AFRICAN DEVELOPMENT BANK ACT, 1983

LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section 6   [ View Judgements ]

POWER TO MAKE RULES


- The Central Government may, by notification in the Official Gazette, make rules for carrying out the purposes of this Act.

#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon