DIN: 01594152

AMIT KUMAR JOSHI

Companies Associated
CIN Company Name Status
U45200WB2007PTC113663 DUNLOP PROPERTIES PRIVATE LIMITED Active
U29253MH2011FTC213511 TOPPS INDIA SPORTS & ENTERTAINMENT COMPANY PRIVATE LIMITED Active
U51909WB2002PTC095399 BALLARD COMMERCIALS PRIVATE LIMITED Active
U65923WB1992PLC057312 SURYAMANI FINANCING COMPANY LTD. Active
U51109WB1984PLC037566 RUIA MARKETING LTD. Active
U51909WB2002PTC095406 DEBLOK TRADERS PRIVATE LIMITED Active
U45400WB2008PTC122397 WALKER PROPERTIES PRIVATE LIMITED Active
L51109WB1984PLC037804 RAGHAV INDUSTRIES LIMITED Under Liquidation
U51909WB2002PTC095404 EDINA MARKETING PRIVATE LIMITED Active
U51397WB2021PTC250369 COSMIC TRADING PRIVATE LIMITED Active
U74999WB2021PTC246304 GLOBAL PHARMACARE PRIVATE LIMITED Active
U40100WB2021PTC248516 GLOBAL SOLAR POWER PRIVATE LIMITED Active
U50101WB1997PLC084060 POWER CORPORATION OF INDIA LIMITED Amalgamated
U63011WB1998PLC088238 INDO WAGON ENGINEERING LIMITED Active
U40101WB1997PLC085128 GLOBE SUGAR REFINERY LIMITED Active
U51909DL2003PTC119647 KANTI COMMERCIALS PRIVATE LIMITED Active
U55101WB1997PLC084156 BHARTIYA HOTELS LIMITED Active
U25190WB1938PLC150983 INDIA TYRE & RUBBER COMPANY (INDIA) LIMITED Active
U51909WB1996PTC080649 SUBHRA MARKETING PRIVATE LIMITED Active
U40100WB2021PTC248636 MELROSE TECHNO PRIVATE LIMITED Active
U92114WB2004PTC100036 OUR FILMS PRODUCTIONS PRIVATE LIMITED Amalgamated
U31909WB2008PTC127433 SCHLEGEL AUTOMOTIVE INDIA PRIVATE LIMITED Active
U85110WB1993NPL059163 RUIA HOSPITAL & EDUCATIONAL RESEARCH INSTITUTION Active
U67120DL1993PLC055219 SECURITIES BROKERS OF INDIA LIMITED Active


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