Some PAST Judgements / Case Laws similar to AKHIL INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 16-01-2021 23:48
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28-09-2020 |
S. Akhil & Another Versus The State of Kerala, Represented by Secretary, Ministry of Health & Family Welfare, Thycaud & Others |
High Court of Kerala |
07-04-2020 |
(The State) The National Investigation Agency, Ministry of Home Affairs, Government of India, Represented by the Superintendent of Police, Assam Versus Akhil Gogoi |
High Court of Gauhati |
10-03-2020 |
M. Akhil Versus State of Kerala, Represented by The Public Prosecutor, High Court of Kerala, Ernakulam & Another |
High Court of Kerala |
02-03-2020 |
Akhil Ahmad Versus The Commissioner for Agriculture, Pune Region Pune & Others |
In the High Court of Bombay at Aurangabad |
16-12-2019 |
Souhrada Charitable Club, Represented by Its President, Akhil Augustine & Another Versus The Union of India, Represented by The Secretary To Government, The Ministry of Environment, Forest & Climate Change, New Delhi & Others |
High Court of Kerala |
21-11-2019 |
Sree Sankara Vidyapeetom College, Represented by the Principal, Ernakulam & Another Versus P.K. Akhil & Others |
High Court of Kerala |
19-11-2019 |
Akhil Dev @ Chandroose Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam |
High Court of Kerala |
23-10-2019 |
P.K. Akhil Versus Sree Sankara Vidyapeetom College, Sreesankarapuram, Ernakulam, Represented by The Principal & Others |
High Court of Kerala |
03-09-2019 |
Pritam Lal Makhija Versus Akhil Bhartiya Aggarwal Sammelan Thr its Joint Organised Secretary Virender Gupta |
High Court of Delhi |
11-07-2019 |
Akhil Chandran, Represented by Jayachandran, Aadinadu Village Versus State of Kerala, Represented by Public Prosecutor, High Court of Kerala, Ernakulam & Another |
High Court of Kerala |
19-06-2019 |
Akhil Shil Versus The State |
High Court of Judicature at Calcutta |
28-02-2019 |
Dr. Akhil Chandra Paul & Another Versus Anjana Mitra Mazumdar |
Assam State Consumer Disputes Redressal Commission Gauhati |
14-12-2018 |
Akhil Bhartvarshiya Marwari Agarwal Jatiya Kosh & Others Versus Brijlal Tibrewal & Others |
Supreme Court of India |
21-11-2018 |
Akhil Ismail Pinjari Versus The State of Maharashtra |
High Court of Judicature at Bombay |
06-08-2018 |
Akhil Kumar Gupta Versus State of J & K & Others |
High Court of Jammu and Kashmir |
14-05-2018 |
Akhil Kumar Gupta Versus State & Others |
High Court of Jammu and Kashmir |
08-05-2018 |
Akhil Kumar Mangalik Versus DLF Ltd. |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
18-09-2017 |
Akhil Sebatian & Another Versus State by Inspector of Police & Others |
High Court of Judicature at Madras |
10-07-2017 |
The Principal, CSI Institute of Legal Studies, Thiruvananthapuram Versus Akhil Vijayan & Another |
High Court of Kerala |
28-06-2017 |
M/s. Akhil Fabrics Pvt. Ltd. & Another Versus Central Bank of India |
High Court of Judicature at Bombay |
23-05-2017 |
Akhil & Others Versus The State of Kerala, represented by The Public Prosecutor & Others |
High Court of Kerala |
01-07-2016 |
Akhil Bhartiya Manav Kalyan Evam Samajothhan & Another Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
01-03-2016 |
Akhil Bhartiya Upbhokta Congress & Others Versus B.S. Sharma & Other |
National Consumer Disputes Redressal Commission NCDRC |
17-02-2016 |
Akhil Bhartiya Grahak Panchayat and Others V/S KDS Infra Buildcons and Others. |
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI |
01-12-2015 |
Narendra Bhansali Versus Akhil Bhartiya Bhansali Samaj Seva Trust & Others
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High Court of Rajasthan |
06-11-2015 |
Automotive Stamping And Assambly Ltd. Versus Akhil Gujarat General Mazdoor Sangh |
High Court of Gujarat At Ahmedabad |
09-10-2015 |
Akhil Kumar Dutta Versus State of Assam & Others |
High Court of Gauhati |
22-09-2015 |
Akhil Bharatiya Chah Mazdoor Sangha, Represented by Prakash Rajkhowa, General Secretary, District-Tinsukia Versus Management of Namrup T.E., Assam & Others |
High Court of Gauhati |
19-12-2014 |
M/s. Israni Telecom Pvt. Ltd. Versus Akhil Rohatgi & Others |
High Court of Delhi |
12-11-2014 |
P. Akhil @ Akhil Anand Versus The Managing Director, Kerala State Road Transport Corporation, Thiruvananthapuram & Another |
High Court of Kerala |
16-09-2014 |
Dharmbir Versus Dr. Akhil Saxena M.S. General & Lap Surgeon Rai Hospital & Others |
National Consumer Disputes Redressal Commission NCDRC |
21-08-2014 |
M/s. Sri Sai Akhil Constructions, Rep. by its Representative/Proprietor, Malladi Veera Venkata Satya Surya Nagendra Versus Tammira Subba Lakshmi |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
02-07-2014 |
Akhil Bhartiya Railway Mal Godam Mazdoor Kalyan Sanstha Versus Union of India & Others |
High Court of Delhi |
11-04-2014 |
State of U.P. Versus Akhil Bhuwan Prakash Kapil |
High Court of Judicature at Allahabad |
02-04-2014 |
Akhil Bhartiya Grahak Panchayat Versus Bindumadhav |
In the High Court of Bombay at Aurangabad |
20-03-2014 |
Akhil Bandhu Saha Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
21-02-2014 |
Akhil Bhartiya Dhamma Sena & Another Versus Union of India, through its Secretary, Cultural and Entertainment Department & Others |
In the High Court of Bombay at Nagpur |
11-02-2014 |
Dharambir Versus Dr. Akhil Saxena & Others |
Haryana State Consumer Disputes Redressal Commission Panchkula |
27-01-2014 |
M/s. Israni Telecom Pvt. Ltd. Versus Akhil Rohtagi & Others |
High Court of Delhi |
06-01-2014 |
Akhil Aggarwal & Another Versus State NCT of Delhi |
High Court of Delhi |
29-11-2013 |
Akhil Bharat Goseva Sangh (Mumbai) Versus Maharashtra Pollution Control Board & Others |
National Green Tribunal Principal Bench New Delhi |
26-08-2013 |
Akhil Bharatwarsiya Awadhoot Bhesh Versus Om Prakash & Others |
High Court of Uttarakhand |
18-04-2013 |
Akhil Bandhu Saha Versus The Branch Manager, State Bank Of India & Others |
High Court of Judicature at Calcutta |
12-04-2013 |
T.P. Varghese @ Varkey Proprietor, M/s.T.P. Constructions Trissur Versus Fast Line Builders & Developers Kerala Pvt. Later Name Changed as Fast Line Project pvt. Ltd., Kannur represented by its Managing Director P.V. Akhil & Others |
High Court of Kerala |
09-04-2013 |
Pooja Jain Versus Akhil Jain |
High Court of Punjab and Haryana |
01-04-2013 |
Kare Partners Group India Pvt. Ltd. & Another Versus Dr. Akhil Bhargava & Others |
High Court of Delhi |
29-01-2013 |
Akhil Mansuklal Mehta Versus Sheetal Deepak Karamchandani |
In the High Court of Bombay at Aurangabad |
09-01-2013 |
Kartick Chandra Naha Versus Akhil Bandhu Ghosh & Others |
High Court of Judicature at Calcutta |
28-11-2012 |
Mohd.Akhil Ahmed Versus Mohammed Naseeruddin |
High Court of Andhra Pradesh |
23-11-2012 |
Shaikh Akhil Shaikh Jamil & Another Versus State of Maharashtra & Another |
In the High Court of Bombay at Aurangabad |
16-10-2012 |
Akhil Bharatiya Ashanghathit Rozandari Kamgar Sanghathana, Through its President Ankush M. Pawar Versus The State of Maharashtra, Through The Secretary, The Ministry of Rural Development & Others |
In the High Court of Bombay at Aurangabad |
05-10-2012 |
Shri Akhil Gupta Versus Chief Secretary Govt. of NCT of Delhi Delhi Secretariat, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
07-09-2012 |
Akhil P. Pushkar Versus State of Kerala |
High Court of Kerala |
17-04-2012 |
Akhil Bandhu Saha Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
17-04-2012 |
Akhil Bandhu Saha Versus The Branch Manager, State Bank of India & Others |
High Court of Judicature at Calcutta |
12-04-2012 |
S.M. Bishnupriya Sarkar & Others Versus Akhil Roy Chowdhury |
High Court of Judicature at Calcutta |
13-03-2012 |
Akhil Bhartiya Vidyarthi Parishad Versus Union of India & Others |
Supreme Court of India |
31-01-2012 |
Akhil G Versus The Union of India & Others |
High Court of Kerala |
07-12-2011 |
Akhil Bhartiya Kshatriya Mahasabha Versus Prescribed Authority/ Sub-Divisional Manager, Badalapur |
High Court of Judicature at Allahabad |
29-09-2011 |
Akhil Ahmed S/o Abdul Hameed Versus Joint Director of Agriculture & Others |
In the High Court of Bombay at Aurangabad |
20-09-2011 |
Akhil Kumar Versus Union of India Through Secretary (Revenue), New Delhi & Another |
Central Administrative Tribunal Principal Bench New Delhi |
29-06-2011 |
Akhil Dadra & Nagar Haveli Kamgar Sangh & Others Versus Krantikari Kamgar Union & Others |
High Court of Judicature at Bombay |
22-06-2011 |
Akhil Kumar Sahu & Another Versus State of Orissa & Others |
High Court of Orissa |
27-05-2011 |
Akhil Bhartiya Anganwadi Kamgar Union (Regd.) Versus Union Of India & Others |
High Court of Delhi |
13-05-2011 |
Akhil Kumar Sarma Versus State of Assam & Others |
High Court of Gauhati |
21-04-2011 |
Akhil Kumar Jain Versus Sharda Devi |
High Court of Judicature at Allahabad |
06-04-2011 |
Akhil Bhartiya Upbhokta Congress Versus State of Madhya Pradesh & Others |
Supreme Court of India |
01-02-2011 |
IRFAN ALI VERSUS AKHIL BHARAT MANAV SANSTHAN MAN DAL ANAND NIKETAN |
High Court of Judicature at Allahabad |
28-09-2010 |
Akhil Das Versus State of Assam |
High Court of Gauhati |
16-08-2010 |
Akhil @ Akhaya Charan Rath & Others Versus State of Orissa & Others |
High Court of Orissa |
15-07-2010 |
Sahara India Pariwar & Others Versus Wing Commander Akhil Deep Sachdeva |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
09-07-2010 |
M/s. Tata Motors Ltd Versus Mohd. Akhil Pasha & Others |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
22-02-2010 |
Jagmohan Sood Versus Akhil Mahendru |
High Court of Himachal Pradesh |
09-11-2009 |
AnjumanIIslams M.H. Saboo Siddik College of Engineering Versus The General Secretary, Akhil Bhartiya Kamgar Sena & Others |
High Court of Judicature at Bombay |
24-09-2009 |
Akhil Bharatiya Vidyarthi Parishad & Others Versus State of Maharashtra, Department of School Education through its Secretary & Another |
High Court of Judicature at Bombay |
26-03-2009 |
Akhil Bhartiya Upbhokta Congress Bhopal Versus State Of M P |
High Court of Madhya Pradesh |
09-09-2008 |
Akhil Sibal, Neeraj K.Kaul, Sandeep Sethi, Ujjwal Jha |
High Court of Delhi |
20-08-2008 |
Akhil Dilli Prathmik Shikshak Sangh (Regd.) Versus Govt. of NCT of Delhi |
High Court of Delhi |
19-08-2008 |
Akhil Bhartiya Mahajan Shiromani Sabha Versus Dharamveer Mahajan |
High Court of Delhi |
18-02-2008 |
(1) Messrs Pranjali Films, Through Its Proprietor, Jajiraj Udharam Vaswani, Nashik; (2) Messrs Shree Renuka Films, Through Its Proprietress, Vaishali Vijay Sanyashiv, District Thane Versus (1) State of Maharashtra, Through Its Secretary, Social Justice, Cultural Affairs, Sports and Special Assistance Department, Mantralaya, Mumbai; (2) Managing Director, Maharashtra Film Stage and Cultural Development Corporation Limited, Mumbai; (3) President, Akhil Bhartiya Marathi Chitra, Maha Mandal Maryadit, Kolhapur |
High Court of Judicature at Bombay |
21-06-2007 |
Akhil Bhartiya Vidhyarthi Parishad Versus State Of M P |
High Court of Madhya Pradesh |
12-04-2007 |
Akhil Pandey Versus Karvy Consultants Ltd. |
Company Law Board Southern Region Bench Chennai |
21-11-2006 |
Infosys Technologies Limited Versus Akhil Gupta & Others
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High Court of Delhi |
31-07-2006 |
Akhil Kumar Nikhil Kumar Versus State Of Assam |
High Court of Assam |
29-03-2006 |
Akhil Bharat Goseva Sangh Versus State of A.P.& Others
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Supreme Court of India |
12-12-2005 |
Akhil Bhartiya Upbhokta Congress Versus M/s. Aggarwal Jewellers
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National Consumer Disputes Redressal Commission NCDRC |
25-10-2005 |
Rakesh Bhargav Versus Akhil Bhartiya |
High Court of Punjab and Haryana |
12-09-2005 |
Akhil Poddar Versus State Of Bihar |
High Court of Jharkhand |
27-05-2005 |
Akhil Kumar Gupta Versus State of J&K & Others |
High Court of Jammu and Kashmir |
20-01-2005 |
Akhil Kumar Sinha Versus The State of Jharkhand |
High Court of Jharkhand |
10-09-2004 |
Management of Krishnakali Tea Estate Versus Akhil Bharatiya Chah Mazdoor Sangh & Another
|
Supreme Court of India |
08-04-2004 |
State of Gujarat & Others Versus Akhil Gujarat Pravasi V.S. Mahamandal & Others
|
Supreme Court of India |
31-03-2004 |
Akhil Bhartiya Shramik Kamgar Union Versus Buildtech Constructions & Others
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High Court of Judicature at Bombay |
11-02-2004 |
Akhil Thakur Versus Vice-Chancellor, University of Jammu |
High Court of Jammu and Kashmir |
01-01-2004 |
Dr. Akhil Kumar Jain Versus Lallan Prasad |
Bihar State Consumer Disputes Redressal Commission Patna |
10-12-2003 |
Ramanlal s/o. Kachardas Bakliwal & Anr. Versus Niyaj Mohammad Khan Akhil Khan & Ors.
|
High Court of Judicature at Bombay |
02-09-2003 |
Akhil Bhartiya Grahak Panchayat & others Versus State of Maharashtra & others
|
High Court of Judicature at Bombay |
17-12-2002 |
Shri Madan Mohan Dammamal Trust Society Versus Akhil Bhartiya Vidyarthi Parishad |
High Court of Judicature at Allahabad |
24-01-2002 |
Akhil Ali Jehangir Ali Sayyed Versus State of Maharashtra
|
Supreme Court of India |
21-01-2002 |
Akhil Bharatvarsiya Chatra Yuva B.Front Versus State Of Uttar Pradesh |
Supreme Court of India |