DIN: 00222827

AMIT KHEMKA

Companies Associated
CIN Company Name Status
U45200WB2006PLC111961 EPOCH GREENFIELDS PARKS DEVELOPMENT LIMITED Active
U45400WB2011PTC168022 IMPACT HEIGHTS PRIVATE LIMITED Active
U92120WB2007PLC119017 PARADISE FILM PRODUCTION COMPANY LIMITED Active
U55101WB2008PTC128384 HARSHADA HOTELS COMPANY PRIVATE LIMITED Active
U55209WB1992PTC056287 SKYLARK ROPELINES & AMUSEMENT PVT. LTD. Active
U55101WB2007PLC120900 CLASSICAL HOSPITALITY VENTURE COMPANY LIMITED Active
U55101WB2007PLC120899 CLASSICAL PARADISE HOTELS AND RESORT LIMITED Active
U55101WB2007PLC120898 GREEN EMERALD HOTEL AND RESORT COMPANY LIMITED Active
U70102WB2005PTC124195 DESIGNER REAL ESTATE INDIA PRIVATE LIMITED Active
U51909WB2006PTC109311 ABK COMMERCIAL PVT LTD Active
U55101WB1988PLC044475 G G L HOTEL AND RESORT COMPANY LIMITED Active
U70109WB1996PLC082185 PROPERTY CARE SERVICE LIMITED Active
U70101WB2006PTC109478 ABK PROPERTIES PVT LTD Active
AAC-0210 ARCHGLOBAL RETAIL VENTURE LLP Active


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