Versus Amitha Bishnoi & Others |
High Court of Judicature at Madras |
18-03-2020 |
West Bengal Small Industries Development Corporation Ltd. & Others Versus M/s. Sona Promoters Pvt. Ltd. & Others |
Supreme Court of India |
17-03-2020 |
A Marine Industries Munambam, Ernakulam, Represented by Its Proprietor, P.T. Francis & Others Versus UCO Bank, Represented by The Chief Manager, Ernakulam & Another |
High Court of Kerala |
16-03-2020 |
R. Manichandran Versus P. Damodaran The General Manager, District Industries Centre, Nagapattinam & Another |
High Court of Judicature at Madras |
09-03-2020 |
B. Sumitha Versus Union of India, rep. by its Secretary, Department of Industries & Commerce, Chief Secretariat, Puducherry & Another |
High Court of Judicature at Madras |
06-03-2020 |
M/s. Connectwell Industries Pvt. Ltd. Versus Union of India Through Ministry of Finance & Others |
Supreme Court of India |
05-03-2020 |
Electrosteel Steels Limited, Bokaro & Others Versus The State of Jharkhand through Secretary, Department of Industries, Government of Jharkhand, Ranchi & Others |
High Court of Jharkhand |
28-02-2020 |
Super Cassettes Industries Pvt. Ltd Versus Prime Cable Network & Another |
High Court of Delhi |
28-02-2020 |
V. Velmurugan Versus The State of Tamil Nadu, Rep. by its Secretary, Industries Department, Chennai & Another |
Before the Madurai Bench of Madras High Court |
28-02-2020 |
Trans Asian Industries Exposition Pvt. Ltd. & Others Versus Jammu & Kashmir Bank Ltd & Another |
High Court of Delhi |
26-02-2020 |
Morgan Securities & Credits Pvt. Ltd. Versus Videocon Industries Ltd. (Through) |
High Court of Delhi |
25-02-2020 |
Kamal Encon Industries Limited Through its Authorized Representative Versus Maharashtra Electricity Regulatory Commission Through its Secretary World Trade Centre, Mumbai & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
25-02-2020 |
Eurotex Industries and Exports Ltd. Versus Additional Commissioner of Labour-cum-Specified Authority & Others |
High Court of Judicature at Bombay |
24-02-2020 |
Panch Tatva Promoters Pvt. Ltd. Versus GPT Steel Industries Ltd. (Through Resolution Professional) & Others |
National Company Law Appellate Tribunal |
24-02-2020 |
S. Suresh Versus The Management Exide Industries Ltd., Madurai & Others |
Before the Madurai Bench of Madras High Court |
20-02-2020 |
Asian Food Industries Versus Union of India & Others |
High Court of Gujarat At Ahmedabad |
18-02-2020 |
Clay Craft (India) Pvt. Ltd. Through Its Director, Rajasthan & Others Versus Rajasthan Small Industries Corporation Limited (Institution of Rajasthan Government) Through Managing Director, Ugyog Bhawan, Tilak Marg, C-Scheme, Jaipur, Rajasthan |
National Consumer Disputes Redressal Commission NCDRC |
18-02-2020 |
ITC Limited, Chennai, Rep. by its Constituted Attorney, V.M. Rajasekharan Versus Shree Devi Match Industries, Gudiyattam & Others |
High Court of Judicature at Madras |
14-02-2020 |
The Superintending Engineer, General Construction, TANTRANSCO Ltd., Tatabad, Coimbatore & Another Versus Micro Small Enterprises Facilitation Council and Director of Industries and Commerce, Represented by its Chairman, Guindy & Others |
High Court of Judicature at Madras |
12-02-2020 |
Punjab Small Industries & Export Corporation Ltd. Versus Gurinder Singh & Another |
High Court of Punjab and Haryana |
10-02-2020 |
M/s. Tanfac Industries Limited, Rep. by its Secretary G. Balasubramanian Versus M/s. Orichem Limited, Rep. by its Managing Director & Others |
High Court of Judicature at Madras |
07-02-2020 |
M/s. S.K.J. Coke Industries Ltd. & Another Versus Coal India Ltd. & Others |
Supreme Court of India |
06-02-2020 |
Edathadan Granites, Represented by Its Managing Partner, Ananthakrishan Shajan, Thrissur Versus The State of Kerala, Represented by Its Secretary, Department of Industries, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
05-02-2020 |
B.H. Srinivasa Murthy Versus State of Karnataka, Represented by its Principal Secretary, Department of Commerce & Industries, Bengaluru & Others |
High Court of Karnataka |
05-02-2020 |
P. Krishnan Versus The Deputy Director of Industries and Commerce (Industrial Co-operatives)/(District Registrar of Industrial Co-op), Guindy, Chennai & Others |
High Court of Judicature at Madras |
05-02-2020 |
D. Vasantha Versus The State of Karnataka, Represented by its Secretary Commerce & Industries Department (MSME & Mines), Bengaluru & Others |
High Court of Karnataka |
04-02-2020 |
M/s. K.T.V. Health Food Private Limited Versus The Principal Secretary to Government, Government of Tamil Nadu Industries Department Chennai & Others |
High Court of Judicature at Madras |
03-02-2020 |
Jai Balaji Industries Ltd. & Another Versus Punjab National Bank & Another |
High Court of Judicature at Calcutta |
29-01-2020 |
Vimal Kumar Versus The State of Tamil Nadu, Rep. by its Secretary/Industries Department, Chennai & Others |
High Court of Judicature at Madras |
28-01-2020 |
M/s. Elgi Electric & Industries Limited, Rep. by General Manager, Coimbatore Versus The Assistant Commissioner (CT) (FAC), Trichy Road Assessment Circle, Coimbatore |
High Court of Judicature at Madras |
28-01-2020 |
Century Rayon (A Division of Century Textiles and Industries Limited), Maharashtra Versus The Maharashtra Electricity Regulatory Commission Through its Secretary, Mumbai & Others |
Appellate Tribunal for Electricity Appellate Jurisdiction |
28-01-2020 |
New India Assurance Co. Ltd., Through its Authorised Signatory, New Delhi Versus M/s. Durga Bricks Industries, West Bengal & Others |
National Consumer Disputes Redressal Commission NCDRC |
27-01-2020 |
The Managing Director, State Industries Promotion Corporation of Tamil Nadu Ltd., (SIPCOT), Egmore, Chennai Versus The Special Tahsildar, SIPCOT Unit Sriprumbudur & Another |
High Court of Judicature at Madras |
24-01-2020 |
M/s. NMR Industries, Rep. by its Proprietor M. Raja, Chennai Versus The Managing Director, The TIIC Ltd., Chennai & Others |
High Court of Judicature at Madras |
22-01-2020 |
Morgan Securities & Credits Pvt. Ltd. Versus Resolution Professional of Videocon Industries Ltd. & Another |
National Company Law Appellate Tribunal |
21-01-2020 |
M/s. Slar Machines & Methods, Rep. by its Partner, V. Saravanabhavan Versus The Branch Manager, National Small Industries Corporation Limited, Hosur & Another |
High Court of Judicature at Madras |
20-01-2020 |
Maa Tarini Industries Ltd. & Another Versus PEC Limited |
High Court of Delhi |
14-01-2020 |
M/s. Vijeta Projects & Industries Limited Versus Union of India & Others |
High Court of Jammu and Kashmir |
10-01-2020 |
M/s. Singapore Reality Private Limited, Represented by its Director having office at T. Nagar, Chennai also at Siruseri Versus The Government of Tamil Nadu, Rep. by the Additional Chief Secretary to Government, Industries Department & Another |
High Court of Judicature at Madras |