A S INSTITUTE OF MANAGEMENT PRIVATE LIMITED

Activity: Community, personal & Social Services in Delhi.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U80302DL2005PTC140941 		ROC
RoC-Delhi 		Incorporation Date
20-09-2005
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
140941 		Registration Date
20-09-2005 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
NA
Registered Address
H NO. 1 BADARPUR NEW DELHI DL 110044 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to A S INSTITUTE OF MANAGEMENT PRIVATE LIMITED

Last Checked Past / Closed Litigation On 07-01-2022 00:15
28-08-2020 Pinnaccle Institute Engg. & Management Versus Biswajit Santra & Others National Consumer Disputes Redressal Commission NCDRC
05-08-2020 Dav Institute of Management, Chandigarh Versus Punjab University, Chandigarh High Court of Punjab and Haryana
25-02-2020 Proprietor, Gandhi Institute of Management & TechnologyProprietor Sarbani Das Versus Alok Kumar Jha National Consumer Disputes Redressal Commission NCDRC
14-02-2020 Asim Kumar Pal & Others Versus Indian Institute of Management, Calcutta & Others High Court of Judicature at Calcutta
10-02-2020 Achal Bisht Versus Chandigarh Institute of Hotel Management & Catering Technology & Another High Court of Punjab and Haryana
16-01-2020 Ruchika Kedia Versus The Internal Complaints, Goa Institute of Management, Valpoi, Goa, through its President Prof. Annamika Sinha, Goa Institute of Management & Others In the High Court of Bombay at Goa
29-11-2019 The Management, GVK Emergency Management & Research Institute, Teynampet Versus The Deputy Commissioner of Labour (Head Quarter), Teynampet & Another High Court of Judicature at Madras
26-11-2019 The Management GVK Emergency Management & Research Institute, Chennai Versus The Deputy Commissioner of Labour (Head Quarter), Chennai & Another High Court of Judicature at Madras
26-11-2019 The Management GVK Emergency Management and Research Institute, Behind Labour Commissioner's Office, Chennai Versus The Assistant Commissioner of Labour (Head Quarter), Chennai & Another High Court of Judicature at Madras
26-11-2019 The State Head Operations, GVK Emergency Management and Research Institute (EMRI), 108 Ambulance Services, Behind Labour Commissioner's Office, DMS Compound, Teynampet Versus The Assistant Commissioner of Labour (Head Quarter), DMS Campus, Teynampet & Another High Court of Judicature at Madras
26-11-2019 The Management, GVK Emergency Management & Research Institute, Behind Labour Commissioner's Office, Teynampet Versus The Assistant Commissioner of Labour (Head Quarter), Teynampet & Others High Court of Judicature at Madras
11-10-2019 M/s. Saptarishi Hotels Pvt. Ltd. & Another Versus National Institute of Tourism & Hospitality Management (NITHM) High Court of for the State of Telangana
26-09-2019 Snehacharya Institute of Management & Technology Versus State of Kerala High Court of Kerala
14-09-2019 Directorate of Enforcement (PMLA) through its Assistant Director, Kolkata Versus Eastern Institute for Integrated Learning in Management University, East Sikkim High Court of Sikkim
05-09-2019 Water and Land Management Institute, Kanchanwadi, Aurangabad, (Original Through its Director General & Others Versus Sudhakar Namdeo Gaikwad & Others In the High Court of Bombay at Aurangabad
20-08-2019 Indian Institute of Planning & Management Versus Paramjit Singh Rekhi National Consumer Disputes Redressal Commission NCDRC
16-07-2019 Saptarshi Hotels Pvt. Ltd., rep by its Director Yesh Deep Sharma & Another Versus National Institute of Tourism & Hospitality Management (NITHM) & Others High Court of for the State of Telangana
06-06-2019 Vijay Institute of Management, Represented by its Principal and Director, Dr. N. Swarnalatha, Dindigul Versus The Registrar, Anna University, Guindy, Chennai & Another Before the Madurai Bench of Madras High Court
18-04-2019 Ashutosh Bansal Versus Birla Institute of Management & Technology & Others National Consumer Disputes Redressal Commission NCDRC
12-03-2019 Pinnacle Institute of Engineering & Management(PIEM) Versus Pinak Pani Ghosh & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
14-02-2019 Biswajit Santra Versus Pinnaccle Institute Engineering and Management & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
16-01-2019 Binay Bhattacharyya Versus The Proprietor, Gandhi Institute of Management & Technology Prop. Sarbani Das West Bengal State Consumer Disputes Redressal Commission Kolkata
11-01-2019 Mohammed Ashik, Malappuram represented by its Power of Attorney Holder Mujeeb Rahman Versus Shabeer, Regional Institute of Management Studies, Thrissur District Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
03-11-2018 Laxmi & Another Versus New Delhi Institute of Management & Others High Court of Delhi
18-09-2018 The Municipal Council, Paithan Versus M/s. Solid Waste Management Institute of Maharashtra, Through its Chairman/Managing Director In the High Court of Bombay at Aurangabad
28-06-2018 Amitava Chakraborty Versus Subhas Bose Institute of Hotel Management West Bengal State Consumer Disputes Redressal Commission Kolkata
20-06-2018 Shiva Dhawan Versus SVKM's Narsee Monjee Institute of Management Studies High Court of Judicature at Bombay
23-05-2018 DINA Institute of Hotel and Business Management V/S Commissioner of Central Excise, Pune-III Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
23-03-2018 Vikrant Sharma Versus Atal Bihari Vajpayee Institute of Information Technology & Management & Others High Court of Madhya Pradesh Bench at Gwailor
20-03-2018 C.S.T.-Service Tax V/S Indian Institute of Planning & Management Customs Excise Service Tax Appellate Tribunal New Delhi
20-03-2018 C.S.T. ?Service Tax? Delhi Versus M/s. Indian Institute of Planning & Management Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
28-02-2018 The Management rep. by its Principal Mohanmall Chordia Jain Industrial Institute Meenambakkam, Chennai Versus The Presiding Officer, 3rd Additional Labour Court Chennai & Others High Court of Judicature at Madras
26-02-2018 Institute for Financial Management and Research an Institution registered under the Societies Registration Act, 1860, Rep. by its Registrar, Chennai Versus Nakkheeran Publications Rep by its Editor, Chennai & Others High Court of Judicature at Madras
16-02-2018 The Indian Institute of Planning & Management Versus M/s. Delhi Press Patra Prakashan P. Ltd. & Another High Court of Delhi
23-11-2017 Israel Aerosplace Industries Liaison Office Versus Shri Sharda Institute of Indian Management High Court of Delhi
25-10-2017 Indian Institute of Management V/S Commissioner of C. EX., Indore Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
12-10-2017 National Institute of Construction Management and Research and Others V/S Commissioner of Service Tax and Others. Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
25-07-2017 Aldel Education Trust's St. John Institute of Pharmacy & Research & St. John College of Engineering & Management & Others Versus State of Maharashtra & Others High Court of Judicature at Bombay
30-06-2017 M. Duraipandian Versus The Management of Agricultural College & Research Institute, Rep.by its Dean, Madurai & Another Before the Madurai Bench of Madras High Court
11-05-2017 Principal (Retd.), Dr. Ambedkar Institute of Hotel Management Versus Union of India through Secretary to Government of India, Ministry of Tourism, New Delhi & Others Central Administrative Tribunal Chandigarh Bench
15-03-2017 The Commissioner of Income-tax (Exemptions) Versus Water and Land Management Training and Research Institute In the High Court of Judicature at Hyderabad
17-01-2017 Commissioner of Income Tax-II, Kolhapur Versus Institute Management Committee of Industrial Training Institute, Kolhapur High Court of Judicature at Bombay
09-01-2017 Institute of Hotel Management & Another Versus Union of India & Others Supreme Court of India
21-12-2016 The Proprietor, Sarbani Das Gandhi Institute of Management & Technology & Another Versus Alok Kumar Jha West Bengal State Consumer Disputes Redressal Commission Kolkata
29-10-2016 The Principal, Sree Narayana Mangalam Institute of Management & Technology, Maliankara, Ernakulam District Versus Fee Regulatory Committee High Court of Kerala
29-09-2016 The Principal, Elijah Institute of Management Studies, Kurichikkara P.O., Thrissur Versus The University Of Calicut, Calicut University & Others High Court of Kerala
29-09-2016 The Principal, Sree Narayana Mangalam Institute of Management and Technology, Maliankara, Ernakulam District Versus Fee Regulatory Committee For Professional Colleges in Kerala, Thiruvananthapuram ? 14 Represented by its Chairman & Others High Court of Kerala
17-08-2016 Srinarayan Sharma Versus Indian Institute of Management & Others High Court of Uttarakhand
27-07-2016 Indian Institute of Management Versus Gold Finger Est. Pvt. Ltd. High Court of Kerala
24-06-2016 The Director, Rajiv Gandhi Indian Institute of Management, Versus Prof. Durgesh Kumar Agarwal & Others High Court of Meghalaya
15-06-2016 B.P.H.E. Society's Institute of Management Studies (Career Development and Research), Through its Directorate Dr. Mehernosh Mehta Versus The State of Maharashra Through the Secretary for Higher and Technical Education & Others In the High Court of Bombay at Aurangabad
27-04-2016 Business Institute of Management Studies Versus State of Himachal Pradesh & Others High Court of Himachal Pradesh
15-03-2016 Indian Institute of Management, Bangalore Versus State of Karnataka, Dept. of Housing & Urban Development, Bangalore & Another High Court of Karnataka
08-03-2016 Sharada Institute of Indian Management Research Versus Axis Bank & Others Delhi State Consumer Disputes Redressal Commission New Delhi
29-01-2016 The Director, Global Institute of Management Versus Runa Paul D/o Arun Kumar Paul & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
22-09-2015 The Management of Indian Institute of Management, Bangalore Versus D. Manikya High Court of Karnataka
22-09-2015 Eastern Institute for Integrated Learning in Management University, West Sikkim Versus Joint Director, Directorate of Enforcement, Government of India & Others High Court of Sikkim
21-07-2015 Official Liquidator of the Mysore Kirloskar Limited, Bangalore Versus Kirloskar Institute of Advanced Management Studies High Court of Karnataka
16-07-2015 The Board of Governors, Indian Institute of Management & Another Versus M. Siddappa & Another High Court of Karnataka
14-07-2015 The Governing Body, Durgapur Institute of Advance Technology & Management & Others Versus Subhangshuman De & Others High Court of Judicature at Calcutta
10-07-2015 Arjun Kashinath Badade Versus Director General, Water & Land Management Institute (Walmi) & Another In the High Court of Bombay at Aurangabad
16-01-2015 The Director, Apeejay Institute of Technology AIT School of Management & Computer Science Versus Prashant Bhat National Consumer Disputes Redressal Commission NCDRC
30-09-2014 Mother Teresa Institute of Management Versus Guru Gobind Singh Indraprastha University & Another High Court of Delhi
26-09-2014 Binan Kumar Mohanty & Others Versus Water & Land Management Institute (WALMI) & Others High Court of Orissa
22-09-2014 Chairman Shivdan Singh Institute of Technology & Management Through Prof. S.H. Mohsin Director General Versus Vivek Kumar National Consumer Disputes Redressal Commission NCDRC
12-08-2014 GVK Emergency Management and Research Institute Versus The State of Maharashtra (through Principal Secretary Health & Family Welfare) & Others High Court of Judicature at Bombay
12-05-2014 ICL Institute of Management and Technology Versus Ranjit Singh & Another Haryana State Consumer Disputes Redressal Commission Panchkula
07-05-2014 The Director, (Academic HR), Elitte Institute of Engineering & Management & Another Versus Kaustav Nandi West Bengal State Consumer Disputes Redressal Commission Kolkata
25-03-2014 International Water Management Institute Versus Kithsiri Jayakody Supreme Court of Sri Lanka
11-02-2014 Indore Management Institute Versus Anunaya Kulshresththa & Another National Consumer Disputes Redressal Commission NCDRC
31-12-2013 Triumphant Institute Of Management Education Private Limited Versus Inspire Educational Services Private Limited, Arks Srinivas & P. Rahul reddy High Court of Andhra Pradesh
29-10-2013 Vernon Coelho Versus Institute of Hotel Management & Another High Court of Judicature at Bombay
07-08-2013 J & K Institute of Management Public Administration and Rural Development Versus Renu Bala & Others Supreme Court of India
30-07-2013 K.J John, Attendant, Institute of Hotel Management & Catering Technology & Others Versus Union of India, Represented by the Secretary to Goverment, Ministry of Tourism & Others Central Administrative Tribunal Ernakulam Bench
19-06-2013 Management Education & Research Institute Versus National Council For Teachers Education & Another High Court of Delhi
04-06-2013 Eastern Institute For Integrated Learning In Management (EIILM) University & Others Versus State Of Sikkim & Others High Court of Sikkim
25-03-2013 Gujranwala Guru Nanak Institute of Management & Technology through its Principal Body i.e. Gujranwala Khalsa Educational Council, Ludhiana, represented by President P.S. Kapoor. Versus Gagandeep Singh Punjab State Consumer Disputes Redressal Commission Chandigarh
07-03-2013 B.S. Anangpuria Institute of Technology & Management & Others Versus Yagya Dutt National Consumer Disputes Redressal Commission NCDRC
14-02-2013 The Indian Institute of Planning and Management Mohali through its Dean Versus Kamal Grover Punjab State Consumer Disputes Redressal Commission Chandigarh
09-01-2013 The Management of Lrs Institute Versus Devender Kumar High Court of Delhi
15-11-2012 Prof S. Sundarajan Versus Indian Institute Of Management High Court of Karnataka
12-06-2012 A. Kasturi Versus The National Institute of Fashion Technology, Represented by the State Level Management Committee through its Member Secretary Chennai High Court of Judicature at Madras
03-05-2012 In The Matter Of Jasmeet Singh Versus Guru Nanak Institute Of Management & Another High Court of Delhi
02-05-2012 Smt B. Vijayakumari Pillai Versus The Management Of Indian Institute Of Science rep by its Registrar Bangalore High Court of Karnataka
27-03-2012 The Institute of Hotel Management Catering Technology and Applied Nutrition Rep.by its Principal Versus The Presiding Officer & Another High Court of Judicature at Madras
19-03-2012 The Principal, Desh Bhagat Institute of Management and Computer Science Versus Deepak Arora & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
24-11-2011 CBM International Development Organisation also known Christliche Blindenmission International (CBMI) Versus The Institute of Bank Management & Research Intellectual Property Appellate Board
23-11-2011 E. Santhosh Rao Versus Indian Institute of Hotel Management And F.T.rep by its Principal, T.Chandramohan & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
11-10-2011 Fee Regulatory Committee Versus Kalol Institute of Management Supreme Court of India
28-09-2011 Teerthanker Mahaveer Institute Of Management & Others Versus Union Of India & Others High Court of Delhi
07-09-2011 Trichy Institute of Management Studies (P) Ltd. Versus Commissioner of Central Excise, Trichy Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
08-08-2011 Computer Business Management (India) Ltd Versus The Institute of Bank Management & Research & Another Intellectual Property Appellate Board



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