w w w . L a w y e r S e r v i c e s . i n
A.K. Syedur Rahman v/s The Union of India, Rep. by the Secretary to the Government of India, Ministry of Communication & IT, New Delhi & Others
Company & Directors' Information:- RAHMAN CORPORATION LIMITED [Amalgamated] CIN = U19112UP1994PLC016816
Company & Directors' Information:- E N COMMUNICATION PRIVATE LIMITED [Active] CIN = U92132DL2005PTC143469
Company & Directors' Information:- T C COMMUNICATION PRIVATE LIMITED [Active] CIN = U74999DL2000PTC105354
Company & Directors' Information:- J J COMMUNICATION PRIVATE LIMITED [Active] CIN = U74300WB1997PTC085828
Company & Directors' Information:- A. S. INDIA LIMITED [Active] CIN = U70100MP2009PLC022300
Company & Directors' Information:- P. K. COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U92141DL1984PTC017748
Company & Directors' Information:- THE INDIA COMPANY PRIVATE LIMITED [Active] CIN = U74999TN1919PTC000911
Company & Directors' Information:- T I COMMUNICATION PRIVATE LIMITED [Active] CIN = U51109HP2009PTC031079
Company & Directors' Information:- S B M COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64201WB2010PTC145582
Company & Directors' Information:- P N COMMUNICATION P. LTD. [Active] CIN = U32204DL2001PTC111327
Company & Directors' Information:- A B AND U COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U74300MH1997PTC107160
Company & Directors' Information:- INDIA CORPORATION PRIVATE LIMITED [Active] CIN = U65990MH1941PTC003461
Company & Directors' Information:- K AND D COMMUNICATION LIMITED [Active] CIN = U64120GJ1997PLC031879
Company & Directors' Information:- P & G COMMUNICATION PRIVATE LIMITED [Active] CIN = U74140MH2013PTC251505
Company & Directors' Information:- P J COMMUNICATION PRIVATE LIMITED [Active] CIN = U72900DL2000PTC105416
Company & Directors' Information:- M K COMMUNICATION PVT LTD [Strike Off] CIN = U72900HP2006PTC030292
Company & Directors' Information:- H V COMMUNICATION PRIVATE LIMITED [Active] CIN = U52602DL2009PTC193309
Company & Directors' Information:- A AND A COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U92132DL2001PTC110975
Company & Directors' Information:- B. M. COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64100DL2012PTC244419
Company & Directors' Information:- H. K. COMMUNICATION PRIVATE LIMITED [Active] CIN = U64100DL2013PTC255831
Company & Directors' Information:- B R COMMUNICATION PRIVATE LIMITED [Active] CIN = U64203DL2002PTC114477
Company & Directors' Information:- N S N COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64100KA2014PTC073757
Company & Directors' Information:- N A COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U74120DL2008PTC182901
Company & Directors' Information:- G & D COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64200MP2007PTC019633
Company & Directors' Information:- E N COMMUNICATION PRIVATE LIMITED [Active] CIN = U92132DL2005PTC143469
Company & Directors' Information:- T C COMMUNICATION PRIVATE LIMITED [Active] CIN = U74999DL2000PTC105354
Company & Directors' Information:- J J COMMUNICATION PRIVATE LIMITED [Active] CIN = U74300WB1997PTC085828
Company & Directors' Information:- A. S. INDIA LIMITED [Active] CIN = U70100MP2009PLC022300
Company & Directors' Information:- P. K. COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U92141DL1984PTC017748
Company & Directors' Information:- THE INDIA COMPANY PRIVATE LIMITED [Active] CIN = U74999TN1919PTC000911
Company & Directors' Information:- T I COMMUNICATION PRIVATE LIMITED [Active] CIN = U51109HP2009PTC031079
Company & Directors' Information:- S B M COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64201WB2010PTC145582
Company & Directors' Information:- P N COMMUNICATION P. LTD. [Active] CIN = U32204DL2001PTC111327
Company & Directors' Information:- A B AND U COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U74300MH1997PTC107160
Company & Directors' Information:- INDIA CORPORATION PRIVATE LIMITED [Active] CIN = U65990MH1941PTC003461
Company & Directors' Information:- K AND D COMMUNICATION LIMITED [Active] CIN = U64120GJ1997PLC031879
Company & Directors' Information:- P & G COMMUNICATION PRIVATE LIMITED [Active] CIN = U74140MH2013PTC251505
Company & Directors' Information:- P J COMMUNICATION PRIVATE LIMITED [Active] CIN = U72900DL2000PTC105416
Company & Directors' Information:- M K COMMUNICATION PVT LTD [Strike Off] CIN = U72900HP2006PTC030292
Company & Directors' Information:- H V COMMUNICATION PRIVATE LIMITED [Active] CIN = U52602DL2009PTC193309
Company & Directors' Information:- A AND A COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U92132DL2001PTC110975
Company & Directors' Information:- B. M. COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64100DL2012PTC244419
Company & Directors' Information:- H. K. COMMUNICATION PRIVATE LIMITED [Active] CIN = U64100DL2013PTC255831
Company & Directors' Information:- B R COMMUNICATION PRIVATE LIMITED [Active] CIN = U64203DL2002PTC114477
Company & Directors' Information:- N S N COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64100KA2014PTC073757
Company & Directors' Information:- N A COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U74120DL2008PTC182901
Company & Directors' Information:- G & D COMMUNICATION PRIVATE LIMITED [Strike Off] CIN = U64200MP2007PTC019633
Original Application No. 040/00238 of 2017
Decided On, 25 September 2018
At, Central Administrative Tribunal Guwahati Bench Guwahati
By, THE HONOURABLE MRS. MANJULA DAS
By, JUDICIAL MEMBER & THE HONOURABLE MR. N. NEIHSIAL
By, ADMINISTRATIVE MEMBER
For the Applicant: N. Baruah, D.N. Sarma, Advocates. For the Respondents: R. Hazarika, Addl. CGSC.
Judgment Text
Manjula Das, Judicial Member.
1. Heard Mr. D.N. Sarma, learned counsel for the applicant and Mr. R. Hazarika, learned Addl. CGSC for the respondents.
2. At the outset of moving the instant O.A., Mr. D.N. Sarma, learned counsel appearing on behalf of the applicant submits that against the appellate authority’s order dated 18.07.2016, applicant preferred an appeal before the appellate authority on 05.01.2017 for review of the said order which is still pending. Accordingly, learned counsel prays for a direction upon the respondents to dispose of the said appeal dated 05.01.2017 where the learned Addl. CGSC appearing on behalf of the respondents has no objection.
3. By accepting the prayers made by the learned counsel on both sides, we direct the appellate authority to dispose of the pending appeal dated 05.01.2017 within a period of two months from the date of receipt copy of this order with due opportunity of being heard to the applicant and if so desires, defenc
1. Heard Mr. D.N. Sarma, learned counsel for the applicant and Mr. R. Hazarika, learned Addl. CGSC for the respondents.
2. At the outset of moving the instant O.A., Mr. D.N. Sarma, learned counsel appearing on behalf of the applicant submits that against the appellate authority’s order dated 18.07.2016, applicant preferred an appeal before the appellate authority on 05.01.2017 for review of the said order which is still pending. Accordingly, learned counsel prays for a direction upon the respondents to dispose of the said appeal dated 05.01.2017 where the learned Addl. CGSC appearing on behalf of the respondents has no objection.
3. By accepting the prayers made by the learned counsel on both sides, we direct the appellate authority to dispose of the pending appeal dated 05.01.2017 within a period of two months from the date of receipt copy of this order with due opportunity of being heard to the applicant and if so desires, defenc
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e assistance of lawyer be allowed. 4. O.A. stands disposed of accordingly. No order as to costs.