ACCENTURE INDIA PRIVATE LIMITEDActivity: Business Services in Maharashtra.Amalgamated |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U74140MH1991PTC120688 |
ROC RoC-Mumbai |
Incorporation Date 25-04-1991 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 120688 |
Registration Date 25-04-1991 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 28-09-2007 |
Last Balance Sheet Date 31-03-2007 |
Financials |
Authorized Capital Rs. 120,00,000 |
Paid Up Capital Rs. 110,51,000 |
Contact Information |
E-Mail Address prabhakar.d.phatak@accenture.com |
Registered Address 17TH FLOOR,EXPRESS TOWERS, NARIMAN POINT, MUMBAI-21. MH 000000 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to ACCENTURE INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 02-06-2022 18:31
|
||
20-12-2007 | Accenture Global Services GmbH & Another Versus Controller General of Patents & Others | Intellectual Property Appellate Board |
Directors |
||
DIN | Name | Since |
ACKPP0052B | PRABHAKAR DINAKAR PHATAK | 10-05-2005 |
00380643 | SANJAY JAIN | 26-04-1999 |
01771172 | SADEESH RAGHAVAN | 20-01-2007 |
01461387 | HARSH MANGLIK | 20-01-2007 |
01805704 | RAMESH RAMAMURTHY | 20-01-2007 |
India's most comprehensive litigation gathering and reporting.