A.K.G. SECURITIES AND CONSULTANCY LIMITEDActivity: Business Services in Delhi.Active |
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CIN L74899DL1994PLC059006 |
ROC RoC-Delhi |
Incorporation Date --- |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed --- |
Suspended at Exchange --- |
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Registration Number --- |
Registration Date 12-05-1994 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 400,00,000 |
Paid Up Capital Rs. 320,00,000 |
Contact Information |
E-Mail Address akg_securities@yahoo.co.in |
Registered Address 3776/309 NIRMAL MARKET NETAJI SUBHASH MARG DARYA GANJ NEW DELHI East Delhi DL IN 110002 |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to A.K.G. SECURITIES AND CONSULTANCY LIMITEDLast Checked Past / Closed Litigation On 30-06-2022 10:38
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13-05-2021 | AKG Securities & Consultancy Limited Versus Securities and Exchange Board of India | SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
Directors |
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DIN | Name | Since |
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