A T C (EAST INDIA) PRIVATE LIMITED

Activity: Transport, storage and Communications in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U63090MH2000PTC126349 		ROC
RoC-Mumbai 		Incorporation Date
05-05-2000
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
126349 		Registration Date
05-05-2000 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2018
Last Balance Sheet Date
31-03-2018



Financials
Authorized Capital
Rs. 15,00,000
Paid Up Capital
Rs. 10,00,000



Contact Information
E-Mail Address
audit@atc.in
Registered Address
901, PENINSULA CORP PARK, GANAPTRAO KADAM ROAD, LOWER PAREL (WEST) MUMBAI Mumbai City MH 400013 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to A T C (EAST INDIA) PRIVATE LIMITED

Last Checked Past / Closed Litigation On 19-11-2020 15:08
05-11-2020 Dinesh Versus Deputy Inspector General Prison, East, Nagpur & Another In the High Court of Bombay at Nagpur
21-10-2020 The Branch Manager, National Insurance Company Limited, Having its Branch Office at Opposite Old Tourism Department, East Sikkim Versus Arjun Bhandari & Others High Court of Sikkim
28-09-2020 Union of India The General Manager, North East Frontier Railway, Guwahati Versus On The Death of Baneswar Das His Legal Heir Manju Das & Others High Court of Gauhati
17-09-2020 Krishna Kumari Chettri, East Sikkim & Another Versus State of Sikkim Represented by and through The Chief Secretary, Government of Sikkim, Gangtok, East Sikkim & Others High Court of Sikkim
25-08-2020 Usha Ramachandran Versus Canara Bank, Rep by its Branch Manager, Anna Nagar (East) & Another High Court of Judicature at Madras
21-08-2020 M/s. Metal Tubes & Rolling Mills, Marol Maroshi Road, Andheri (East) & Another Versus The Official Liquidator, Liquidator of Transpower Engineering Ltd. (In Liqn.) & Another High Court of Judicature at Bombay
20-08-2020 Silajit Guha Versus Sikkim University, Represented by and through the Registrar, East Sikkim & Others High Court of Sikkim
22-06-2020 The Municipal Commissioner, Gangtok Municipal Corporation, East Sikkim & Another Versus Pabitra Singh Kami & Others High Court of Sikkim
08-06-2020 P.P. Jose, Manager, Mattoor, Kalady, Rice Tech Agro Mills Pvt. Ltd. Versus M.M. Abdulkhader, Proprietor, East India Trading Company, Kothamangalam & Another High Court of Kerala
01-06-2020 Kendrap Lepcha, East Sikkim Versus State of Sikkim High Court of Sikkim
11-05-2020 South East Asia Marine Engineering & Constructions Ltd. (Seamec Ltd.) Versus Oil India Limited Supreme Court of India
08-05-2020 Weatherford Oil Tool Middle East Ltd. Versus Vedanta Limited & Another High Court of Delhi
15-04-2020 Union of India, through General Manager, South East Central Railway, Bilaspur (C.G.) & Another Versus Ganeshibai @ Sunderibai In the High Court of Bombay at Nagpur
23-03-2020 Delhi Public School, East Versus Central Board of Secondary Education & Others High Court of Gujarat At Ahmedabad
18-03-2020 J. Fransis Xavier Versus State, Rep. by Inspector of Police, All women police station (East), Coimbatore (Cr.No.165/2007) High Court of Judicature at Madras
12-03-2020 Deivendiran & Others Versus State Rep. by the Inspector of Police, Kovilpatti East Police Station, Thoothukudi & Another Before the Madurai Bench of Madras High Court
02-03-2020 D.B. Basnett (D) Through Lrs. Versus The Collector, East District, Gangtok, Sikkim & Another Supreme Court of India
14-02-2020 The North East Karnataka Road Transport Corporation through its Divisional Controller, Kalaburagi Versus Anzamma & Others High Court of Karnataka Circuit Bench OF Kalaburagi
03-02-2020 Union Bank of India V/S North East Region Housing Finance Company Limited and Others. Debts Recovery Tribunal Delhi
21-01-2020 Star Build Max Pvt Limited Balua Tal, Motihari, District- East Champaran, Through its Proprietor Parvez Ahmad Khan Versus State of Bihar Through, Principal Secretary, Road Construction Department, Government of Bihar, Patna High Court of Judicature at Patna
08-01-2020 Taj Sats Air Catering Ltd V/S C.C.G.ST., Mumbai East Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
20-12-2019 Samarendra Das, IFS, East Agartala, West Tripura Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Environment & Forests, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
11-11-2019 O.P. Achuthankutty & Others Versus The State of Kerala, Represented by Station House Officer, Thrissur East Police Station Through The Public Prosecutor, High Court of Kerala & Another High Court of Kerala
04-10-2019 The Manager, United India Insurance Co. Ltd., East Sikkim Versus Kakali Sarkar Guha & Others High Court of Sikkim
01-10-2019 Santosh Basfore Versus The Union of India, Represented by the General Manager, North East Frontier Railway, Maligaon & Others Central Administrative Tribunal Guwahati Bench Guwahati
14-09-2019 Directorate of Enforcement (PMLA) through its Assistant Director, Kolkata Versus Eastern Institute for Integrated Learning in Management University, East Sikkim High Court of Sikkim
11-09-2019 Padam Kumar Chettri, East Sikkim Versus State of Sikkim High Court of Sikkim
03-09-2019 East African (India) Overseas Versus Govt. of National Capital Region of Delhi & Another High Court of Delhi
22-08-2019 Samuel Tennyson Versus The Principal & Secretary, Madras Christian College (Autonomous), Tambaram East, Chennai & Another High Court of Judicature at Madras
20-08-2019 Samuel Tennyson Versus The Principal & Secretary, Madras Christian College (Autonomous), Tambaram East, Chennai & Another High Court of Judicature at Madras
19-08-2019 M.N. Rajaram & Others Versus The Secretary Committee on Co-operative Elections Cases East Central Zone Trichy Central Co-operative Building, Trichy & Others High Court of Judicature at Madras
13-08-2019 Samuel Tennyson Versus The Principal & Secretary, Madras Christian College (Autonomous), Tambaram East, & Another High Court of Judicature at Madras
25-07-2019 Senior Branch Manager, Oriental Insurance Company Ltd., East Sikkim Versus Managing Director, Sikkim Power Development Co. Ltd. (SPDCL), East Sikkim High Court of Sikkim
05-07-2019 Ramesh Kumar Sharma & Others Versus East Delhi Municipal Corporation, Through its Commissioner & Others Central Administrative Tribunal Principal Bench New Delhi
04-07-2019 The Union of India through General Manager, East Central Railway, Hajipur & Others Versus Sona Devi & Another High Court of Gauhati
26-06-2019 M/s. Mehrotra Buildicon (P) Ltd., M.P Versus Deputy Chief Engineer (Con.), South East Central Railway, Raipur & Others High Court of Chhattisgarh
20-06-2019 M/s. Indira Industries, Rep. by its Manager, Finance, G. Mugunathan Versus The State Tax Officer, Guidyatham East High Court of Judicature at Madras
23-05-2019 In Re: Mr. Kuntal Chowdhary 3, West Bengal, India Versus Macleods Pharmaceuticals Limited Atlanta Arcade, Near Leela Hotel, Andheri, Kurla Road, Andheri (East), Mumbai Maharashtra, India & Others Competition Commission of India
02-05-2019 Rajinder Kumar Mohal Versus Union of India through the General Manager, East Central Railway, Hajipur, Bihar High Court of Jharkhand
01-05-2019 M/s. South East U.P. Power Versus U.P. Power Transmission High Court Of Judicature At Allahabad Lucknow Bench
15-04-2019 The Commissioner of Customs, Chennai Versus M/s. Trishiv Logistics Pvt. Ltd., Marg, Andheri East Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Chennai
10-04-2019 The Branch Manager, Reliance General Insurance Company Limited, Kolkata Versus Sa-Ngor Chotshog Centre, East Sikkim & Another High Court of Sikkim
10-04-2019 State of Sikkim Versus Kamal Subba, East Sikkim High Court of Sikkim
10-04-2019 State of Sikkim Versus Kamal Subba, East Sikkim High Court of Sikkim
20-03-2019 Gulab Pandey Versus President/Secretary Vidyut Grih Vidyalaya Prabandhan Samiti, Korba East, Korba Chhattisgarh Through Its Secretary, B.B.D. Jaiswal & Others High Court of Chhattisgarh
21-02-2019 Sudhir Mandal Versus The Union of India, Represented by the General Manager, North East Frontier Railway, Maligaon & Others Central Administrative Tribunal Guwahati Bench Guwahati
04-02-2019 Govind Kamat Versus Managing Director North East Karnataka Road Transport Corporation High Court of Karnataka Circuit Bench OF Kalaburagi
01-02-2019 Radha Versus State Represented by The Inspector of Police, Thanjavur East Police Station, Thanjavur Before the Madurai Bench of Madras High Court
01-02-2019 A. Geetha Versus The Additional Registrar of Co. op. Societies, East Abhiramapuram, Madras & Others High Court of Judicature at Madras
15-01-2019 D. Anitha & Others Versus Thiruvballa East Co-Operative Bank Ltd. & Another High Court of Kerala
08-01-2019 East West Freight Carriers Ltd. Versus C.C (General), Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
04-01-2019 Shambhu Nath Singh Versus East Central Railway National Consumer Disputes Redressal Commission NCDRC
26-12-2018 Trilochan Kapoor Sharma, East Sikkim Versus State of Sikkim High Court of Sikkim
27-11-2018 Dinesh Kumar Kashyap & Others Versus South East Central Railway & Others Supreme Court of India
15-11-2018 Kamla Gangawane Versus South East Central Railway High Court of Madhya Pradesh
14-11-2018 M/s. Middle East Onshore & Offshore Oil & Gas Equipment FZE Versus Oil & Natural Gas Corporation Limited & Others High Court of Delhi
14-11-2018 Reliance Cable Industries Versus Commissioner of GST (East) Delhi High Court of Delhi
02-11-2018 North East Karnataka Road Transport Corporation Versus Sujatha Supreme Court of India
02-11-2018 S. Prakashan Versus The Inspector of Police, Traffic Investigating Wing, Coimbatore East Police Station & Another High Court of Judicature at Madras
29-10-2018 Goshir Gyaltsab Rinpoche, East Sikkim Versus Karmapa Charitable Trust, East Sikkim & Others High Court of Sikkim
23-10-2018 K. Sandhanamurugan Versus The Deputy Commissioner, Commercial Tax Office (East), Madurai Before the Madurai Bench of Madras High Court
10-10-2018 Kunapureddi Nookamani & Others Versus The District Collector, East Godavari District, Kakinada & Another In the High Court of Judicature at Hyderabad
09-10-2018 Arun Rai, East Sikkim Versus State of Sikkim High Court of Sikkim
04-10-2018 Kothuru Gangadhar Versus Tuni Municipality, Rep. by its Commissioner, Tuni, East Godavari District & Others In the High Court of Judicature at Hyderabad
27-09-2018 Rajeev Singhal & Another Versus MCD (East Delhi Municipal Corporation) & Another High Court of Delhi
24-09-2018 Ranjeet Singh Versus East Delhi Municipal Corporation & Others High Court of Delhi
31-08-2018 Harilal Prasad (Ex SSE) & Another Versus The Union of India, Represented by the General Manager, North East Frontier Railway Maligaon & Others Central Administrative Tribunal Guwahati Bench Guwahati
06-08-2018 Shri Radhey Shyam Swami, Rajasthan Versus Shri Jagat Singh, East Sikkim High Court of Sikkim
24-07-2018 N & N Chopra Consltants Pvt. Ltd. Versus Principal Commissioner, Goods & Service Tax &Central Excise, Delhi East High Court of Delhi
24-07-2018 Md. Ibraj Alam, East Sikkim & Another Versus The State of Sikkim Through, The Public Prosecutor, High Court of Sikkim, East Sikkim High Court of Sikkim
13-07-2018 Dr. M.A.M. Ramaswamy Chettiar of Chettinad Charitable Trust Represented by, Its Managing Trustee Dr. A.C. Muthiah, Chennai Versus The Regional Transport Officer, Chennai (South East) Chennai & Another High Court of Judicature at Madras
12-07-2018 The Chief Engineer/CN/East, Construction Office, Southern Railway, Chennai Versus V. Kalyani & Others High Court of Judicature at Madras
03-07-2018 Tuticorin Alkali Chemicals & Fertilisers Ltd., East Coast Centre, Chennai Versus The Tamilnadu Electrictity Board Rep.by its Chairman Anna Salai, Chennai & Another High Court of Judicature at Madras
29-06-2018 K.C.T. Madalayam represented by its Madathipathi Sri-La-Sri Nachaippa Gnana Desika Swamigal Through Power Agent K. Ramaswamy Chettiar Versus The Assistant Engineer, O & M East, Tamil Nadu Electricity Board, Sethiathope & Another High Court of Judicature at Madras
19-06-2018 Pahalman Subba, East District of Sikkim & Others Versus The Hon?ble Speaker, Service through The Secretary Sikkim Legislative Assembly, Gangtok & Others High Court of Sikkim
15-05-2018 JSW Steel Ltd. JSW Centre, Bandra (East), Mumbai Versus Securities & Exchange Board of India SEBI Bhawan SEBI Securities Exchange Board of India Securities Appellate Tribunal
02-05-2018 Sr. Supdt of Post Offices East Division, Speed Post Centre, Delhi Versus Sayyeda Madiha National Consumer Disputes Redressal Commission NCDRC
17-04-2018 Mukesh Kumar Versus Ranbir Singh Commissioner East Delhi Municipal Corporation High Court of Delhi
06-04-2018 Siya Bansal & Another Versus Adjudicating Officer, Securities and Exchange Board of India, SEBI Bhavan, Bandra (East), Mumbai & Another SEBI Securities Exchange Board of India Securities Appellate Tribunal
04-04-2018 Power Grid Corporation of India & Another Versus East Delhi Municipal Corporation & Another High Court of Delhi
26-03-2018 M/s. Ravi Steel Industries Versus Maharashtra State Electricity Board, ?Prakashgad?, Bandra (East) & Others In the High Court of Bombay at Nagpur
22-03-2018 East Delhi Municipal Corporation Versus Raj Kumar Jain High Court of Delhi
22-03-2018 East Delhi Municipal Corporation Versus Raj Kumar Jain High Court of Delhi
14-03-2018 Anita Tamang & Others Versus The Branch Manager, New India Assurance Company Limited, East Sikkim High Court of Sikkim
07-03-2018 Roji George Versus M/s. East India Transport Agency, Represented by its Director, New Delhi & Others High Court of Kerala
06-03-2018 M/s. Gulmehar Green Producer Company Versus Commissioner Under Employees Compensation Act (North-East) Labour Department, Govt. of NCT of Delhi & Another High Court of Delhi
03-03-2018 Shriram General Insurance Co. Ltd., Versus Kezang Kazi, East Sikkim & Another High Court of Sikkim
01-03-2018 Kishor @ Prakash Lalse Sadmek & Another Versus Deputy Inspector General of Prison (East Region) & Another In the High Court of Bombay at Nagpur
27-02-2018 Dattatreya Versus North East Karnataka Road Transport Corporation, Through its Managing Director, Kalaburagi & Another High Court of Karnataka Circuit Bench OF Kalaburagi
24-02-2018 Sulochana Versus Union of India, through the General Manager, South East Central Railway, Bilaspur (C.G.) In the High Court of Bombay at Nagpur
16-02-2018 Dimbeswar Hira Versus The North East Frontier Railway, Rep. by the General Manager & Others Central Administrative Tribunal Guwahati Bench Guwahati
16-02-2018 Dimbeswar Hira Versus The North East Frontier Railway, Rep. by the General Manager & Others Central Administrative Tribunal Guwahati Bench Guwahati
16-02-2018 Sankara Prabakar Reddy Versus The Union of India, Rep. by the General Manager, North East Frontier Railway & Others Central Administrative Tribunal Guwahati Bench Guwahati
12-02-2018 S. Saravanan Versus Paulraj, Inspector, Kovilpatti East Police Station Before the Madurai Bench of Madras High Court
05-02-2018 Rahees Ahmad Versus East Delhi Municipal Corporation of Delhi & Others High Court of Delhi
21-12-2017 Wiki Kids Limited, Through Ramesh Kosaraju & Another Versus Regional Director, South East Region, Telengna & Others National Company Law Appellate Tribunal
15-12-2017 Christ King Middle School, Rep. by its Correspondent, Tambaram East, Chennai Versus The Union of India, Ministry of Railways, Rep. by its General Manager, Southern Railway, Chennai & Others High Court of Judicature at Madras
28-11-2017 M/s. Hotel Swagath Versus M/s. Hotel Swagath East Court In the High Court of Judicature at Hyderabad
15-11-2017 T.S. Kolhatkar Versus Air India Santacruz (East) & Others High Court of Judicature at Bombay
10-11-2017 Parikshit Namasudra Versus Union of India Represented by the General Manager North East Frontier Railway (N.F.Railway) Maligaon, Guwahati & Others Central Administrative Tribunal Guwahati Bench Guwahati



Directors
DIN Name Since
00060965 ASHUTOSH LAXMAN SATHE 05-05-2000
00060904 MAKARAND MORESHWAR MOGHE 05-05-2000
00060262 SHANTANU SHRIRAM BHADKAMKAR 05-05-2000

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