ACE COTTON GURU PRIVATE LIMITEDActivity: Trading in Maharashtra.Active |
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GST Number(s) 27AABCL3400B1ZA |
PAN No AABCL3400B |
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CIN U51494MH2007PTC172322 |
ROC RoC-Mumbai |
Incorporation Date 13-07-2007 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
No of Members 2 |
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Registration Number 172322 |
Registration Date 13-07-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 25,00,000 |
Paid Up Capital Rs. 24,00,600 |
Contact Information |
E-Mail Address office.mcolegal@gmail.com |
Registered Address 227, RUNWAL COMMERCIAL COMPLEX, L. B. S. MARG, OPP. VEENA NAGAR, MULUND WEST, MUMBAI MH 400080 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ACE COTTON GURU PRIVATE LIMITEDLast Checked Past / Closed Litigation On 26-03-2023 20:45
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for ACE COTTON GURU PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for ACE COTTON GURU PRIVATE LIMITED |
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MAHARASHTRA | 27AABCL3400B1ZA |
Directors |
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DIN | Name | Since |
01361951 | MANISH PRATAP DAGA | 13-07-2007 |
01361955 | CHHAYA MANISH DAGA | 13-07-2007 |
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