Some PAST Judgements / Case Laws similar to A S C EDUCATION PRIVATE LIMITED
Last Checked Past / Closed Litigation On 23-12-2020 01:06
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11-12-2020 |
Amol Jagdish Baviskar & Others Versus The Minister, The Higher & Technical Education Department Mumbai & Others |
High Court of Judicature at Bombay |
08-12-2020 |
K.M. Yadav Versus Director of Education & Another |
High Court of Delhi |
07-12-2020 |
Rajdeep Das Rep. By His Father Namely Dr Nirmal Kumar Das, Assam Versus The Union of India, Rep. By Its Secretary to the Govt of India, Deptt of Higher Education, Min of Human Resource Development, Delhi & Others |
High Court of Gauhati |
03-12-2020 |
PH. Ruth Joan Singha Versus The State of Assam Rep. By The Commissioner & Secretary to the Govt. Assam, Deptt. of Education (Elementary), Guwahati & Others |
High Court of Gauhati |
01-12-2020 |
The Government of Tamil Nadu Rep. by Secretary to Government, School Education Department, Chennai & Others Versus S. Aruna Selvam & Others |
High Court of Judicature at Madras |
26-11-2020 |
Phultoli M.E. Madrassa Rep. By It's In-Charge Head Master Cum Member Secretary Of The Smc, Vill. Phultali Bazar, Assam & Another Versus The State of Assam Rep. By The Comm. And Secy., Govt. Of Assam, Secondary Education Deptt., Dispur, Ghy.-06 & Others |
High Court of Gauhati |
26-11-2020 |
G. Maria Selvarani Versus The Director of School Education, Chennai & Others |
Before the Madurai Bench of Madras High Court |
25-11-2020 |
Trailokya Nath Das Assistant Teacher, Chenga H.S. School, Assam Versus State of Assam Rep. By The Commissioner And Secretary to the Govt. of Assam, Education (Secondary) Deptt. Dispur, Guwahati & Others |
High Court of Gauhati |
25-11-2020 |
Anupom Borgohain Versus The State of Assam Rep By The Comm. And Secy. to the Govt. of Assam, Higher Education, Dispur, Ghy-6 & Others |
High Court of Judicature at Patna |
24-11-2020 |
Naaz Versus State of Chhattisgarh Through- Directorate Of Medical Education, Through Director, Chhattisgarh & Others |
High Court of Chhattisgarh |
20-11-2020 |
Bitu Paban Das Versus The State of Assam Rep By The Commissioner And Secretary To The Govt. of Assam Education, Deptt. (Secondary) Dispur, Guwahati-6 & Others |
High Court of Gauhati |
20-11-2020 |
M/s. Sri Venkateshwara Education Trust (Regd), Represented by Trustee/ Secretary, Anasuya Ramakrishna & Others Versus Sri Venkateshwara Education Trust (Regd), Represented by Trustee/ Secretary, S. Jagadeesh & Others |
High Court of Karnataka |
19-11-2020 |
Miss Sajida Khan Versus State of Chhattisgarh, through Secretary, Department of School Education, District Raipur (C.G.) & Another |
High Court of Chhattisgarh |
17-11-2020 |
Ranjan Dutta Kalita & Others Versus State of Assam Represented By The Commissioner & Secy. to The Govt. of Assam, Education (Higher) Deptt., Dispur, Guwahati & Others |
High Court of Gauhati |
13-11-2020 |
The Manager, Kottoor A.U.P. School, Kozhikode Versus State of Kerala, Represented by The Secretary To Government, Department of General Education, Thiruvananthapuram & Others |
High Court of Kerala |
10-11-2020 |
Global Education Trustcanal Road, Kochi Represented By its Managing Trustee Mr. P. Jacob Versus State of Kerala Represented by Secretary to Government, Thiruvananthapuram & Others |
High Court of Kerala |
09-11-2020 |
A.R. Dhasaratha Raja Versus Rao Bahadur A.K.D. Dharma Raja, Education Charity Trust, Managing Trustee A.A.S. Shyam & Others |
Before the Madurai Bench of Madras High Court |
04-11-2020 |
Arti Sharma, New Delhi & Another Versus Chandigarh Administration through the Secretary, Department of Medical Education & Research, Chandigarh & Others |
Central Administrative Tribunal Chandigarh Bench |
03-11-2020 |
Sushma Ambati Versus Ministry of Education & Another |
High Court of Delhi |
02-11-2020 |
The Director of Medical Education Kilpauk Chennai Versus D. Elangovan |
High Court of Judicature at Madras |
29-10-2020 |
M. Shibikumaran Petitioner Versus The State of Tamil Nadu Rep. by Secretary to Government, Education Department Chennai & Others |
High Court of Judicature at Madras |
28-10-2020 |
V. Karthikeyan Versus State of Tamil Nadu, Represented by its Secretary, School Education Department, Chennai & Others |
High Court of Judicature at Madras |
28-10-2020 |
Shaju Thattarakkal, Manager & Secretary, Muhammed Abdurahman Memorial Higher Elementary School Committee, Kozhikode Versus State of Kerala, Represented by Its Secretary to Government, Department of General Education, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
28-10-2020 |
Shanthimalai Trust, Represented by its Managing Trustee, Thiruvanamalai Versus Arunachala Education & Environment Development Trust (AEED Trust), Rep by its Managing Trustee, Fr. Pancras & Others |
High Court of Judicature at Madras |
26-10-2020 |
Pooja Mishra & Others Versus State of U.P. Through Secy. Higher Education & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
20-10-2020 |
M/s. Cobra Industrial Security Forces (I) Ltd., Jharkhand Versus The State of Bihar through the Director, Department of Education, Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
20-10-2020 |
Prahlad Chandra Das Versus The State of Assam Represented By The Commissioner & Secy. To The Govt. of Assam, Education (Secondary) Deptt., Dispur, Guwahati & Others |
High Court of Gauhati |
15-10-2020 |
Sheetal Tripathi & Others Versus U.O.I. Thru H.R.D. Ministry Higher Education Deptt. & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
15-10-2020 |
K.R. Devadurai Versus The Director The Director of Technical Education, Chennai & Others |
High Court of Judicature at Madras |
14-10-2020 |
Kasthuribai Versus The Secretary to Government, School Education Department, Government of Tamil Nadu, Secretariat, Chennai & Others |
Before the Madurai Bench of Madras High Court |
14-10-2020 |
Vikram Vilas Mane Versus The State of Maharashtra Through the Secretary, School Education Department, Mantralaya & Others |
High Court of Judicature at Bombay |
14-10-2020 |
G. Ramesh Versus The Joint Director of Higher Education, Directorate of Government Examination, Chennai & Others |
Before the Madurai Bench of Madras High Court |
13-10-2020 |
Vineet Ruia Versus Principal Secretary, Department of School Education, Government of West Bengal and Others |
High Court of Judicature at Calcutta |
12-10-2020 |
Riddhima Singh Through: Her Father Shailendra Kumar Singh Versus Central Board Of Secondary Education & Others |
High Court of Delhi |
09-10-2020 |
Dr. B.S. Ravikumar Versus State of Karnataka, Represented by its Principal Secretary (Collegiate Education), Bangalore & Others |
High Court of Karnataka |
07-10-2020 |
Alwin Martin, Sweeper, St.Mary's High School, Coimbatore & Another Versus The Director of School Education, Chennai & Others |
High Court of Judicature at Madras |
29-09-2020 |
Oriental College of Teacher Education, Calicut, Represented by Its Manager Versus The Regional Director, National Council for Teacher Education, New Delhi |
High Court of Kerala |
25-09-2020 |
P. Valarmathi Versus The Director of Elementary Education Office of the Director DPI Complex, Chennai & Others |
High Court of Judicature at Madras |
23-09-2020 |
The Director of School Education (Higher Secondary), Chennai & Others Versus A. Inpavalli & Another |
High Court of Judicature at Madras |
23-09-2020 |
Dr. Keshav Baliram Hedgewar Paryayi Versus The State of Maharashtra, through Principal Secretary, Medical Education and Drugs Department & Others |
In the High Court of Bombay at Nagpur |
21-09-2020 |
The State of Tamil Nadu represented by its Secretary to Government School Education Department, Secretariat, Chennai & Others Versus A. Krishnamoorthy, Mazdoor, Directorate of Government Examinations, Purasaiwakkam |
High Court of Judicature at Madras |
21-09-2020 |
Dr. B. Chandrashekara Versus State of Karnataka, Represented by its Principal Secretary Education Department (Collegiate Education), Bangalore & Others |
High Court of Karnataka |
18-09-2020 |
Dr. Battepati C. Narasimhulu Versus The Director of Medical Education |
High Court of Andhra Pradesh |
11-09-2020 |
Chandramoni Tamuli Versus The Union of India, Through the Secretary, Government of India, Ministry of Human Resource Development, Department of Education, New Delhi & Others |
Central Administrative Tribunal Guwahati Bench Guwahati |
09-09-2020 |
R. Bharaneeswaran Versus The Government of Tamil Nadu, Rep. by its Secretary, School Education Department, Chennai & Others |
High Court of Judicature at Madras |
09-09-2020 |
Oriental College of Teacher Education, Represented by Its Manager, Calicut Versus The Regional Director, National Council for Teacher Education, New Delhi |
High Court of Kerala |
08-09-2020 |
Shaun Vengamootil & Others Versus The State of Kerala, Represented by The Secretary, Higher Education, Thiruvananthapuram & Others |
High Court of Kerala |
08-09-2020 |
Jai Bharath College of Management & Engineering Technology, Rep. by Its Chairman, Ernakulam & Others Versus The State of Kerala, Rep. by Its Secretary to Government, Higher Education Department, Trivandrum & Others |
High Court of Kerala |
04-09-2020 |
Y. Devadas Versus State of Telangana, Rep., by Special Chief Secretary, Education Dept., Government of Telangana & Another |
High Court of for the State of Telangana |
04-09-2020 |
Preeti Rathod & Others Versus The State of Karnataka, Represented by the Principal Secretary Department of Higher Education (Technical Education), Bengaluru & Others |
High Court of Karnataka Circuit Bench OF Kalaburagi |
04-09-2020 |
Shridhar Versus The State of Karnataka, Represented by the Principal Secretary Department of Higher Education (Technical Education), Bengaluru |
High Court of Karnataka Circuit Bench OF Kalaburagi |
04-09-2020 |
Dr. M. Palaniyandi Versus The Secretary, Dept. of Higher Education, Govt. of India, New Delhi & Others |
High Court of Judicature at Madras |
31-08-2020 |
Binoba Versus The Secretary to Government, State of Tamil Nadu, School Education Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
31-08-2020 |
The Correspondent, Sacred Heart Girls Higher Secondary School, Virudhunagar Versus The State of Tamil Nadu, Represented by its Secretary, Department of School Education, Chennai & Others |
Before the Madurai Bench of Madras High Court |
28-08-2020 |
The Director of Medical Education, Directorate of Medical Education, Chennai & Others Versus S.P. Ganesan |
Before the Madurai Bench of Madras High Court |
28-08-2020 |
Renu Gupta Versus Ram Pal Singh, Basic Education Officer & Others |
High Court of Judicature at Allahabad |
27-08-2020 |
Phatik Sonowal Versus State Of Assam Rep. By The Comm. & Secy. To The Govt. of Assam, Education (Elementary), Gauhati & Others |
High Court of Gauhati |
27-08-2020 |
Poornachandrakala Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Department of Collegiate Education, Chennai & Others |
Before the Madurai Bench of Madras High Court |
25-08-2020 |
P. Meenakshi Versus State of Kerala, Represented by Secretary To Government, General Education Department, Trivandrum & Others |
High Court of Kerala |
21-08-2020 |
Suresh Kumar Banjare Versus State of Chhattisgarh, Through its Secretary, Department of Education, District Raipur (Chhattisgarh) & Others |
High Court of Chhattisgarh |
21-08-2020 |
Sheela & Others Versus The Secretary to Government, Government of Tamil Nadu, School Education Department, Chennai & Others |
High Court of Judicature at Madras |
20-08-2020 |
Minor T. Mohamed Humayun & Others Versus State of Tamilnadu rep.by the Principal Secretary to Government School Education Department Govt. of Tamil Nadu, Chennai & Others |
High Court of Judicature at Madras |
19-08-2020 |
Post Graduate Institute of Medical Education & Research & Another Versus Arun Kumar Jain & Others |
High Court of Punjab and Haryana |
18-08-2020 |
The Principal Secretary to Government, School Education (G1) Department, Chennai & Others Versus M. Selvaraj |
Before the Madurai Bench of Madras High Court |
17-08-2020 |
Rohit Verma Versus State of U.P. Thru Addl. Chief Secy. Higher Education Lukcnow & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
14-08-2020 |
Nipun Sharma Versus Post Graduate Institute of Medical Education & Research, Sector 12, Chandigarh |
High Court of Punjab and Haryana |
14-08-2020 |
Sunil Chillalshetti & Others Versus State of Chhattisgarh, through the Secretary, Medical Education Department, Chhattisgarh & Another |
High Court of Chhattisgarh |
13-08-2020 |
The Secretary to the Government, Department of Education Fort St. George, Chennai & Others Versus P. Dhanapackiathai & Another |
Before the Madurai Bench of Madras High Court |
13-08-2020 |
The State of Tamil Nadu, Rep. its Secretary School Education Department, Chennai & Others Versus S. Venkatachalam & Another |
Before the Madurai Bench of Madras High Court |
13-08-2020 |
The State of Tamil Nadu, Rep. by its Principal Secretary, Dept. of Higher Education, Chennai Versus Syed Ammal Engineering College, Rep. By its Administrative Officer, Ramanathapuram |
High Court of Judicature at Madras |
12-08-2020 |
T.M. Vasanthakumari & Another Versus State of Kerala, Represented by Secretary To Government, General Education Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
12-08-2020 |
The Principal & Secretary, Lady Doak College, Madurai Versus The Director of Collegiate Education, Chennai & Another |
Before the Madurai Bench of Madras High Court |
12-08-2020 |
Scott Christian College, Rep.by its Correspondent S. Byju Nizeth Paaul Versus The Member Secretary, All India Council for Technical Education, New Delhi & Another |
High Court of Judicature at Madras |
07-08-2020 |
Tamil Nadu Elementary School Teacher's Federation, Rep. by its District Secretary, A. Justin Versus The State of Tamil Nadu, Rep. by its Principal Secretary to Govt., School Education Department, Chennai & Others |
High Court of Judicature at Madras |
06-08-2020 |
Chandresh Kumar Sahu Versus State of Chhattisgarh Through Its Secretary Higher Education Department, Raipur, (C.G.) & Others |
High Court of Chhattisgarh |
06-08-2020 |
The Director of School Education, Chennai & Others Versus The Correspondent, St. Joseph's Higher Secondary School, Tuticorin |
Before the Madurai Bench of Madras High Court |
04-08-2020 |
The Director of School Education, DPI Campus, Chennai & Others Versus A. Brinda |
Before the Madurai Bench of Madras High Court |
03-08-2020 |
M. Natarajan Versus The State Rep. by the Secretary to Government, Education Department, Chennai & Others |
High Court of Judicature at Madras |
27-07-2020 |
T. Ranjeeth Singh Versus The State of Telangana, rep. by its Special Chief Secretary, Higher Education Department, Telangana Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
24-07-2020 |
M/s. Sree Lakshmi Sreenivasa College of Education & Others Versus The State of Andhra Pradesh, rep. by its Principal Secretary & Others |
High Court of Andhra Pradesh |
24-07-2020 |
S. Esakkiammal Versus The State of Tamil Nadu, Rep., by its Secretary, Department of School Education, Chennai & Others |
Before the Madurai Bench of Madras High Court |
16-07-2020 |
Mohan Shamrao Shinde Versus The State of Maharashtra, Through the Principal Secretary to Government of Maharashtra, Department of Higher & Technical Education, Mantralaya & Others |
High Court of Judicature at Bombay |
16-07-2020 |
Sinhgad Technical Education Society, Registered under Society's Registration Act, 1860, Through its founder- President M.N. Navale & Another Versus Directorate of Technical Education Maharashtra State & Another |
High Court of Judicature at Bombay |
09-07-2020 |
Khem Raj Verma & Others Versus Union of India, through Ministry of Human Resource & Development, Department of Higher Education, New Delhi & Another |
Central Administrative Tribunal Chandigarh Bench |
01-07-2020 |
State of Kerala, Represented by Secretary to Government, Department of General Education, Government Secretariat, Thiruvananthapuram & Others Versus C.R. Vinod Kumar |
High Court of Kerala |
01-07-2020 |
In the Matter of, To Stop the Illegal Functioning of Private Schools in District Nainital & Their Act of Hiking Fee & Other Expenses Arbitrarily & Others Versus Director General School Education & Another |
High Court of Uttarakhand |
29-06-2020 |
M. Bhavani Manimari Versus The State of Tamil Nadu, Represented by its Secretary, Department of School Education, Chennai & Others |
Before the Madurai Bench of Madras High Court |
23-06-2020 |
Post Gradugate Institute of Medical Education & Research Versus Tarandeep Singh Grewal & Another |
High Court of Punjab and Haryana |
18-06-2020 |
C.C. Girija & Others Versus State of Kerala, Represented by the Secretary To Government, General Education Department, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
11-06-2020 |
K.K. Jayasree Versus State of Kerala, Represented by Its Secretary to Govt., Higher Education Department, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
08-06-2020 |
Dr. Debajit Das & Another Versus Williamson Magor Education Trust & Others & Others |
High Court of Gauhati |
03-06-2020 |
M. Karunya Versus The State of Tamil Nadu, Represented by its Secretary, Department of School Education, Chennai & Others |
High Court of Judicature at Madras |
02-06-2020 |
Dr. A.K. Sheik Manzoor Versus State of Tamilnadu, Rep. by Secretary to Government, Higher Education Department, Chennai & Others |
High Court of Judicature at Madras |
02-06-2020 |
The Correspondent, St.Antony's Girls Primary School, Near Head Police Office, Coimbatore & Others Versus The Director of Elementary Education, College Road, Chennai & Others |
High Court of Judicature at Madras |
01-06-2020 |
Dr. K.Gautham Versus The Director of Medical Education, Kilpauk, Chennai & Another |
Before the Madurai Bench of Madras High Court |
29-05-2020 |
Joe Joseph Versus The State of Kerala, Represented by The Principal Secretary To Government, Higher Education Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
27-05-2020 |
M. Lokesh & Others Versus The State of Karnataka, Represented by its Secretary Department of Education, Bengaluru & Another |
High Court of Karnataka |
18-05-2020 |
K. Gautham Versus The Director of Medical Education, EVR Periyar Salai, Chennai & Another |
Before the Madurai Bench of Madras High Court |
15-05-2020 |
Yogesh Versus The State of Maharashtra, Through Chief Secretary, School Education & Sports Department, Mantralaya & Another |
In the High Court of Bombay at Aurangabad |
05-05-2020 |
Shobha Versus The State of Maharashtra, Through its Secretary, School Education Department, Mantralaya Annexe, Mumbai & Others |
In the High Court of Bombay at Nagpur |