Some PAST Judgements / Case Laws similar to ADVANCE LIMITED
Last Checked Past / Closed Litigation On 26-06-2022 18:03
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14-06-2022 |
M/s. Saisanket Enterprise Through Proprietor Milind Murudkar, Indore Versus Authority for Advance Ruling Through The Commissioner Commercial Tax Moti, Indore & Others |
High Court of Madhya Pradesh Bench at Indore |
06-12-2021 |
Advance Oleochem Pvt. Ltd. Through its Director, Ashok Kumar Harilal Shah Versus Manoj Agarwal & Another |
High Court of Judicature at Bombay |
28-10-2021 |
Abu Dhabi Investment Authority, Abu Dhabi, United Arab Emirates PAN No. AAACA4380N Versus Authority for Advance Ruling) (Income Tax), Mumbai Bench & Others |
High Court of Judicature at Bombay |
17-05-2021 |
Fullerton India Credit Company Ltd. & Another Versus Advance Surfactants India Ltd. & Others |
Debts Recovery Appellate Tribunal at Delhi |
09-04-2021 |
M/s. Advance Infradevelopers Pvt. Ltd., Represented by its Director, Ravi Rajagopal Versus The Adjudicating Authority, Under The Prohibition of Benami Property Transactions Act, 1988 & Another |
High Court of Judicature at Madras |
29-09-2020 |
Advance Magazine Publishers INC Versus Bombay Rayon Fashions Ltd & Others |
High Court of Delhi |
31-01-2020 |
Verizon Data Services India Private Limited, Rep. by its Director, S. Ramakrishnan, Chennai Versus The Authority for Advance Rulings, New Delhi & Others |
High Court of Judicature at Madras |
15-07-2019 |
Promod Bhutani Versus Advance Buildwell (Contractors) & Others |
Haryana State Consumer Disputes Redressal Commission Panchkula |
22-03-2019 |
Business Process Outsourcing, LlC Versus The Authority For Advance Rulings (Income Tax), Mumbai & Another |
High Court of Judicature at Bombay |
31-10-2018 |
Bombay Rayon Fashions Ltd. & Others Versus Advance Magazine Publishers INC |
High Court of Delhi |
10-10-2018 |
All India Society for Advance Education & Research Versus Kotak Mahindra Bank & Others |
Debts Recovery Appellate Tribunal at Delhi |
28-07-2017 |
Commissioner of Central Excise V/S Advance Steel Tubes Ltd. |
Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad |
02-03-2017 |
M/s. Advance Detergents Ltd. Versus CCE, Puducherry |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
19-09-2016 |
Advance Magazine Publishers, Inc. & Another Versus M/s. Just Lifestyle Pvt. Ltd. |
High Court of Judicature at Bombay |
21-06-2016 |
Commissioner of Central Excise Pune I Versus Advance Auto Concepts (P) Ltd. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
21-06-2016 |
Commissioner of Central Excise Pune I Versus Advance Auto Concepts (P) Ltd. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
11-03-2016 |
Bali Ram Versus Indian Institute of Advance Study, Rashtrapati Niwas through its Secretary, Shimla, H.P. & Another |
Central Administrative Tribunal Chandigarh Bench |
12-10-2015 |
Advance Power Display Systems Ltd. Versus Commissioner of Income-tax-8 |
High Court of Judicature at Bombay |
30-09-2015 |
Yakult Danone India Pvt. Ltd. Versus Authority for Clarification & Advance Rulings, Department of Commercial Taxes, Bangalore |
High Court of Karnataka |
26-08-2015 |
Serco BPO (P.) Ltd. Versus Authority For Advance Rulings, New Delhi |
High Court of Punjab and Haryana |
20-07-2015 |
Authority For Advance Rulings (Income-Tax), New Delhi Versus SkillSoft Ireland Ltd., In re |
Authority For Advance Rulings Income Tax New Delhi |
14-07-2015 |
The Governing Body, Durgapur Institute of Advance Technology & Management & Others Versus Subhangshuman De & Others |
High Court of Judicature at Calcutta |
09-07-2015 |
Advance Magazine Publishers Inc. Versus M/s. Just Lifestyle Pvt. Ltd. |
High Court of Delhi |
18-06-2015 |
The Commissioner of Central Excise Versus M/s. Advance Detergents Ltd. & Another |
High Court of Judicature at Madras |
13-04-2015 |
M/s Advance Netways Marketing Pvt. Ltd. Versus Commissioner of Customs, Nhava Sheva |
High Court of Judicature at Bombay |
10-04-2015 |
M/s. Advance Infra Developers Pvt. Ltd., represented by Its Director P.J. Sunderrajan, Puducherry & Others Versus The Government of Tamilnadu, rep. By its Secretary to Government, Animal & Husbandary, Dairying & Fisheries Department & Another |
High Court of Judicature at Madras |
06-03-2015 |
Onmobile Global Ltd. Versus Chairman, Authority for Advance Rulings (Income-tax) |
High Court of Karnataka |
10-11-2014 |
Dy. C.I.T. (ASSTT.) Versus Ahmedabad Advance Mills Ltd. |
High Court of Gujarat At Ahmedabad |
30-09-2014 |
Perfetti Van Melle Holding B.V. Versus Authority of Advance Ruling |
High Court of Delhi |
01-08-2014 |
M/s. Advance Infradevelopers Pvt Ltd & Others Versus The Government of Tamil Nadu Rep. By its Secretary to Government & Another |
High Court of Judicature at Madras |
18-07-2014 |
Shashikant Gangaram Narkar Shree Mahakali Sadan Versus M/s. Advance Transformers & Equipments Pvt. Ltd. & Another |
High Court of Judicature at Bombay |
01-04-2014 |
Ajay Srivastav Versus Maya Academy of Advance Cinematics (MAAC) |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
24-01-2014 |
Sin Oceanic Shipping Asa Norway Versus Authority For Advance Rulings & Others |
Supreme Court of India |
22-10-2013 |
Advance Steel Tubes Ltd. Versus Spack Turnkey Projects P. Ltd. |
High Court of Delhi |
02-04-2013 |
M/s.Vaas Automation Private Limited Represented by R. Ganesan Versus The Authority for Clarification and Advance Ruling & Another |
High Court of Judicature at Madras |
27-02-2013 |
Somabhai Mafabhai Ravat & Others Versus Ahmedabad Advance Mills Co Ltd. & Another |
High Court of Gujarat At Ahmedabad |
21-09-2012 |
Chemoil Adani Pvt. Ltd Represented by its Manager, Devendra Mishra Versus Authority for Clarification and Advance Ruling Commercial Taxes Department |
High Court of Judicature at Madras |
20-09-2012 |
Vanjax Sales Private Ltd, (Rep by Its Managing Director, Chennai Versus Authority For Clarification & Advance Ruling, Commercial Taxes Department, Chennai & Another |
High Court of Judicature at Madras |
04-09-2012 |
M/s. Metecno (India) Private Ltd, Rep by its Director M.N. Nagasekar Versus The Authority for Advance Clarification and Advance Ruling, Chennai & Others |
High Court of Judicature at Madras |
03-07-2012 |
M/s. Ghaziabad Engines & Machines (P) Ltd. Versus Advance Level Telecommunication Training Centre, Government of India Enclave & Others |
National Consumer Disputes Redressal Commission NCDRC |
13-04-2012 |
Advance Surfactants India Ltd. Versus Chief Commissioner, Central Excise, Indore |
Supreme Court of India |
23-11-2011 |
Indian Airlines Ltd. Commercial Dept. Versus M/s. Advance Laser Systems Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
18-11-2011 |
Advance Magazine Publishers INC & Another Versus Just Lifestyle Pvt Ltd. |
High Court of Delhi |
07-06-2011 |
Advance Finstock Pvt. Ltd. & Others Versus Securities and Exchange Board of India |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
25-03-2011 |
Director of Income Tax (International Taxation), Bangalore Versus Authority for Advance Rulings, New Delhi & Another |
High Court of Andhra Pradesh |
16-09-2010 |
Indian Institute of Advance Studies (ITC) Versus State of Orissa & Others |
High Court of Orissa |
16-07-2010 |
M/S. Advance Steel Tubes Limited Versus S.K. Aggarwal |
High Court of Delhi |
09-07-2010 |
M/S. Advance Scientific Equip. Ltd. & Another Versus West Bengal Pharma & Photo Chemical Dev. & Another |
Supreme Court of India |
03-06-2010 |
M/s. Suraj Enterprises, Bangalore Versus The Authority for Clarifications and Advance Rulings, Bangalore |
High Court of Karnataka |
18-01-2010 |
Ahmedabad Advance Mills Ltd. Versus Textile Labour Association |
High Court of Gujarat At Ahmedabad |
15-01-2010 |
Ozone Community Corp Versus Advance Magazine Publishers Inc |
Supreme Court of Singapore |
15-07-2009 |
Gail (India) Ltd. Versus M/S. Advance Glass Works
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High Court of Delhi |
30-09-2008 |
Anurag Jain Represented by his Power of Attorney holder, M.K. Jain Versus The Authority for Advance Rulings (Income Tax), Represented by Addl. Commissioner, of Income Tax (A.A.R) New Delhi
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High Court of Judicature at Madras |
07-09-2007 |
M/s. Advance Detergents Ltd. Versus Commissioner of Central Excise, Pondicherry
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Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
05-12-2006 |
The Management of M/s Advance Engineering Corporation Versus The Presiding Officer, Labour Court No.II & Another
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High Court of Delhi |
05-12-2006 |
The Management of M/s Advance Engineering Corporation Versus The Presiding Officer, Labour Court No.II & Another
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High Court of Delhi |
11-09-2006 |
Balkrishna Hatcheries Versus Clarification & Advance Ruling Authority
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Supreme Court of India |
04-07-2006 |
Advance Oils Private Limited Versus Punjab Financial Corporation |
High Court of Punjab and Haryana |
01-02-2006 |
Kalka Inst. For Rese. And Advance Studies & Another Versus Hitesh Kumar & Others
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High Court of Delhi |
12-01-2006 |
M/s. Surfa Coats (Bangalore) Ltd. Versus The Authority for Clarifications And Advance Ruling
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High Court of Karnataka |
25-05-2005 |
Centre for Advance Studies and Engineering Versus Hakam Chand |
High Court of Himachal Pradesh |
10-03-2004 |
Business Process Outsourcing (India) Private Limited Versus Authority for Clarification and Advance Rulings, By its Secretary |
High Court of Karnataka |
20-01-2004 |
Whirlpool of India Ltd. Versus The Authority for clarification & Advance Ruling “Vinijya Therige Karyalaya” & Another
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High Court of Karnataka |
16-01-2004 |
M/s. Balakrishna Hatcheries Versus Clarification and Advance Ruling Authority
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High Court of Karnataka |
15-07-2002 |
Advance Pipes Limited Versus Trade Tax Tribunal |
High Court of Judicature at Allahabad |
30-05-2002 |
Advance Structurals Private Limited Versus Union of India |
High Court of Delhi |
29-04-1997 |
Ahmedabad Advance Mills Limited, Mihir Textile Limited Versus Collector of Customs, Bombay
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Supreme Court of India |
30-05-1996 |
ADVANCE RUBBER INDUSTRIES VERSUS UNITED INDIA INSURANCE CO. LTD
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National Consumer Disputes Redressal Commission NCDRC |
15-06-1995 |
Indian Bank Versus Advance Art Silk Private Limited |
High Court of Gujarat At Ahmedabad |
06-03-1995 |
Sudera Investments Pvt. Ltd. Versus Advance Compuvision Pvt. Ltd. & Others |
West Bengal State Consumer Disputes Redressal Commission Kolkata |
10-01-1995 |
DALMIA CEMENT (BHARAT) LIMITED VERSUS ADVANCE COMMERCIAL COMPANY LIMITED |
High Court of Delhi |
08-06-1993 |
M/s. Advance Rubber Industries Versus The United India Insurance Co. Ltd. |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
13-07-1992 |
Advance Paper Products Versus Commissioner of Sales Tax |
High Court of Judicature at Allahabad |
23-04-1991 |
Ahmedabad Advance Mills Limited Versus State |
High Court of Gujarat At Ahmedabad |
23-04-1991 |
Tata Metals and Strips Ltd. (Formerly Ahmedabad Advance Mills Ltd.) Versus State of Gujarat |
High Court of Gujarat At Ahmedabad |
27-09-1990 |
ADVANCE SIG CONTACTS VERSUS NATIONAL RESEARCH DEVELOPMENT CORPORATION
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High Court of Delhi |
22-09-1987 |
Advance Bricks Company Versus Assessing Authority, Rohtak and Another
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Supreme Court of India |
20-09-1986 |
E.S.I. Corporation Versus Advance Auto Technico Ltd. |
High Court of Rajasthan Jaipur Bench |
28-07-1986 |
AHMEDABAD ADVANCE MILLS LTD. VERSUS UNION OF INDIA |
High Court of Judicature at Bombay |
17-06-1986 |
MUMBAI MAZDOOR SABHA VERSUS AHMEDABAD ADVANCE MILLS LTD. |
High Court of Judicature at Bombay |
30-03-1985 |
Advance Autotechnico Private Limited v/s Income Tax Officer |
Income Tax Appellate Tribunal ITAT Jaipur Bench |
22-03-1985 |
Ahmedabad Advance Mills Limited Versus Chaturbhai Ranchhodbhai |
High Court of Gujarat At Ahmedabad |
22-03-1985 |
Ahmedabad Advance Mills Limited Versus Chaturbhai Ranchhodbhai |
High Court of Gujarat At Ahmedabad |
07-09-1981 |
Ahmedabad Advance Mills Ltd. Versus Union of India |
High Court of Judicature at Bombay |
27-07-1976 |
Reshma Estate Private Ltd. and Advance Commercial Co. Ltd. Versus State Of Maharastra |
High Court of Judicature at Bombay |
25-08-1971 |
Municipal Corporation For Greater Bombay and Another Versus Advance Builders (India) Private Limited and Others
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Supreme Court of India |
04-03-1970 |
Management of Advance Insurance Company Limited Versus Shri Gurudasmal and Others
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Supreme Court of India |
18-10-1968 |
MANAGEMENT OF THE ADVANCE INSURANCE COMPANY,Bombay VS. GURUDASAMAL, SUPERINTENDENT OF POLICE, NEW DELHI
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High Court of Delhi |
14-11-1939 |
Commissioner of Income-tax, Bombay Presidency, Sind & Baluchistan Versus Ahmedabad Advance Mills Ltd. |
Privy Council |
14-11-1939 |
Commissioner of Income-Tax Versus Ahmedabad Advance Mills Ltd. |
High Court of Judicature at Bombay |