ALLOY PRODUCTS PRIVATE LIMITEDActivity: Business Services in Uttar Pradesh.Active |
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CIN U74120UP2015PTC074423 |
ROC RoC-Kanpur |
Incorporation Date 10-11-2015 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 074423 |
Registration Date 10-11-2015 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address biochem.ind@hotmail.com |
Registered Address GF 001 SCOTIA TOWER OMAXE HEIGHTS VIBHUTI KHAND GOMTI NAGAR LUCKNOW UP 226010 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ALLOY PRODUCTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 10-06-2022 19:26
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20-09-2021 | M/s. ABI Showatech India Ltd. (Formerly known as M/s. Light Alloy Products Ltd.) Vellore Versus Commissioner of GST & Central Excise, Anna Nagar | Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Chennai |
07-03-2018 | Surya Alloy Industries Versus Jay Prestressed Products Limited | High Court of Judicature at Calcutta |
11-03-2015 | The Commissioner of Income Tax Versus M/s. Light Alloy Products Ltd. | High Court of Judicature at Madras |
28-10-2010 | CCE, Chennai Versus M/s. Light Alloy Products & Another | Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
20-11-1987 | Arvind Anand Gaikwad Versus Uni Abex Alloy Products Ltd. | High Court of Judicature at Bombay |
13-11-1984 | UNI ABEX ALLOY PRODUCTS LTD. VERSUS STATE OF MAHARASHTRA | High Court of Judicature at Bombay |
Directors |
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