ADHUNIK ISPAT LIMITED

Activity: Manufacturing (Metals & Chemicals, and products thereof) in Maharashtra.
Amalgamated
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U28910MH1993PLC072281
ROC
RoC-Mumbai
Incorporation Date
04-06-1993
Class
Public
Category
Company limited by Shares
Sub-Category
Non-govt company
Listed
Unlisted
Suspended at Exchange
-
 
Registration Number
072281
Registration Date
04-06-1993
 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance

Active Compliance
---
Last AGM Date
25-05-2013
Last Balance Sheet Date
31-03-2013



Financials

Authorized Capital
Rs. 50,00,000
Paid Up Capital
Rs. 50,00,000



Contact Information

E-Mail Address
jrandhir@yahoo.com
Registered Address
304 SABA PALACE4 TH ROAD KHAR (W) MUMBAI MH 400052 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to ADHUNIK ISPAT LIMITED

Last Checked Past / Closed Litigation On 25-03-2023 16:21
14-01-2011 Adhunik Ispat Limited Versus Triveni Infrastructure Development Co. Limited High Court of Judicature at Calcutta



Directors

DIN Name Since
02145843 ARUN KUMAR JOSHI 10-07-2001
00256226 BIJAY CHANDRA DAS 10-07-2001
01242584 VISHAL ARUNKUMAR JOSHI 10-07-2001

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