A T L TRAVELS LIMITED

Activity: Transport, storage and Communications in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U63040MH1981PLC024662 		ROC
RoC-Mumbai 		Incorporation Date
20-06-1981
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
024662 		Registration Date
20-06-1981 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 50,00,000
Paid Up Capital
Rs. 44,96,000



Contact Information
E-Mail Address
metalindia1@rediffmail.com
Registered Address
METAL HOUSE, 182, KALBADEVI ROAD, OPP. COTTON EXCHANGE BUILDING MUMBAI Mumbai City MH 400002 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to A T L TRAVELS LIMITED

Last Checked Past / Closed Litigation On 23-05-2022 10:47
13-04-2022 Leaseplan India Private Limited Versus Sagar Tour & Travels & Another High Court of Delhi
18-02-2022 Shine Travels & Cargo Pvt. Ltd. Versus Mitisui Prime Advanced Composite India Ltd. High Court of Delhi
04-02-2022 M/s. SRS Travels, Proprietrix: B.R. Megha Versus The Motor Vehicles Inspector, Kancheepuram & Another High Court of Judicature at Madras
04-02-2022 Interglobe Technology Quotient Pvt. Ltd. Versus Shree Sati Travels Pvt. Ltd. High Court of Delhi
22-12-2021 Parveen Travels (P) Limited AB Towers, Chennai Versus The Transport Commissioner, Chepauk & Another High Court of Judicature at Madras
15-12-2021 M/s. New International House of Travels, Bangalore & Another Versus M/s. Sree Gokulam Chits & Finance Company Pvt. Ltd., Rep. by K. Satheesh Kumar High Court of Judicature at Madras
29-11-2021 A.D. Padmasingh Issac Proprietor Aachi Spices and Foods, Chennai & Another Versus Aachi Call Drivers & Travels High Court of Judicature at Madras
17-11-2021 M/s. Monark Travels, through its proprietor Puneet Sachdeva & Another Versus Daljit Singh & Another Union Territory Consumer Disputes Redressal Commission UT Chandigarh
01-10-2021 Vishwa Travels and Courier, Through Sunil Bapurao Deshpande Versus Amazing Software Agencies, Through Sameer Ganpati Padwal In the High Court of Bombay at Aurangabad
27-09-2021 Hussain Travels Through Ansari Hussain Abdul Naeem Ansari Thro Poa Punit Narendra Patel Versus State of Gujarat High Court of Gujarat At Ahmedabad
01-09-2021 Kuppan Gounder P.G. Natarajan, Managing Director, M/s. KPN Travels India Ltd. Versus Directorate General of GST Intelligence High Court of Judicature at Madras
27-08-2021 M/s. Ravindra Tours and Travels, represented by its Proprietor Vadlamudi Ravindra Kumar Versus Union of India, rep. by Secretary, Ministry of Petroleum and Gas & Others High Court of Andhra Pradesh
29-07-2021 Atlas Tours & Travels Pvt. Ltd. Versus A. Shabbir Ahamed Karnataka State Consumer Disputes Redressal Commission Bangalore
09-04-2021 H. Moahmed Zaid & Others Versus M/s. Aero Star Travels India Pvt. Ltd., Rep. by its Director, M.S. Mohamed Ansari High Court of Judicature at Madras
09-04-2021 H. Moahmed Zaid & Others Versus M/s. Aero Star Travels India Pvt. Ltd., Rep. by its Director, M.S. Mohamed Ansari High Court of Judicature at Madras
25-03-2021 The Senior Intelligence Officer, Directorate General of Goods & Service Tax Intelligence, Chennai & Another Versus M/s. KPN Travels India Ltd., Represented by its Directorate K.P.N. Raajesh & Another High Court of Judicature at Madras
18-02-2021 Kannammal & Others Versus Managing Partner, M/s. Kallada Travels, Karnataka & Others High Court of Judicature at Madras
11-02-2021 David Micheal Joachim & Another Versus Aitken Spence Travels Ltd., Colombo & Another Supreme Court of Sri Lanka
04-02-2021 Commissioner of Customs (Air), Customs House, Chennai Versus M/s. Premier Tours & Travels Pvt Ltd., Chennai & Another High Court of Judicature at Madras
02-02-2021 K. Sekar & Another Versus M/s. S.R.S. Travels, Karnataka & Another High Court of Judicature at Madras
27-01-2021 City Lifeline Travels Private Limited Versus Delhi Jal Board High Court of Delhi
21-01-2021 Gupta Travels Versus Mata Deen Soni National Consumer Disputes Redressal Commission NCDRC
07-01-2021 M/s. OM Sakthi Travels Private Limited Represented by its Director R. Saravanan Versus M/s. Subhameenakshi Auto Finance Rep. by its partner D.S. Senthivel, Madurai & Another High Court of Judicature at Madras
26-11-2020 Elaf Tours and Travels & Others Versus Union of India & Another High Court of Judicature at Bombay
28-10-2020 M/s. SRM Travels Pvt. Ltd., Represented by its Managing Director P. Ravi Pachamuthu Versus The State of Tamil Nadu, Rep by the Inspector of Police, CCB-I, Chennai & Another High Court of Judicature at Madras
23-04-2020 In the Matter of: Inter Continental Travels & Tours Private Limited (First Transferor Company) & Others National Company Law Tribunal Bengaluru
21-04-2020 Creative Travel Pvt. Ltd. Versus Creative Tours And Travels (I) Pvt. Ltd. & Another High Court of Delhi
21-04-2020 Creative Travel Pvt. Ltd. Versus Creative Tours And Travels (I) Pvt. Ltd. & Another High Court of Delhi
12-03-2020 Bettiah Lokesh, Managing Director, Triway Travels Pvt. Ltd., Bangalore Versus N. Ramesh, Accredited Representative of Sangam Travels, Chennai High Court of Judicature at Madras
03-03-2020 The Managing Director, K P N Travels India Ltd., Bengaluru & Others Versus C. Kumar,(physically Challenged) & Another Tamil Nadu State Consumer Disputes Redressal Commission Chennai
02-03-2020 Girikand Travels Pvt. Ltd. Versus Dattatray Hanamant Desai & Others Maharashtra State Consumer Disputes Redressal Commission Mumbai
02-03-2020 Aviation Travels Pvt. Ltd. Versus Bhavesha Suresh Goradia & Others Supreme Court of India
28-02-2020 The Managing Director, KPN Travels India Limited, Pudhcherry Versus The Motor Vehicles Inspector, Grade-II, Karaikudi & Another Before the Madurai Bench of Madras High Court
14-02-2020 M/s. KPN Travels India Limited, Puducherry V/S The Motor Vehicle Inspector, Grade I, Tuticorin & Another High Court of Judicature at Madras
05-02-2020 Rasi Travels & Cargo Pvt. Ltd., Chennai & Another Versus Interglobe Technology Quotient Pvt. Ltd., A company having its Registered Office at Janpath, New Delhi & Another High Court of Judicature at Madras
03-12-2019 M/s. Sam Tours & Travels Versus R. Kavitha & Another High Court of Karnataka
28-11-2019 S. Dayanidhi Versus Visesh Cargo & Travels Pvt. Ltd., Chennai & Others High Court of Judicature at Madras
18-10-2019 C.P. Ajithkumar, Proprietor, Suburban Travels, Mamangalam (President, Travel, Operators Association of Kerala) & Another Versus State of Kerala, Represented by Secretary to Government, Public Works Department, (Roads), Govt. Secretariat, Trivandrum & Others High Court of Kerala
27-08-2019 Madurai Omni Bus Travels Owners Welfare Association, (a registered society), Through its President and Secretary, Madurai Versus The Secretary to Government of Tamil Nadu, Transport Department, Chennai & Others Before the Madurai Bench of Madras High Court
07-08-2019 Yahoo Tour & Travels & Another Versus Dr. Akash Lalwani & Others National Consumer Disputes Redressal Commission NCDRC
07-08-2019 Ajay Travels Versus Dr. Pulak Jain & Another National Consumer Disputes Redressal Commission NCDRC
30-04-2019 Siddesh Tours and Travels (Prop.Shri Rajendra Ramdas Yerandekar) Versus The Commissioner of Service Tax Mumbai VII Commissionerate High Court of Judicature at Bombay
30-04-2019 Ind Trust Travels and Cargo Pvt. Ltd., Rep. by its Director Versus Interglobe Technology Quotient Pvt. Ltd., Rep. by its Director High Court of Judicature at Madras
25-03-2019 M/s. Anjali Tours & Travels & Others Versus The Recovery Officer, Co-operative Societies, Dept. of Maharashtra & Others High Court of Judicature at Bombay
29-01-2019 Abdul Rahiman Khader Versus Airlines Travels & Haji Umrah & Others National Consumer Disputes Redressal Commission NCDRC
29-11-2018 A.G. Northern Tour & Travels Versus State of J&K, Through Sho Tourist Police Station High Court of Jammu and Kashmir
12-10-2018 Amtrex Hitachi Appliance Ltd. & Another Versus M/s. Stic Travels Pvt. Ltd. National Consumer Disputes Redressal Commission NCDRC
19-09-2018 M/s. A.P. Travels & Tours (I) Pvt. Ltd., Rep. by its Managing Director Anand Palanisamy Versus M/s. Indian Overseas Bank, Rep. by its Authorised Officer, Coimbatore High Court of Judicature at Madras
20-08-2018 M/s. Manish Travels, Through Its Proprietor Versus Regional Transport Authority, Bastar (C.G.) High Court of Chhattisgarh
27-07-2018 NCS Travels and Tours Pvt. Ltd. & Another Versus Arihant Rampuria & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
04-07-2018 Biplab Kumar Das & Others Versus Dolphin Travels Domestic Tour Operators & Hotelier & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
31-05-2018 Abdul Rahiman Abdul Khader Versus Rafique, Partner, Airline Travels & Haji Umrah, Kasaragod & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
19-04-2018 Bhavesha Suresh Goradia & Another Versus Aviation Travels Pvt Ltd & Others High Court of Judicature at Bombay
20-03-2018 SOTC Tours & Travels Pvt. Ltd. & Another Versus Gopinath Mondal & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
14-03-2018 Hilton International Manage (Maldives) Pvt Ltd Versus Sun Travels & Tours Pvt Ltd Supreme Court of Singapore
28-02-2018 India Public Travels rep. by Mohammed Versus The State of Telangana rep. by its Principal Secretary, Transport Department & Others In the High Court of Judicature at Hyderabad
31-01-2018 Akbar Travels of India Pvt. Ltd. Versus Commissioner of Service Tax Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
09-01-2018 Akbar Travels India Pvt. Ltd V/S Commissioner of C. Ex., Lucknow Customs Excise Service Tax Appellate Tribunal Regional Bench, Allahabad
15-09-2017 M/s. Sonitech Travels Co. Versus Centre For Vocational Training & Entrepreneurship Studies National Company Law Tribunal New Delhi
05-09-2017 Amar Travels India V/S Commissioner of Service Tax, Delhi Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
04-09-2017 Govan Travels V/S CCE, Delhi Customs Excise Service Tax Appellate Tribunal New Delhi
09-08-2017 Rasi Travels and Cargo Pvt. Ltd V/S Commissioner of Central Excise, Trichy Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
04-08-2017 CC, New Delhi V/S Stone Travels (P) Ltd. and Others. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
04-07-2017 Radheshyam Tourism Versus Radheshyam Travels Private Limited High Court of Gujarat At Ahmedabad
04-07-2017 Radheshyam Tourism Versus Radheshyam Travels Private Limited High Court of Gujarat At Ahmedabad
19-06-2017 Reliance Transport & Travels Limited and Others V/S CC, New Delhi (Import & General) Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
15-06-2017 Chaturvedi Travels & Tours V/S C.C.E. & S.T. Indore Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
25-05-2017 Exceisior Travels (P) Ltd V/S Commissioner of Service Tax, Bangalore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
04-05-2017 SDU Travels Pvt. Ltd. Versus Vipin Sharma High Court of Delhi
20-04-2017 Commissioner of Service Tax, Delhi V/S Dewan Travels Pvt. Ltd. Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
30-03-2017 Commr. of C. Ex., Cus. & S.T., Mysore V/S Rajesh Tours and Travels Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
27-03-2017 Kunal Travels (Cargo) Versus Commissioner of Customs (Import & General) New Customs House, IGI Airport, New Delhi High Court of Delhi
21-03-2017 P.S. Mitra @ Partha Sarathi Mitra Versus Manor Travels Private Limited & Another High Court of Judicature at Calcutta
19-01-2017 M.R.M. Chalapathi Rao Versus M/s. Imprint Travels and Tours & Another Telangana State Consumer Disputes Redressal Commission Hyderabad
12-01-2017 Le Passage to India Tour & Travels (P) Ltd. Versus The Deputy Commissioner of Income Tax High Court of Delhi
21-12-2016 K.R. Sureshkumar, Proprietor, M/S. Kallada Tours & Travels Versus State of Kerala, Represented By The Principal Secretary to Government, Finance Department, North Block, Secretariat, Thiruvananthapuram & Others High Court of Kerala
07-12-2016 Meru Travels Solutions Private Limited, Karnataka Versus Competition Commission of India & Others Competition Commission of India
28-11-2016 Shakti Travels Versus Ashok Kumar Sinha & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
21-11-2016 Punita Khatter Versus Explorers Travels & Tours Private Limited National Company Law Tribunal New Delhi
09-11-2016 C.R. Manoharan, (Owner, Poornasree Travels) Versus Labour Court, Ernakulam & Another High Court of Kerala
04-05-2016 Creative Tours & Travels (India) Private Limited Versus Intellectual Property Appellate Board (Circuit Bench Sitting at Mumbai) & Others High Court of Judicature at Bombay
18-04-2016 Harjinder Pal Chawla Versus Fantansy Travels and Tours Pvt. Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
06-04-2016 Al Israa Tours & Travels (P) Ltd. & Another Versus Shaik Anwarul Islam West Bengal State Consumer Disputes Redressal Commission Kolkata
11-03-2016 M/s Chhabra Travels Versus The Oriental Insurance Co. Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
02-03-2016 Shree Sati Travels Pvt. Ltd. Versus Amadeus India Pvt. Ltd. High Court of Judicature at Bombay
01-03-2016 Dolphin Travels Versus Amita Ghosh West Bengal State Consumer Disputes Redressal Commission Kolkata
19-01-2016 M/s. Somli Tours & Travels Pvt. Ltd. & Others Versus M/s. Jagatjeet Industries Ltd. National Consumer Disputes Redressal Commission NCDRC
15-12-2015 M/s. Master Tours & Travels Versus The Chairman, Shri Amarnath Ji Shrine Board & Others Supreme Court of India
02-12-2015 Kwick Travels Pvt. Ltd. and Others V/S Assets Care and Reconstruction Enterprises Pvt. Ltd. and Others. Debt Recovery Appellate Tribunal At Delhi
24-11-2015 M/s.J.K.S. Air Travels, represented by its Proprietor Versus The Chief Commissioner of Customs, Chennai & Others High Court of Judicature at Madras
20-10-2015 Yogendra Babu Sharma Versus Bhraman Tour & Travels & Another National Consumer Disputes Redressal Commission NCDRC
10-09-2015 Employees' State Insurance Corporation, Regional Office, Guwahati & Others Versus Moti Travels Pvt. Ltd., Silchar, Assam High Court of Gauhati
16-07-2015 Asim Chowdhury Versus M/s. Swagatam Tours & Travels (P) Ltd. High Court of Delhi
14-07-2015 Kuoni Travels (India) Pvt. Ltd. Versus Pharmaco Flavours and Fragrances Pvt. Ltd. High Court of Judicature at Bombay
09-07-2015 Punjab Travels Private Limited & Another Versus Sumanben Chimanbhai Panchal & Others High Court of Judicature at Bombay
06-07-2015 Moon Tours & Travels & Another Versus State of Uttarakahnd & Others High Court of Uttarakhand
14-05-2015 Hari Durga Travels Versus Commissioner of Trade & Taxes, Delhi High Court of Delhi
30-03-2015 K.P.N. Travels India Limited, Salem Ref. By Managing Director M/s. K.P. Natarajan Versus The Regional Transport Officer, Poonamallee High Court of Judicature at Madras
20-02-2015 Sri Narayana Moorthy Travels Versus Income-tax Officer Income Tax Appellate Tribunal Chennai
27-01-2015 M/s. New Tirupati Travels Versus The State of Bihar & Others High Court of Judicature at Patna



Directors
DIN Name Since
01749684 MUNNIDEVI PARASRAM PUROHIT 11-05-2014
00464690 MUKESH PARASRAM PUROHIT 18-01-1990
01749625 RAKESH PARASRAM PUROHIT 30-01-1991

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