DIN: 06941839

AMOGH KUMAR GUPTA

Companies Associated
CIN Company Name Status
U45300MP2011PLC027193 DBL MUNDI-SANAWAD TOLLWAYS LIMITED Active
L45201MP2006PLC018689 DILIP BUILDCON LIMITED Active
U45200MP2012PLC029593 DBL JAORA-SAILANA TOLLWAYS LIMITED Active
U45200MP2012PLC029098 DBL UCHERA - NAGOD TOLLWAYS LIMITED Active
U45200MP2013PLC030153 DBL ASHOKNAGAR-VIDISHA TOLLWAYS LIMITED Active
U75302MP2017SGC044375 SATNA SMART CITY DEVELOPMENT LIMITED Active
U45200MP2013PLC031732 DBL TIKAMGARH-NOWGAON TOLLWAYS LIMITED Active


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