AMARTEX INDUSTRIES LIMITEDActivity: Manufacturing (Textiles) in Chandigarh.Active |
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GST Number(s) 27AABCA2243H1Z2 |
PAN No AABCA2243H |
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CIN U18110CH1988PLC007928 |
ROC RoC-Chandigarh |
Incorporation Date 27-01-1988 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 007928 |
Registration Date 27-01-1988 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 1725,00,000 |
Paid Up Capital Rs. 1610,00,000 |
Contact Information |
E-Mail Address cs@amartex.com |
Registered Address SCO 18 SECTOR 9 DMADHYA MARG CHANDIGARH UT CH 000000 IN |
Some PAST Judgements / Case Laws similar to AMARTEX INDUSTRIES LIMITEDLast Checked Past / Closed Litigation On 23-06-2022 12:06
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for AMARTEX INDUSTRIES LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for AMARTEX INDUSTRIES LIMITED |
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MAHARASHTRA | 27AABCA2243H1Z2 |
Directors |
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DIN | Name | Since |
00014664 | ARUN GROVER | 27-01-1988 |
00019719 | KARAN GROVER | 01-03-2008 |
03030360 | SHIVAM GROVER | 28-08-2010 |
AWOPG7679M | SHIVAM GROVER | 12-07-2019 |
07972304 | RAKESH KUMAR | 08-11-2017 |
AJOPS8581P | ASHOK SWAMI | 02-09-2019 |
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