Some PAST Judgements / Case Laws similar to A V GEORGE AND CO PRIVATE LTD
Last Checked Past / Closed Litigation On 14-04-2021 22:21
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| 18-03-2021 |
George Elias & Associates, Represented by Its Managing Partner George Elias Versus Kalloorkad Grama Panchayat, Ernakulam, Represented by Its Secretary & Others |
High Court of Kerala |
| 15-03-2021 |
R. Balakumar Versus M/s. Bohemian Destinations Pvt. Ltd., Represented by its Managing Director, N.G. George |
High Court of Judicature at Madras |
| 12-03-2021 |
Dr. S. Selvakumari, M.A., M.Ed., M.Phil (Tamil), M.Phil (Edn.), Ph.D., Assistant Professor (Retired), Tamil Department, Meston College of Education, Royapettah, Chennai Versus The Government of Tamil Nadu, Rep., by its Secretary to Government, Higher Education Department, Fort St., George, Chennai & Others |
High Court of Judicature at Madras |
| 24-02-2021 |
Joseph & Another Versus George & Another |
High Court of Kerala |
| 04-02-2021 |
George Joseph & Others Versus Bose Well John & Others |
High Court of Kerala |
| 01-02-2021 |
Mariamma Prince & Others Versus Mathew K. George, Ernakulam |
High Court of Kerala |
| 01-02-2021 |
Fr. E.T. Kuriakose Core Episcopa & Others Versus Santhosh George & Others |
High Court of Kerala |
| 14-01-2021 |
Biju George Versus Raju Abraham |
High Court of Kerala |
| 11-01-2021 |
Rev.N.Kaaviraj George Versus CSI Coimbatore Diocese represented by its Chairman/Bishop, CSI Diocesan Office, Coimbatore & Others |
High Court of Judicature at Madras |
| 08-01-2021 |
George Versus State of Kerala, Represented by The Public Prosecutor, High Court of Kerala, Ernakulam & Another |
High Court of Kerala |
| 06-01-2021 |
S. Vasanth Kumar & Another Versus The State of Tamilnadu, Represented by the Principal Secretary to Government, Health and Family Welfare Department (N2), Secretariat, Fort St.George, Chennai & Others |
High Court of Judicature at Madras |
| 23-12-2020 |
Sijesh George Versus The Union of India, Represented by its Secretary, Ministry of Labour & Employment (Social Security Division), New Delhi & Others |
Central Administrative Tribunal Bangalore Bench |
| 22-12-2020 |
Prabha Versus The Secretary to Government Home Department Fort. St. George Chennai & Others |
High Court of Judicature at Madras |
| 22-12-2020 |
T.A. George Versus T.M. Kuriakose & Another |
High Court of Kerala |
| 21-12-2020 |
A. Elumalai Versus State of Tamil Nadu, Rep. by Secretary, Municipal Administration & Water Supply Department, Fort St. George, Chennai & Others |
High Court of Judicature at Madras |
| 17-12-2020 |
St. George Tabore Church, Represented by its Trustee, K.M. Eldho & Others Versus The State of Kerala, Represented by its Chief Secretary, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 15-12-2020 |
OPG Power Generation Private Limited, Represented by its authorized signatory Venkatasubramanian P. Nagaraja Versus The State of Tamil nadu, Represented by the secretary to Government Commercial Taxes Department Fort St George & Others |
High Court of Judicature at Madras |
| 09-12-2020 |
Titty Alias George Kurian Versus The Deputy Range Forest Officer |
Supreme Court of India |
| 07-12-2020 |
G. George & Another Versus Pooyappally Grama Panchayath, Represented by its Secretary, Kollam |
High Court of Kerala |
| 04-12-2020 |
Voltas Limited, Rep. by its Territory Manager, Kamlendra Singh, Mumbai Versus The State of Tamilnadu Rep. by the Secretary to the Government, Commercial Taxes & Religious Endowments Department, Fort St. George, Chennai & Others |
High Court of Judicature at Madras |
| 01-12-2020 |
Mangalam Publications (India) Pvt. Ltd. Versus Saju George |
High Court of Kerala |
| 01-12-2020 |
M/s. Sukumar Engineering Exports, Rep. by its Proprietor – S. Sukumar Versus The State of Tamil Nadu, Represented by the Secretary, Commercial Taxes and Registration Department, Fort St. George, Chennai & Another |
High Court of Judicature at Madras |
| 28-10-2020 |
Welcome Recreation Center, Rep. by its Secretary A.A.S.S.Jeganathan, Kancheepuram District Versus The Principal Secretary to Government, Commercial Taxes and Registration Department, Government of Tamil Nadu, Fort St. George, Chennai & Others |
High Court of Judicature at Madras |
| 18-09-2020 |
Subanamma Ninan & Others Versus George Veeran |
High Court of Kerala |
| 11-09-2020 |
George Thomas Kuruvilla & Others Versus State of Goa through Calangute Police Station, Calangute, Bardez, Goa & Others |
In the High Court of Bombay at Goa |
| 28-08-2020 |
M/s. K.S.R. Textiles Mill Private Limited Represented by Joint Managing Director Kuchipaliyam Post Tiruchengode Namakkal District Versus The State of Tamil Nadu Represented by the Secretary to Government Commercial Taxes Department Fort st. George Chennai & Others |
High Court of Judicature at Madras |
| 26-08-2020 |
State of Kerala, Represented by The Chief Secretary, Secretariat, Thiruvananthapuram & Others Versus Laly George |
High Court of Kerala |
| 21-08-2020 |
Bindu George Versus Manager, Aquinas College Edacochin |
High Court of Kerala |
| 19-08-2020 |
George Elamplakkadu@Vakkachan Powathil Versus A.V. Mathew@Samkutty Vettupalam & Others |
High Court of Kerala |
| 13-08-2020 |
The Secretary to the Government, Department of Education Fort St. George, Chennai & Others Versus P. Dhanapackiathai & Another |
Before the Madurai Bench of Madras High Court |
| 06-08-2020 |
George Alexander Muthoot, Managing Director, Muthoot Finance Ltd., Muthoot Chambers, Ernakulam Versus M/s Marikar Engineers Pvt. Ltd., Ernakulam & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 23-07-2020 |
Shyni Santhosh Versus Cyriac George @ Benny Kachiramattam & Others |
High Court of Kerala |
| 01-07-2020 |
Sony India Pvt. Ltd. Mohan Co Operative Industrial Estate, New Delhi & Others Versus Jose George |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 30-06-2020 |
Thomas George & Others Versus State of Kerala, Represented by The Chief Secretary, Thiruvananthapuram & Others |
High Court of Kerala |
| 19-06-2020 |
Prathyasa Mental Health Counseling Forum, Through Its Program Me Coordinator, George Sebastian, Thiruvananthapuram Versus State of Kerala, Represented by Chief Secretary, Thiruvananthapuram & Others |
High Court of Kerala |
| 09-06-2020 |
Cry for Life Society, Thrissur, Represented by Its President, E.C. George & Others Versus Union of India, Represented by The Cabinet Secretary, New Delhi & Others |
High Court of Kerala |
| 03-06-2020 |
Lincoln Electric Company(India) Pvt. Ltd., Kancheepuram Dt rep by its Company Secy. Authorised Signatory Versus Government of Tamil Nadu, rep by Secretary, Department of Revenue, Fort St. George, Chennai & Another |
High Court of Judicature at Madras |
| 15-05-2020 |
Jacob George Versus The Secretary Department of Information & Broadcasting, New Delhi & Others |
High Court of Karnataka |
| 11-05-2020 |
A. Bonyface & Another Versus The State represented by its Secretary to Government, Government of Tamil Nadu Home, Prohibition and Excise (VI) Department Secretariat Fort St. George, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 08-04-2020 |
M. Mohamed Saifulla (Advocate – Madras High Court) Versus The Principal Secretary to Government, Home (Prison- IV) Department, Fort St. George, Chennai & Others |
High Court of Judicature at Madras |
| 07-04-2020 |
George Pell Versus The Queen |
High Court of Australia |
| 30-03-2020 |
M.L. Ravi Versus Chief Secretary Government of Tamil Nadu Secretariat, Fort St. George, Chennai & Others |
High Court of Judicature at Madras |
| 23-03-2020 |
Beena Reji Versus Varghese George & Another |
High Court of Kerala |
| 18-03-2020 |
M/s. COPCO Engineering Pvt. Ltd., Rep.by its Managing Director K. George Versus Southern Railway, Office of the Chief Administrative Officer (Construction), Chennai |
High Court of Judicature at Madras |
| 12-03-2020 |
P. Pitchaimani Versus The Secretary, Public Works Department, Fort St.George, Chennai & Another |
Before the Madurai Bench of Madras High Court |
| 05-03-2020 |
George P. John Versus Alex P. John, Represented by his wife & Power of Attorney holder Shirly Alex |
High Court of Kerala |
| 03-03-2020 |
Ansy Rajan, (Now Residing in Qatar & Represented by Power of Attorney Holder Tomas George Frederic, Kadavanthra, Kochi) & Another Versus District Collector, Ernakulam & Others |
High Court of Kerala |
| 27-02-2020 |
The District General Manager, BSNL, Kottayam telecom District, Kottayam Bobby Alex George |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 19-02-2020 |
George Vattukulam Versus The State of Kerala, Represented by Its Home Secretary, Kerala Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 04-02-2020 |
M.S. Murali Versus James George |
High Court of Kerala |
| 31-01-2020 |
Plant Lipids Pvt. Ltd., Kolencherry, Represented by Its Director, Mariam George Versus Kerala State Electricity Board, Thiruvananthapuram & Others |
High Court of Kerala |
| 30-01-2020 |
Suo Motu X Versus Santy George, |
High Court of Kerala |
| 30-01-2020 |
Mahindra Holidays & Resorts India Limited Versus George Kutty Lukose & Another |
Maharshtra State Consumer Disputes Redressal Commission Nagpur |
| 29-01-2020 |
The Tahsildar, Taluk Office, Thodupuzha, & Another Versus Renjith George |
High Court of Kerala |
| 24-01-2020 |
George Mathew Versus T.A.M. Pookkoya Thangal & Another |
High Court of Kerala |
| 24-01-2020 |
G. Maria Antony Michael Versus The State of Tamil Nadu, Rep by its Secretary, Department of School Education, Fort St.George, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 22-01-2020 |
George Koyipurath Mathai (Retd) Versus Union of India & Others |
Armed Forces Tribunal Regional Bench Kochi |
| 18-12-2019 |
C.A. George Versus State of Kerala Represented by Secretary to Government, Public Works Department, Government Secretariat, Thiruvananthapuram |
High Court of Kerala |
| 18-12-2019 |
C.G. George, Managing Partner, M/s. Srilakshmi Stone Crusher, Kannur Versus The State of Kerala Represented by Its Chief Secretary, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 16-12-2019 |
C.V. Berlin Versus T.A. George & Another |
High Court of Kerala |
| 12-12-2019 |
Nobby M. George, Changanassery Tlauk, Rep. by Power of Attorney holder his mother Alice George, Changanassery Versus Jossy Joseph, Kuttanad Taluk, Now Staying With Her Sister Raji Joseph, Erskine Court, Nanuet 10954, New York, USA |
High Court of Kerala |
| 29-11-2019 |
George Antony, Managing Director, M/s. Crystal Granite Limited, Angamly, Ernakulam & Others Versus The Director of Mining & Geology, Kesavadasapuram, Thiruvananthapuram & Others |
High Court of Kerala |
| 22-11-2019 |
The Chief Secretary to Government Public (Special – A) Department, Fort St. George, Chennai Versus M. Uthiraswamy |
High Court of Judicature at Madras |
| 21-11-2019 |
Navia Sebastian Versus M/s. Nippon Infra Project (P) Ltd., Kochi, Represented by Its Director John George & Another |
High Court of Kerala |
| 19-11-2019 |
George John & Others Versus The Chief Secretary, Government of Kerala, Thiruvananthapuram & Others |
High Court of Kerala |
| 19-11-2019 |
M.K. George & Others Versus State of Kerala & Others |
Supreme Court of India |
| 18-11-2019 |
Deepa Rachal George Versus Sherin Annie Joseph & Others |
High Court of Kerala |
| 12-11-2019 |
Dona T George Versus Mathews Purackal |
High Court of Kerala |
| 05-11-2019 |
George Paul Versus The Union of India, Ministry of Communications, Rep. by the Secretary, Department of Telecommunication, New Delhi & Others |
Central Administrative Tribunal Ernakulam Bench |
| 05-11-2019 |
Thomas George Versus V.V. Georgekutty |
High Court of Kerala |
| 01-11-2019 |
George & Others V/S State Represented by the Inspector of Police Sathankulam Police Station Thoothukudi District |
High Court of Judicature at Madras |
| 21-10-2019 |
Thomas P. Maliyekkal Versus George Thomas & Another |
Supreme Court of India |
| 21-10-2019 |
George Varghese Versus S. Binu & Another |
National Consumer Disputes Redressal Commission NCDRC |
| 09-10-2019 |
Jaison. V. George Versus The State of Kerala, Represented by Public Prosecutor, High Court of Kerala |
High Court of Kerala |
| 09-10-2019 |
Thomas George D'Souza Versus State of Goa through Chief Secretary, Secretariat, Porvorim, Goa & Others |
In the High Court of Bombay at Goa |
| 07-10-2019 |
Thomas George D'Souza Versus State of Goa through Chief Secretary, Secretariat & Others |
In the High Court of Bombay at Goa |
| 03-10-2019 |
Sanga Sirantha & Another Versus The State Rep By Its Home Secretary Government of Tamilnadu St.George Town Chennai & Others |
High Court of Judicature at Madras |
| 01-10-2019 |
Dr. George Jacob, Ahaliya Foundation Eye Hospital, Thekkemuriyil Arcade, Pathanamthitta & Others Versus Krishnakumar & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 01-10-2019 |
R. George Versus The Presiding Officer, Labour Court, Coimbatore & Another |
High Court of Judicature at Madras |
| 27-09-2019 |
R. Boominathan & Others Versus The Government of Tamil Nadu represented by its Secretary Home Department Secretariat, Fort St. George Chennai & Others |
High Court of Judicature at Madras |
| 27-09-2019 |
A. George(died) & Another Versus The Member Secretary, Thanjavur Local Planning Authority, Ganapathy Nagar, Thanjavur & Others |
Before the Madurai Bench of Madras High Court |
| 26-09-2019 |
M/s. Industrial ‘H' Packers Versus E.M. George & Others |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
| 24-09-2019 |
The State of Kerala, Represented by The Secretary, General Education Department, Thiruvananthapuram & Others Versus Sunu George |
High Court of Kerala |
| 23-09-2019 |
C. Hari Padmanaban & Another Versus The State represented by the Secretary to Government, Hindu Religious and Charitable Endowments Department, St. George Fort, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 19-09-2019 |
Sanga Sirantha & Another Versus The State Rep By Its Home Secretary Government of Tamilnadu St.George Town Chennai & Others |
High Court of Judicature at Madras |
| 16-09-2019 |
Nagarajan Versus The Secretary to Government, State of Tamil Nadu, Tamil Nadu Housing and Urban, Fort St. George, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 12-09-2019 |
Thangaraj Pandian Versus The State of Tamil Nadu, Rep. by its Secretary, Department of Home, Fort. St. George, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 02-09-2019 |
K. Hassan Koya Versus James George & Others |
High Court of Kerala |
| 28-08-2019 |
E. Mohana Kumar Versus The Government of Tamil Nadu, Rep. by its Secretary, Housing and Urban Development Department, Fort St. George, Chennai & Others |
High Court of Judicature at Madras |
| 27-08-2019 |
C. Ravindran Versus State of Tamil Nadu, represented by its Principal Secretary, Department of School Education, Fort St.George, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 25-07-2019 |
G. Balasubramanian, Asst., Treasury Officer, Sub-Treasury, Pollachi Versus The State of Tamil Nadu, Rep., by The Principal Secretary to Government, Fort St., George, Chennai & Another |
High Court of Judicature at Madras |
| 24-07-2019 |
P. Arockiyamary Versus The Principal Secretary to the Government Department of Finance Fort St.George, Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 23-07-2019 |
Jose Mani & Others Versus Panjos Gardens Apartment Owners' Association, Kochi, Represented by The President Sebastian George & Others |
High Court of Kerala |
| 23-07-2019 |
Dr. P. Kirubakaran Versus The State of Tamil Nadu, Rep. by its Secretary, Fort St.George, Chennai & Another |
High Court of Judicature at Madras |
| 22-07-2019 |
Sowpackiavathy Versus The State of Tamil Nadu Represented by its Secretary School Education Department Fort St.George Chennai & Others |
Before the Madurai Bench of Madras High Court |
| 18-07-2019 |
The Association of St. Christophers College of Education Rep.By Its Secretary, Vepery & Another Versus The Govt. of Tamilnadu Rep.By Its Secretary Department of School Education Fort St. George Chennai & Others |
High Court of Judicature at Madras |
| 16-07-2019 |
T.A. Shanmugam Versus The State of Tamil Nadu, Rep by Secretary to Government, Department of Education, Fort St. George, Chennai & Others |
High Court of Judicature at Madras |
| 11-07-2019 |
Chennai Non Woven's Private Limited represented by its Authorised Secretary T. Sreenivasan, Ambattur Industrial Estate Chennai Versus State of Tamil Nadu represented by its Secretary to Government Environment and Forest (EC2) Department Fort St. George, Chennai & Others |
High Court of Judicature at Madras |
| 04-07-2019 |
J. George, Retired Chief Judicial Magistrate, Kollam Versus The State of Kerala, Represented by Its Secretary to Home Department, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
| 02-07-2019 |
C. Amutha Versus The Home Secretary, Home Department, Secretariat, Fort St. George, Chennai & Others |
High Court of Judicature at Madras |
