AMBUJA HOUSING AND URBAN INFRASTRUCTURE COMPANY LIMITEDActivity: Real Estate and Renting in West Bengal.Active |
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CIN U70101WB2005PLC101398 |
ROC RoC-Kolkata |
Incorporation Date 27-01-2005 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 101398 |
Registration Date 27-01-2005 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 20000,00,000 |
Paid Up Capital Rs. 15000,00,000 |
Contact Information |
E-Mail Address secretarial@ambujaneotia.com |
Registered Address 'ECOSPACE BUSINESS PARK', BLOCK - 4B, 6TH FLOOR, PREMISES NO. IIF/11, ACTION AREA II, NEW TOWN KOLKATA Kolkata WB 700156 IN |
Alternate Address 'ECO SPACE' BUSINESS PARK,PLOT-IIF/11, ACTION AREA BLOCK-A, 2ND FLOOR, RAJARHAT, NEW TOWN. KOLKATA 700156 WB |
Some PAST Judgements / Case Laws similar to AMBUJA HOUSING AND URBAN INFRASTRUCTURE COMPANY LIMITEDLast Checked Past / Closed Litigation On 30-03-2023 03:25
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for AMBUJA HOUSING AND URBAN INFRASTRUCTURE COMPANY LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
07138160 | CHANDRAKANTA MITRA | 30-03-2015 |
ADUPG1656K | VIVEK GUPTA | 28-03-2015 |
BAHPG5619R | RAJNISH KUMAR GUPTA | 15-09-2017 |
00044484 | UMANG VIKRAM JAIN | 30-03-2015 |
00047466 | HARSHAVARDHAN NEOTIA | 16-12-2005 |
01594698 | VIKASH JAJU | 22-09-2014 |
01681246 | PRAMOD RANJAN DWIVEDI | 26-12-2013 |
00285919 | PRADEEP LAL MEHTA | 01-08-2011 |
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