AGS TRANSACT TECHNOLOGIES LIMITED

Activity: Business Services in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
16 Available. Click Here.
PAN No
AAECA0901H
CIN
U72200MH2002PLC138213
ROC
RoC-Mumbai
Incorporation Date
11-12-2002
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
138213
Registration Date
11-12-2002
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
ACTIVE compliant
Last AGM Date
21-09-2021
Last Balance Sheet Date
31-03-2021



Financials

Authorized Capital
Rs. 16000,00,000
Paid Up Capital
Rs. 12039,25,760



Contact Information

E-Mail Address
ravi_goyal@agsindia.com
Registered Address
601-602 TRADE WORLD B-WINGKAMALA MILL COMPOUND SENAPATI BAPAT MARG LOWER PAREL MUMBAI MH 400013 IN
Alternate Address
14th Floor, Tower 3, Indiabulls Finance Centre, Senapati Bapat Marg, Elphinstone Road (West), Mumbai 400013 MH IN



TradeMarks

Total 270 marks found.
DIGIVIEW, Class 39, Accepted & Advertised
DIGIVIEW, Class 45, Registered
Fastlane, Class 9, Registered
AGS DIGIVIEW, Class 39, Registered
DIGIVIEW, Class 38, Registered
DIGIVIEW, Class 38, Registered
DIGIVIEW, Class 42, Registered
ONGO ATM(logo), Class 36, Accepted & Advertised
FASTCASH, Class 42, Accepted & Advertised
AGS, Class 37, Registered
AGS, Class 37, Registered
FASTCASH, Class 7, Registered
ONGO ATM(logo), Class 35, Registered
ONGO CHALE CASH JAISE, Class 35, Registered
AGS SWASTHA, Class 41, Registered
AGS genuine, Class 37, Registered
AGS genuine K, Class 37, Registered
ONGO (logo), Class 35, Registered
ONGO (logo), Class 36, Registered
LOGO, Class 1, Registered
ONGO CHALE CASH JAISE, Class 9, Registered
pump, Class 17, Registered
pump, Class 35, Registered
pump, Class 38, Registered
pump, Class 42, Registered
pump, Class 9, Registered
pump, Class 16, Registered
ongo pump, Class 42, Registered
ONGO PUMP, Class 38, Registered
ONGO PUMP, Class 35, Registered
ONGO CHALE CASH JAISE, Class 7, Registered
ONEGO, Class 42, Registered
ONGO ATM(logo), Class 37, Registered
ONGO ATM(logo), Class 42, Registered
AGS, Class 45, Registered
AGS YELLOW SPANNER, Class 9, Registered
ONEGO, Class 9, Registered
ONGO, Class 7, Registered
ONGO, Class 42, Registered
ONGO, Class 35, Registered
AGS, Class 41, Registered
SMART FUEL, Class 9, Opposed
LOGO, Class 41, Registered
LOGO, Class 42, Registered
AGS LOGO, Class 12, Registered
AGS Transact Technologies Ltd., Class 12, Registered
AGS Transact Technologies Ltd., Class 9, Registered
AGS SMART FUEL, Class 9, Registered
SMART FUEL, Class 42, Registered
FASTCASH, Class 35, Registered
FASTLANE, Class 36, Registered

Click Here to See More Marks




Some PAST Judgements / Case Laws similar to AGS TRANSACT TECHNOLOGIES LIMITED

Last Checked Past / Closed Litigation On 11-09-2023 15:14
31-10-2012 M/s. AGS Transact Technologies Ltd. Represented by its Regional Manager-Support, Kalaiselvan Ayil Versus The Deputy Commercial Tax Officer High Court of Judicature at Madras



GST Number(s) for AGS TRANSACT TECHNOLOGIES LIMITED

PUDUCHERRY 34AAECA0901H1ZB  
JHARKHAND 20AAECA0901H1ZK  
WEST BENGAL 19AAECA0901H1Z3  
DAMAN AND DIU 25AAECA0901H1ZA  
CHANDIGARH 04AAECA0901H2ZD  
RAJASTHAN 08AAECA0901H1Z6  
UTTAR PRADESH 09AAECA0901H1Z4  
BIHAR 10AAECA0901H1ZL  
ODISHA 21AAECA0901H1ZI  
GUJARAT 24AAECA0901H2ZB  
GOA 30AAECA0901H1ZJ  
KERALA 32AAECA0901H1ZF  
ANDHRA PRADESH 37AAECA0901H1Z5  
ASSAM 18AAECA0901H1Z5  
KARNATAKA 29AAECA0901H1Z2  
CHATTISGARH 22AAECA0901H2ZF  



Directors

DIN Name Since
09199173 VINAYAK RAVI GOYAL 09-06-2021
07112794 VIJAY CHUGH 12-03-2015
00029961 SUBRATA KUMAR ATINDRA MITRA 20-07-2021
02473708 RAHUL NARAIN BHAGAT 07-06-2018
02696453 ANUPAMA RAVI GOYAL 10-08-2012
08914900 STANLEY JOHNSON PANACHERRY 09-06-2021
00007382 SUDIP BANDYOPADHYAY 16-09-2010
BYAPK0312G SNEHA PRABHAKAR KADAM 17-08-2017
ACLPL7895B LAL SAURABH 16-08-2018
01374288 RAVI BADRINARAIN GOYAL 11-12-2002

India's most comprehensive litigation gathering and reporting.

Get Litigation Report

LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., and / or our software development firms, and / or our marketing / channel partners and all of their employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.