DIN: 00087844

ABHISHEK SINGHANIA

Companies Associated
CIN Company Name Status
U70200DL2013PTC262586 ADHARSHILA ESTATES PRIVATE LIMITED Strike Off
U92411UP2005NPL030360 UTTAR PRADESH CRICKET ASSOCIATION Active
U91110UP1932NPL000467 MERCHANTS CHAMBER OF UTTAR PRADESH Active
U67120DL1990PTC126033 DWARKADHISH FINANCE AND INVESTMENT COMPANY PRIVATE LIMITED Active
U74900KA2015PTC079156 NEBULA3D SERVICES PRIVATE LIMITED Active
U65993UP1990PTC012424 UDBHAV FINANCE AND INVESTMENT COMPANY PRIVATE LIMITED Active
U64202DL1988PLC030870 J K TECHNOSOFT LIMITED Active
U74999DL1995PLC074935 J.K. ORG LIMITED Strike Off
U17111UP1947PLC001641 J.K.TRADERS LIMITED Active
U51909DL1996PLC075533 J K INDIA LIMITED Strike Off
U72900UP2021PTC139959 NEUMESH LABS PRIVATE LIMITED Active
U67120UP1996PTC020027 PGA SECURITIES PRIVATE LIMITED Active
U74140DL2007PLC160160 JKT CONSULTING LIMITED Active


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