Some PAST Judgements / Case Laws similar to AHMED AND CO PRIVATE LIMITED
Last Checked Past / Closed Litigation On 31-03-2021 21:40
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10-03-2021 |
Syed Samsad Ahmed alias S. Shamsaad Ahmed Versus The IISCO Steel Plant (SAIL) & Others |
High Court of Judicature at Calcutta |
08-03-2021 |
Naazmeen Riaz Ahmed & Others Versus Nalini Zaman |
High Court of Judicature at Madras |
03-03-2021 |
Subodh Kumar Versus Shamim Ahmed |
Supreme Court of India |
08-02-2021 |
Dewan Shahjahan Ali Ahmed Versus The Union of India, Through the Secretary, Government of India, Ministry of Human Resource Development, Department of Education, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
19-01-2021 |
V.K. Uzair Ahmed Versus N. Fathima Chandini @ N. Fathima Anbareen |
High Court of Judicature at Madras |
08-01-2021 |
Shahvaz Hussain @ Shahbaz Ahmed @ Shanu Versus The State of Rajasthan |
Supreme Court of India |
15-12-2020 |
Union of India, Narcotics Control Bureau Versus Rafi Ahmed |
High Court of Jammu and Kashmir |
09-12-2020 |
Usman Ahmed Versus Union Territory of J&K & Another |
High Court of Jammu and Kashmir |
23-11-2020 |
Ahmed Din & Others Versus Union of India & Others |
High Court of Jammu and Kashmir |
10-11-2020 |
M/s. Matlebuddin Ahmed, Rep. By Its Sole Proprietor Md. Matlebuddin Ahmed Versus The Union of India, Ministry Of Road Transport And Highways, New Delhi & Others |
High Court of Gauhati |
22-09-2020 |
Saleem Ahmed & Others Versus State of J&K |
High Court of Jammu and Kashmir |
18-09-2020 |
The Assistant Divisional Engineer, Highways Department, Vellore & Another Versus Mymoon Bi, (Died), S.M. Ahmed Basha & Others |
High Court of Judicature at Madras |
18-09-2020 |
Sagufa Ahmed & Others Versus Upper Assam Plywood Products Pvt. Ltd. & Others |
Supreme Court of India |
24-08-2020 |
Noor Ahmed Khan & Another Versus The Deputy Director, Directorate of Enforcement, Bengaluru & Another |
High Court of Karnataka |
19-08-2020 |
L. Ahmed Abdul Razack Versus State of Tamil Nadu, Rep by Secretary to Government, Industries Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
24-07-2020 |
M. Anees Ahmed Versus Raja |
High Court of Judicature at Madras |
08-07-2020 |
Rafique Ahmed & Others Versus State of Madhya Pradesh |
High Court of Madhya Pradesh Bench at Indore |
23-06-2020 |
Tanveer Ahmed Versus State Women Police Station, Rep. State Public Prosecutor, Bangalore |
High Court of Karnataka |
18-06-2020 |
Mustak @ Kanio Ahmed Shaikh Versus State of Gujarat |
Supreme Court of India |
12-06-2020 |
Sagheer Ahmed Khan Versus Union of India & Others |
Supreme Court of India |
03-06-2020 |
Neshat Ahmed Siddiqui Versus M.L. Jubilee Institution (HS) & Others |
High Court of Judicature at Calcutta |
05-05-2020 |
Ilyas Ahmed Patwegar Versus The State of Karnataka, Represented by its Principal Secretary & Others |
High Court of Karnataka Circuit Bench At Dharwad |
05-03-2020 |
Taizuddin Ahmed Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Water Resource, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
05-03-2020 |
S. Shybudheen, Rep. by his power of attorney agent, Ziauddin Ahmed Versus Reyhana Shmeem Begam & Others |
High Court of Judicature at Madras |
28-02-2020 |
The State of Maharashtra (Through Anti Corruption Bureau) Greater Bombay Unit, Gr. Bombay) Versus Talimunisa Rais Ahmed |
High Court of Judicature at Bombay |
26-02-2020 |
M/s. Universal Shoe Company, Rep. by its Partner V. Arshad Ahmed, Ambur & Others Versus M/s. Canara Bank, Represented by its Authorised Officer, Ambur Branch, Vellore |
High Court of Judicature at Madras |
24-02-2020 |
Taizuddin Ahmed Versus The Union of Indian Represented by the Secretary to the Government of India New Delhi, & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
21-02-2020 |
Bilawal Ahmed Tanekar(minor) Versus M. Ghousia Firdous |
High Court of Judicature at Madras |
14-02-2020 |
Ubed Ahmed @ Ubaid Mirza @ Obed Mirza Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
10-02-2020 |
R. Sebastian Versus Than Veer Ahmed |
High Court of Karnataka |
04-02-2020 |
Mehmood Ahmed V/S State of J&K & Others |
High Court of Jammu and Kashmir |
28-01-2020 |
Rony Samuel Versus The Registrar, Basheer Ahmed Crescent University, Chennai & Others |
High Court of Judicature at Madras |
27-01-2020 |
Iqbal Ahmed (died) & Others Versus Saroja & Others |
Before the Madurai Bench of Madras High Court |
13-01-2020 |
Iqbal Ahmed Versus Shahana Anjum |
In the High Court of Bombay at Nagpur |
08-01-2020 |
Rafi Ahmed & Others Versus The Deputy Superintendent of Police, National Investigation Agency Cochin (Camp at Chennai) |
High Court of Judicature at Madras |
08-01-2020 |
Mohammed Nazir Ahmed & Another Versus Balasubramanyam Sampath |
High Court of Karnataka |
17-12-2019 |
Qamar Jahan & Another Versus Dr. Nisar Ahmed Tyagi & Others |
National Consumer Disputes Redressal Commission NCDRC |
05-12-2019 |
Abdul Hameed & Another Versus Mohd. Ahmed |
High Court of Delhi |
28-11-2019 |
Messrs. Forward Leather Company, Rep. by its Managing Partner, Yavar Dhala, Chennai & Another Versus M/s. Star Exports, Rep. by its Partners, (i) Sarfaraz Ahmed & (ii) Shabana Ahmed & Others |
High Court of Judicature at Madras |
25-11-2019 |
Md Mustaque Ahmed Laskar Versus State of Assam & Another |
High Court of Gauhati |
24-10-2019 |
Faiz Ahmed & Others Versus State of Chhattisgarh & Others |
High Court of Chhattisgarh |
22-10-2019 |
M/s. Irbaz Shoe Company, Rep by its Partner Mr.N.Aejaz Ahmed Versus The Assistant Commissioner (CT) Ayanavaram Assessment Circle Kuralagam Annexe, Chennai & Another |
High Court of Judicature at Madras |
11-10-2019 |
Faisal Ahmed Khan Versus State of Karnataka, Mahila Police Station & Another |
High Court of Karnataka |
10-10-2019 |
Zakir Versus Maqbool Ahmed |
High Court of Delhi |
01-10-2019 |
Shaikh Aftab Ahmed & Another Versus Bhimrao & Others |
In the High Court of Bombay at Aurangabad |
30-09-2019 |
S. Nasir Ahmed Versus The Manager, Indian Oil Corporation Ltd., Chennai & Others |
High Court of Judicature at Madras |
26-09-2019 |
Syeda Nazira Khatoon (D) By Lr. Versus Syed Zahiruddin Ahmed Baghdadi & Others |
Supreme Court of India |
24-09-2019 |
Oriental Insurance Co. Ltd. Versus Ahmed & Others |
In the High Court of Bombay at Aurangabad |
23-09-2019 |
Shahid Ahmed Versus SKUAST & Others |
High Court of Jammu and Kashmir |
20-09-2019 |
Monir Uddin Ahmed, Junior Engineer (Civil), Postal Civil Sub Division, (Dimapur), Nagaland Versus Union of India, Represented by the Secretary, Govt. of India, Ministry of Communication & IT, Department of Posts, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
16-09-2019 |
Tilak Sahkari Grah Nirman Sanshtha Maryadit V/S Aqeel Ahmed and Others. |
High Court of Madhya Pradesh Bench at Jabalpur |
06-09-2019 |
Anees Shakil Ahmed Ansari Versus The Sr. Police Inspector & Another |
High Court of Judicature at Bombay |
03-09-2019 |
Altafuddin Ahmed (LSG/B) Versus Union of India, Represented by the Secretary, To the Govt. of India, Department of Posts, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
22-08-2019 |
Khalil Ahmed Mohd. Ali Hamdulay Versus Municipal Corporation Of Greater Mumbai, Mumbai |
High Court of Judicature at Bombay |
22-08-2019 |
Daya Rani & Another Versus Shabbir Ahmed |
Supreme Court of India |
21-08-2019 |
Madurai Farooq Ahmed Versus The Tamil Nadu Pollution Control Board, Rep. by its Chairman, Chennai & Others |
High Court of Judicature at Madras |
19-08-2019 |
Saleem Ahmed Versus State & Another |
Supreme Court of India |
14-08-2019 |
Syed Mehdi H. Zaidi Versus Kareem Ahmed @ Syed Abdul Kareem |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
13-08-2019 |
Md. Jaki Ahmed Versus The State of Bihar |
High Court of Judicature at Patna |
23-07-2019 |
Shafique Ahmed Mohammed Rafique Versus The State of Maharashtra (Through the Home Department, Mantralaya) & Others |
High Court of Judicature at Bombay |
15-07-2019 |
Mumtaz Ahmed Nasir Khan & Another Versus The State of Maharashtra (Through J.J. Marg Police Station) & Another |
High Court of Judicature at Bombay |
09-07-2019 |
Hammad Ahmed Versus Abdul Majeed & Others |
Supreme Court of India |
01-07-2019 |
Fayaz Ahmed Sheikh Versus State of J & K |
High Court of Jammu and Kashmir |
01-07-2019 |
Farooq Ahmed Shala Versus Marie Chanel Gillier |
High Court of Delhi |
26-06-2019 |
Faisal Ahmed Abdul Malik Javeri (Prop. Aisha Electronics) Versus Union of India & Others |
High Court of Judicature at Bombay |
25-06-2019 |
Shri Rabindra Chandra Das Versus Md Saifuddin Ahmed & Others |
High Court of Gauhati |
12-06-2019 |
Mohd. Fazal Ahmed, Prop. M/s. Marko Shoes Versus T. Nagaratnam & Others |
High Court of for the State of Telangana |
27-05-2019 |
For the Accused: H.R.A. Choudhury, I.A. Hazarika, N.H. Laskar & A. Ahmed, Advocates. For the Respondents: M.P. Goswami, Addl. P.P., Assam. |
High Court of Gauhati |
10-05-2019 |
A.K. Aijaz Ahmed Versus Naijaz Ahmed Shariff |
High Court of Karnataka |
02-05-2019 |
Shaikh Istiyaq Ahmed Versus The Union of India Through the Secretary, Ministry of Home Affairs, (Centre-State Division) & Others |
High Court of Judicature at Bombay |
01-05-2019 |
Mumtaj Ahmed Khan Versus Election Commission of India |
High Court of Madhya Pradesh |
26-04-2019 |
Mohd. Riaz Versus Zubir Ahmed & Others |
High Court of Jammu and Kashmir |
25-04-2019 |
Suhel Khan @ Suhel @ Mohmed Ahmed Khan Versus The State of Karnataka by Rep. by State Public Prosecutor |
High Court of Karnataka |
18-04-2019 |
Dr. Mohammed Ahmed Ali Khan Versus M/s. Candy Children's Hospital & Others |
High Court of for the State of Telangana |
03-04-2019 |
Hammad Ahmed V/S Abdul Majeed and Others. |
Supreme Court of India |
29-03-2019 |
Dr. Thanveer Ahmed Versus State of Tamil Nadu, rep. by the Secretary to Government, Health & Family Welfare Department, Secretariat, Chennai & Another |
High Court of Judicature at Madras |
29-03-2019 |
State Versus Ikhlaq Ahmed |
High Court of Jammu and Kashmir |
29-03-2019 |
Ansar Ahmed & Others Versus Sovan Chatterjee & Others |
High Court of Judicature at Calcutta |
18-03-2019 |
Sarfaraz @ Abdul Jabbar Ahmed Ansari Versus Khan Mohd. Azeem Mohd. Salim & Another |
High Court of Judicature at Bombay |
14-03-2019 |
Habib Mustafa Ahmed @ Fatik Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
14-03-2019 |
Atik Ahmed Saiyed Ahmed Saiyed Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
07-03-2019 |
Nesar Ahmed Versus The Kolkata Municipal Corporation & Others |
High Court of Gauhati |
27-02-2019 |
V.M. Shammer Ahmed Versus State by Inspector of Police |
High Court of Judicature at Madras |
27-02-2019 |
Akram Khalil Ahmed Inamdar Versus The State of Maharashtra |
High Court of Judicature at Bombay |
26-02-2019 |
Aarish Asgar Qureshi V/S Fareed Ahmed Qureshi and Others. |
Supreme Court of India |
18-02-2019 |
K. Basheer Ahmed & Others Versus M. Muneer Ahmed & Others |
High Court of Karnataka |
15-02-2019 |
Ahmed Bahusab Bepari & Others Versus State of Karnataka, Presented by its State Public Prosecutor |
High Court of Karnataka Circuit Bench At Dharwad |
11-02-2019 |
Afiya Begum Laskar Others Versus Sahin Ahmed Laskar & Others |
High Court of Gauhati |
07-02-2019 |
Akhalak Ahmed Nizamali Bukhari Versus Gujarat State Waqf Tribunal |
High Court of Gujarat At Ahmedabad |
05-02-2019 |
K. Areef Hafeez & Another Versus Nazeer Ahmed Makbul Ahmad Nadaf & Others |
High Court of Karnataka Circuit Bench At Dharwad |
01-02-2019 |
Shahin Ahmed Barbhuiya Versus The State of Assam & Others |
High Court of Gauhati |
22-01-2019 |
Zakir Ahmed Chowdhury Versus Assam Power Distribution Co. Ltd & Others |
High Court of Gauhati |
18-01-2019 |
Waish Ahmed Versus The State of West Bengal |
High Court of Judicature at Calcutta |
10-01-2019 |
Sartaj Ahmed Versus Ram Transport Finance Co. Ltd. & Another |
High Court of Himachal Pradesh |
09-01-2019 |
Arafat Ahmed Sheriff & Another Versus Aditya Construction Company India Private Limited & Another |
National Consumer Disputes Redressal Commission NCDRC |
09-01-2019 |
Arafat Ahmed Sheriff & Another Versus Aditya Construction Company India Private Limited & Another |
National Consumer Disputes Redressal Commission NCDRC |
26-12-2018 |
Zuber Ahmed Chandel Versus State of Jammu & Kashmir & Others |
High Court of Jammu and Kashmir |
21-12-2018 |
Khaleel Ahmed & Others Versus State, Represented by Public Prosecutor State of Karnataka High Court |
High Court of Karnataka |
27-11-2018 |
Abdul Majeed and Others V/S Hammad Ahmed and Others. |
High Court of Delhi |
26-11-2018 |
Ahmed Abdulla Ahmed Al Ghurair(Through Their Power Of Attorney Holder Bartholomew Kamya) & Another Versus Star Health And Allied Insurance Company Limited & Others |
Supreme Court of India |