Some PAST Judgements / Case Laws similar to AMP E - SERVICES PRIVATE LIMITED
Last Checked Past / Closed Litigation On 18-01-2021 12:27
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08-01-2021 |
Medisprouts India Pvt. Limited CIN U93020KL2012PTC030297 a Company Registered Under The Companies Act & Others Versus M/s. Silver Maple Healthcare Services (P) Ltd. CIN U85100DL2010PTC200694 a Company Incorporated Under Companies Act |
High Court of Delhi |
08-01-2021 |
UTI Infrastructure Technology & Services Ltd., Maharashtra & Others Versus U. Sandhya Sree & Others |
National Consumer Disputes Redressal Commission NCDRC |
08-01-2021 |
Solvex Properties & Services Pvt. Ltd. Versus Marco Polo Restaurants Pvt. Ltd. |
High Court of Judicature at Calcutta |
05-01-2021 |
P.S. Mohan & Others Versus M/s. Vectone India Mobile Services Private Limited, Rep by its Managing Director, Chennai |
High Court of Judicature at Madras |
22-12-2020 |
G. James Madhukar Chanthinath Versus The Director, Fire & Rescue Services, Chennai & Others |
High Court of Judicature at Madras |
18-12-2020 |
Amit Khaneja & Others Versus IL & FS Financial Services Ltd. |
High Court of Delhi |
16-12-2020 |
Unimoni Financial Services Ltd., Represented by its Director & Chief Financial Officer, R. Krishnan Versus IDBI Bank Limited, Represented by its Managing Director & Others |
High Court of Kerala |
08-12-2020 |
Saksham Facility Services Private Limited Versus Union of India & Others |
High Court of Judicature at Bombay |
12-11-2020 |
Golden Trust Financial Services Versus New India Assurance Company Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
05-11-2020 |
T. Sidhardha Reddy, New Delhi & Others Versus Rajive Kumar Gupta, Director, Headquarter Chief Engineer (R & D), Military Engineer Services, Delhi & Others |
High Court of Kerala |
04-11-2020 |
M/s. Five S. Manpower Services Pvt. Ltd. Versus Commissioner, Under Employees Compensation Act, 1923 & Others |
High Court of Delhi |
03-11-2020 |
The Commissioner of Income Tax Ltd, Bangalore & Another Versus M/s. IBM Global Services India Pvt. Ltd., Bangalore |
High Court of Karnataka |
03-11-2020 |
Vianaar Homes Private Limited Versus Assistant Commissioner (Circle-12), Central Goods & Services Tax, Audit-II, Delhi & Others |
High Court of Delhi |
29-10-2020 |
M/s. Healthware Private Limited, Hyderabad Versus Tamil Nadu Medical Services Corporation Limited, Represented by its Managing Director, New Delhi & Another |
High Court of Judicature at Madras |
28-10-2020 |
Dr. M. Keethanjali & Others Versus The Director of General Health Services, Ministry of Health & Family Welfare, Government of India, New Delhi & Others |
High Court of Judicature at Madras |
12-10-2020 |
Mahendra Singh & Others Versus Energy Efficiency Services Ltd. & Another |
High Court of Delhi |
09-10-2020 |
D & I Taxcon Services Pvt. Ltd. Versus The State of West Bengal & Another |
High Court of Judicature at Calcutta |
05-10-2020 |
M/S. Jewel Homes Pvt. Ltd., The Regional Fire Officer, Fire & Rescue Services, Kottayam & Others |
High Court of Kerala |
23-09-2020 |
The Chairman, Tamil Nadu Medical Services Corporation Ltd., Chennai & Others Versus M/s. Jackson Laboratories Private Limited., Represented by its Managing Director Jugal Kishore, Chennai & Another |
High Court of Judicature at Madras |
23-09-2020 |
K. Bharat & Others Versus IL and FS Financial Services Limited., Chennai & Others |
High Court of Judicature at Madras |
21-09-2020 |
Ford Motor Private Limited, Former Name Ford Business Services Centre Pvt. Ltd., Represented by its Authorised Signatory Chennai Versus The Central Provident Fund Commissioner, Employee Provident Fund Organisation, New Delhi & Others |
High Court of Judicature at Madras |
14-09-2020 |
M/s Indian Electrical Services Versus The State of Bihar through the Principal Secretary, Building Construction Department, Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
07-09-2020 |
Southern Response Earthquake Services Limited Versus Karl Gregory Dodds & Others |
Court of Appeal of New Zealand |
28-08-2020 |
Dr. Samjaison Versus The Deputy Director of Health Services, Ramanathapuram & Others |
Before the Madurai Bench of Madras High Court |
26-08-2020 |
Mansingh Yadav Versus Chhattisgarh State Civil Supplies Services Corporation Limited Through Its Managing Director, District Raipur Chhattisgarh & Others |
High Court of Chhattisgarh |
26-08-2020 |
T.S. Abinesh & Another Versus The Member Secretary, Tamil Nadu Uniformed Services Recruitment Board, Old Commissioner of Police Office Campus, Egmore, Chennai |
Before the Madurai Bench of Madras High Court |
17-08-2020 |
Welworth Software Private Limited Versus Sun Distribution Services Pvt. Ltd. & Another. |
High Court of Delhi |
05-08-2020 |
M/s. Exl Careers & Another Versus Frankfinn Aviation Services Private Limited |
Supreme Court of India |
29-07-2020 |
Yogesh Suresh Chaudhari Versus M/S. Auto Wheels, Kubota Tractor Sales Services & Spares, Maharashtra & Another |
National Consumer Disputes Redressal Commission NCDRC |
28-07-2020 |
N. Madhavan Versus Union of India Rep. by its Secretary, Department of Financial Services, Ministry of Finance, New Delhi & Others |
High Court of Judicature at Madras |
24-07-2020 |
A. Praveen Kumar Versus The Chairman, Tamil Nadu Uniformed Services Recruitment Board, Egmore & Others |
High Court of Judicature at Madras |
20-07-2020 |
Suganthi Versus The Member Secretary, Tamil Nadu State Legal Services Authority, Chennai & Others |
Before the Madurai Bench of Madras High Court |
20-07-2020 |
M/s. SBI Cards & Payments Services Pvt. Ltd., Haryana Versus Consumer Affairs & Fair Business Practices, West Bengal |
National Consumer Disputes Redressal Commission NCDRC |
02-07-2020 |
BSA Citi Courier Pvt. Ltd. Versus Commissioner of Central Goods & Services Tax Delhi West & Another |
High Court of Delhi |
29-06-2020 |
Aakash Educational Services Ltd. Versus Sahib Sital Singh Bajwa & Others |
High Court of Delhi |
26-06-2020 |
Arshleen Grewal Versus Worldwide Immigration Consultancy Services Limited, Punjab & Another |
National Consumer Disputes Redressal Commission NCDRC |
25-06-2020 |
Dr. S. Anusha Versus The Director of Medical and Health Services, Teynampet, Chennai & Others |
Before the Madurai Bench of Madras High Court |
25-06-2020 |
Pro Interactive Services India Pvt. Ltd. Versus Commisioner of Central Goods & Services Tax Delhi South & Another |
High Court of Delhi |
17-06-2020 |
Visa Europe Services LLC & Others Versus Sainsbury's Supermarkets Ltd. & Others |
United Kingdom Supreme Court |
16-06-2020 |
M/s. Sbi Cards & Payments Services Ltd., New Delhi Versus Vishal Sabharwal & Another |
National Consumer Disputes Redressal Commission NCDRC |
04-06-2020 |
Goods & Services Tax Network, New Delhi & Others Versus M/s. Leo Distributors, Thrissur & Others |
High Court of Kerala |
03-06-2020 |
M/s. Guru Shoe Components and Company, Rep. by its Partner - R. Rajkumar Versus Goods and Services Tax Council (GST Council), Through Secretary, 5th Floor Tower, New Delhi & Others |
High Court of Judicature at Madras |
01-06-2020 |
Dr. G. Gowthaman Versus The Joint Director, Medical & Rural Health Services, Tiruppur & Others |
High Court of Judicature at Madras |
01-06-2020 |
Aditya Birla Money Limited, Rep. By its Head – Legal & Compliance, L.R. Murali Krishnan Versus The National Stock Exchange of India Limited, Investors Services Cell, Kotturpuram & Others |
High Court of Judicature at Madras |
08-05-2020 |
The Management of M/s. Recipharm Pharma Services Pvt. Ltd., Rep. by Assistant General Manager Versus G. Vasanthkumr & Others |
High Court of Karnataka |
05-05-2020 |
B. Abimathi Versus The Director General of Health Services, Ministry of Health & Family Welfare, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
21-04-2020 |
Mahadeo Construction Co. at Chhatarpur, Palamau Through its partner Anil Kumar Singh Versus The Union of India through the Commissioner, Central Goods & Services Tax, Ranchi & Others |
High Court of Jharkhand |
21-04-2020 |
State Bank of India, A Government of India Undertaking Rep by its DGM and Branch Head Stressed Asset Management Branch, Hyderabad Versus The Union of India, Ministry of Finance Rep by its Secretary Services Tax Wing, South Block, New Delhi & Others |
High Court of for the State of Telangana |
20-04-2020 |
M/s. Halliburton Offshore Services Inc. Versus Vedanta Limited & Another |
High Court of Delhi |
08-04-2020 |
N. Rajagopal Versus The Union of India, Represented by the Secretary, Department of Financial Services, New Delhi & Others |
High Court of Judicature at Madras |
01-04-2020 |
In Re : COVID 19 - Relief & Services at the Andaman & Nicobar Islands |
High Court of Judicature at Calcutta |
17-03-2020 |
Aman Bhatnagar Versus Falcon Reality Services P. Ltd. & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
11-03-2020 |
M/s. Chase Security Services, through its proprietor Ravindra Prabhakar Sawant & Another Versus State of Goa, Through the Chief Secretary, Government of Goa, Goa Secretariat & Others |
In the High Court of Bombay at Goa |
09-03-2020 |
Citi-financial Retail Services India Ltd., Rep. by its Assistant Manager-Collections J. Srikumar Versus Dove Finance Ltd., Chennai & Another |
High Court of Judicature at Madras |
03-03-2020 |
In The Matter of:D & I Taxcon Services Private Limited Versus Vinod Kumar Kothari, Liquidator of Nicco Corporation Limited |
National Company Law Appellate Tribunal |
02-03-2020 |
Scindia Potteries & Services Pvt. Ltd. Versus Ankur Jain & Others |
High Court of Delhi |
28-02-2020 |
Vasant Mishrilal Parakh & Others Versus TATA Capital Financial Services Ltd. & Others |
High Court of Judicature at Bombay |
28-02-2020 |
M/s. Techno Global Services Pvt. Ltd. & Another Versus National Insurance Co. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
27-02-2020 |
M/s. Popular Vehicles & Services Ltd., Manjeri & Others Versus Muhammed Riyas. P, Kismath Manzil, Thurakkal, Manjeri & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
27-02-2020 |
World Wide Immigration Consultancy Services Ltd. & Others Versus Rajiv Negandhi |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
24-02-2020 |
M. Muthusamy Versus The Director of Medical and Rural Services, DMS Compound, Chennai & Others |
High Court of Judicature at Madras |
17-02-2020 |
Triad Trading Services P. Ltd, Chennai Versus Union of India Rep. By its Secretary Department of Revenue Ministry of Finance (Revenue), New Delhi & Another |
Before the Madurai Bench of Madras High Court |
14-02-2020 |
APS Forex Services Private Limited Versus Shakti International Fashion Linkers & Others |
Supreme Court of India |
13-02-2020 |
M/s. Orix Auto Infrastructure Services Limited & Others Versus Vikram Chaudhary & Others |
High Court of Delhi |
12-02-2020 |
Assistant Divisional Officer, Kerala Fire & Rescue Services, Kozhikode & Others Versus Vijayalakshmi & Others |
High Court of Kerala |
11-02-2020 |
M/s. Anusha Enterprises Rep.by its Managing Partner C.K.Nafrasimha Rao, Chennai Versus Government of India, Department of Atomic Energy General Services Organisation Kalpakkam & Another |
High Court of Judicature at Madras |
11-02-2020 |
Shouvik Bhattacharya Versus A2 Services & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
11-02-2020 |
Anupam Basu & Another Versus M/s. A 2 Services & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
05-02-2020 |
The Chairman and Managing Director, Worldwide Immigration Consultancy Services & Another Versus Antara Majumdar & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
03-02-2020 |
Sutherland Mortgage Services INC, Cochin, Represented by Achutarama Gupta Nesthala Vizupu, Authorized Signatory, V.K. Gupta Versus The Principal Commissioner, Office of The Principal Commissioner of Customs, Central GST & Central Excise, Kochi Commissionerate & Others |
High Court of Kerala |
31-01-2020 |
Verizon Data Services India Private Limited, Rep. by its Director, S. Ramakrishnan, Chennai Versus The Authority for Advance Rulings, New Delhi & Others |
High Court of Judicature at Madras |
31-01-2020 |
Amazon Seller Services Pvt. Ltd. & Others Versus Amway India Enterprises Pvt. Ltd. & Others |
High Court of Delhi |
29-01-2020 |
Sanjay K Balan & Another Versus The Manager, Customer Services/Correspondence Depdt., SBI, Cards and Payments Services Pvt. Ltd., Haryana |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
28-01-2020 |
M/s. Daimler Financial Services India Private Ltd., Chennai & Others Versus State of Bihar & Others |
High Court of Judicature at Patna |
28-01-2020 |
M/s. Daimler Financial Services India Private Ltd., Chennai & Others Versus State of Bihar & Others |
High Court of Judicature at Patna |
28-01-2020 |
M.S. Marketing Services, Salem, Represented by its Proprietor M. Satya Versus The District Revenue Officer / General Manager The Salem District Co-operative Milk Producers Union Limited Sithanoor, Salem & Another |
High Court of Judicature at Madras |
24-01-2020 |
Kerala State Legal Services Authority Versus Court on its Motion Suo Motu & Others |
High Court of Kerala |
24-01-2020 |
Valliyara Trading & Services (Pvt.) Ltd. & Another Versus M/s. Kotak Mahindra Bank Ltd., Egmore, Chennai & Another |
High Court of Kerala |
23-01-2020 |
Tata Consultancy Services Limited, Kochi, Represented by Its Asst. General Manager-HR, Boban Varghese Thomas & Others Versus State of Kerala, Represented by Its Secretary, Labour & Welfare Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
23-01-2020 |
P. Ramesh Versus The Tamil Nadu Uniformed Services Recruitment Board, Rep. by its Chairman, Chennai & Another |
High Court of Judicature at Madras |
23-01-2020 |
Tata Consultancy Services Limited, TCS Centre, Kochi, Represented by Its Asst. General Manager-HR, Boban Varghese Thomas & Others Versus State of Kerala, Represented by Its Secretary, Labour & Welfare Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
14-01-2020 |
Lakshmiramana Petro Services, Rep. by its Asanapuram Balaji Rao & Others Versus State of Karnataka & Others |
High Court of Karnataka |
13-01-2020 |
Vivek Jha Versus Daimler Financial Services India Pvt. Ltd. & Another |
National Company Law Appellate Tribunal |
10-01-2020 |
M/s. Kotec Automative Services India Pvt. Ltd., Rep. by its Director, Chung Lee Yoon, Sriperumbudur Versus The Commissioner of Service Tax Chennai & Another |
High Court of Judicature at Madras |
09-01-2020 |
M/s. Dell International Services India Pvt. Ltd., Rep. by its Authorised Signatory Abraham Koshy & Sreekumar Kadavath Versus Sudhir Brahma |
High Court of Karnataka |
06-01-2020 |
M/s. Prime Gold International Limited, Represented by its Director Achin Aggarwal & Another Versus The Additional Director General, The Directorate General of Goods and Services Tax Intelligence Coimbatore Zonal Unit, Coimbatore & Others |
High Court of Judicature at Madras |
02-01-2020 |
Oil India Limited, Assam Versus Asian Oil Field Services Limited & Another |
High Court of Gauhati |
12-12-2019 |
Moets Catering Services Through Its Sole Proprietor Mr. Sandeep Bindra Versus Dr. Ambedkar International Center & Others |
High Court of Delhi |
11-12-2019 |
P. Natarajan Versus The Joint Director of Medical & Rural Health Services, Tiruppur & Others |
High Court of Judicature at Madras |
03-12-2019 |
Starlight Real Estate (Ascot) Mauritius Limited & Another Versus Jagrati Trade Services Private Limited & Others |
High Court of Judicature at Calcutta |
27-11-2019 |
The Director Postal Services, Central Region (Kerala Circle), Kochi & Others Versus Elizabeth Peter |
High Court of Kerala |
26-11-2019 |
The State Head Operations, GVK Emergency Management and Research Institute (EMRI), 108 Ambulance Services, Behind Labour Commissioner's Office, DMS Compound, Teynampet Versus The Assistant Commissioner of Labour (Head Quarter), DMS Campus, Teynampet & Another |
High Court of Judicature at Madras |
14-11-2019 |
The State of Maharashtra & Others Versus M/s. Jasubhai Business Services Pvt. Ltd. (Formerly Excel Realtors Ltd.) & Another |
High Court of Judicature at Bombay |
08-11-2019 |
M/s. HDFC Standard Life Insurance Company Ltd. rep. by its Managing Director & Another Versus The Permanent Lok Adalat for Public Utility Services rep. by its Secretary, Kadapa & Another |
High Court of Andhra Pradesh |
06-11-2019 |
SIC Stocks & Services Pvt. Ltd. Versus Securities and Exchange Board of India, SEBI Bhavan |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
01-11-2019 |
Subhashish Paul, Superintendent, Office of the Assistant Commissioner, Central Goods & Services Tax (CGST), Dibrugarh Versus Union of India, Represented by the Secretary to the Government of India, Department of Revenue, Ministry of Finance, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
31-10-2019 |
M. Philomine Raj Selestine, Postal Assistant, Dindigul Versus Union of India, Rep. Director of Postal Services, Tamil Nadu Circle, Madurai & Another |
Central Administrative Tribunal Madras Bench |
31-10-2019 |
Sharpmind Consultancy Services & Others Versus M/s. Libord Finance Ltd. & Others |
National Consumer Disputes Redressal Commission NCDRC |
24-10-2019 |
Rina Samaddar & Another Versus M/s. Solace ManagementConsultancy Services (P) Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
22-10-2019 |
Jitender Kumar & Others Versus Directorate Of Health Services Govt of NCT of Delhi |
High Court of Delhi |