AIR SERVICES OF INDIA LIMITED

Activity: Others in Maharashtra.
Liquidated
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999MH1936PTC002536 		ROC
RoC-Mumbai 		Incorporation Date
28-09-1936
Class
Public 		Category
Company Limited by Guarantee 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
002536 		Registration Date
28-09-1936 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
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Financials
Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
MH IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to AIR SERVICES OF INDIA LIMITED

Last Checked Past / Closed Litigation On 28-03-2021 10:18
20-12-2019 Indo Arab Air Services Versus ICICI Home Finance Co. Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
13-09-2019 APM Air Cargo Terminal Services & Another Versus Celebi Delhi Cargo Terminal Management India Private Limited & Another High Court of Delhi
01-07-2019 Pramod Kumar Savita, Inspector of Central Goods & Services Tax & Central Excise Air Customs, Airport, Thiruvananthapuram & Others Versus Union of India, Represented by Secretary, Department of Revenue, New Delhi & Others High Court of Kerala
22-05-2019 Amita Jain & Others Versus Air Chartered Services Pvt. Ltd. & Others High Court of Delhi
02-11-2018 M/s. Balaji Air Parcel Services Versus Manoj & Others National Consumer Disputes Redressal Commission NCDRC
31-05-2017 M/s. Pawan Hans Helicopters Ltd Versus M/s. Maritime Energy Heli Air Services Pvt Ltd High Court of Delhi
26-05-2017 Commissioner of Service Tax, New Delhi V/S Air Charter Services P. Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
01-03-2017 M/s. Pawan Hans Helicopters Ltd Versus M/s. Maritime Energy Heli Air Services Pvt. Ltd High Court of Delhi
20-10-2015 Commissioner of Income Tax -Central I Versus Indo Arab Air Services & Another High Court of Delhi
08-06-2015 M/s. Commercial & Business Aviation Services Versus M/s. Swajas Air Charter Ltd. High Court of Karnataka
30-10-2014 M/s. Carborandum Universal Ltd. & Another Versus M/s. M.G. International Transports GmbH, Having Their Office at Germany, Rep. by Local Agents, M/s. Falcon Air Services (India) Pvt. Ltd., Teynampet, Chennai High Court of Judicature at Madras
25-09-2014 Air Traffic & Navigation Services Company Versus Christiaan David Esterhuizen Supreme Court of Appeal of South Africa
17-04-2014 Melroy Bosco Dias & Others Versus Air India Engineering Services Limited & Another High Court of Judicature at Bombay
12-04-2012 Air India Formerly known as Indian Airlines Ltd., (Later known as National Aviation Co. of India Ltd.) Rep. by S. Sathanandam, Senior Manager (Customer Services) Versus Dr. Mary Ramasamy & Others National Consumer Disputes Redressal Commission NCDRC
07-01-2010 Nortrans Marine Services Pvt. Ltd., Rep. by its Chairman & Managing Director, Kochi & Others Versus Air India, Rep. by its Manager, Air India Office, Ravipuram, Kochi & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
14-09-2009 M/s. Bluechip Services International (Chennai) Pvt. Ltd. & Others Versus M/s. Vimon Air Travel & Tours (P) Ltd. Rep. by its authorised representative N. Sekar High Court of Judicature at Madras
06-08-2008 Mark Air Services Pvt. Ltd. Versus Col. H. L. Kapoor (Retd) High Court of Delhi
01-07-2008 Air India rep. By its Assistant Manager Cargo Claims and Investigation at New Terminal Buildings Versus Development Services (India) Pvt. Ltd., rep. By its Director & Others High Court of Judicature at Madras
13-06-2008 Abraham Mathew Versus The Garrison Engineer (Air Force), Military Engineer Services, Pulayanarkotta, Trivandrum & Others Central Administrative Tribunal Ernakulam Bench
24-10-2005 JWF Exports Versus New Globe Air Services Ltd. & Others Karnataka State Consumer Disputes Redressal Commission Bangalore
10-08-2005 Frankfinn Aviation Services Pvt. Ltd. Versus Akash Gupta Proprietor, Air Hostess Academy High Court of Delhi
30-09-2004 Manzoor Ahmad Khan Versus Air India Baggage Services Limited Delhi State Consumer Disputes Redressal Commission New Delhi
13-08-2002 RPG Cellular Services Limited Versus The Commissioner of Customs (AIR PORT) High Court of Judicature at Madras
14-08-1996 Forvol Tours and Transport Services Limited Versus Sunrise Air Services High Court of Delhi
03-05-1994 AIR LINKERS VERSUS SYSTEMS MARKETING AND SERVICES AND ANOTHER National Consumer Disputes Redressal Commission NCDRC



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