DIN: 00027290

ADARSH KANORIA

Companies Associated
CIN Company Name Status
U85300WB1926GAP005585 INDIAN CHAMBER OF COMMERCE CALCUTTA Active
U15491WB1983PLC036235 RYDAK ENTERPRISES & INVESTMENT LTD Active
U51109WB1993PTC058776 AMBALIKA COMMERCE PVT LTD Active
L51909WB1983PLC036542 BENGAL TEA & FABRICS LTD Active
U51109WB1983PLC036039 ESKAY UDYOG LIMITED Amalgamated
U17291WB2013PLC198315 AKV TEXTILES LIMITED Active
U17232WB1971PTC028163 KANORIA EXPORTS PRIVATE LIMITED Active


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