ALLOY STEEL FORGINGS PRIVATE LIMITEDActivity: Business Services in Delhi.Active |
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CIN U74899DL1972PTC006333 |
ROC RoC-Delhi |
Incorporation Date 29-10-1972 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 006333 |
Registration Date 29-10-1972 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 12,50,000 |
Paid Up Capital Rs. 8,90,000 |
Contact Information |
E-Mail Address kohlitr@gmail.com |
Registered Address 3540NICHOLSON ROAD DELHI DL 110006 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ALLOY STEEL FORGINGS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 20-06-2022 17:58
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27-02-1996 | Alloy Steel Forgings (P) Ltd. Versus Cegat | High Court of Judicature at Allahabad |
10-02-1995 | Alloy Steel Forgings (P) Ltd. Versus Asstt. Collector, C. Ex. | High Court of Judicature at Allahabad |
Directors |
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DIN | Name | Since |
00902883 | NALIN BHUSHAN CHANDHOK | 01-06-1988 |
01215124 | GITANJALI CHANDHOK | 02-12-2007 |
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