ACHALA INVESTMENTS PRIVATE LIMITEDActivity: OTHERS in Karnataka.Strike Off |
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CIN U08031KA1993PTC014677 |
ROC RoC-Bangalore |
Incorporation Date 26-08-1993 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 014677 |
Registration Date 26-08-1993 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address NA |
Registered Address 100FEET ROAD,MANDYA571401,KARNATAKA 571401,KARNATAKA KA 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ACHALA INVESTMENTS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 15-05-2022 00:02
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03-03-2020 | In The Matter of: Achala Gold Agritech Investments Limited & Others Versus M/s. Achala Gold Agritech Investment Limited & Others | National Company Law Appellate Tribunal |
Directors |
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DIN | Name | Since |
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