A R G SYSTEMS LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74899DL1994PLC062621 		ROC
RoC-Delhi 		Incorporation Date
10-11-1994
Class
Public 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
062621 		Registration Date
10-11-1994 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
24-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 100,00,000
Paid Up Capital
Rs. 67,29,230



Contact Information
E-Mail Address
argsystemsltd@gmail.com
Registered Address
C 589, SARASWATI VIHAR, NEW DELHI DL 110034 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to A R G SYSTEMS LIMITED

Last Checked Past / Closed Litigation On 31-01-2023 16:18
03-11-2022 Raj Process Equipments and Systems Pvt. Ltd. & Others Versus Honest Derivatives Pvt. Ltd. Supreme Court of India
12-10-2022 C.R. Satyanarayanan, Sole Proprietor, M/s. INTECH Versus M/s. Kumaran Systems Pvt. Ltd., rep. by its Director, Vijayasekhar Subramanian High Court of Judicature at Madras
21-09-2022 Uber India Systems Private Limited & Others Versus State of West Bengal & Others High Court of Judicature at Calcutta
19-09-2022 M/s.TCI Infrastructure Limited, through its authorized representative & Another Versus M/s. Kirby Building Systems (Uttaranchal) Private Limited & Another In the High Court of Bombay at Nagpur
07-09-2022 A-ID Systems (I) Pvt. Ltd., Chennai Versus M/s. Aartha Technologies Services, A Registered Firm, Represented by its partners, Chennai & Others High Court of Judicature at Madras
24-08-2022 Archana Dey Versus Simoco Systems & Infrastructure Solution Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
12-08-2022 M/s. Design Tech Systems Versus The State of Andhra Pradesh High Court of Andhra Pradesh
02-08-2022 M/s. Total Environment Building Systems Private Limited Versus The Deputy Commissioner Of Commercial Taxes And Others Supreme Court of India
29-07-2022 G. Karthikeyan Versus M/S. P.K. Systems, Proprietor R. Krishnakumar High Court of Judicature at Madras
30-06-2022 N.R. Ravi Versus The Official Liquidator of M/s. Sem India Systems Private Limited (In Liqn.), Bengaluru High Court of Karnataka
27-06-2022 The Indian Oil Corporation Limited, Kerala State Office, Rep. by Its Deputy General Manager, Kochi & Others Versus Servotech Power Systems Ltd., Represented by Its Whole Time Director Nimesh Malhotra, New Delhi High Court of Kerala
27-06-2022 Spike Power Protection Systems & Technologies rep by its Proprietor Versus Tamil Nadu Generation and Distribution Corporation Limited, Represented by its Chairman cum Managing Director & Others High Court of Judicature at Madras
08-06-2022 The Commissioner of Customs, Chennai Versus CMS Info Systems Limited, Chennai High Court of Judicature at Madras
07-06-2022 M/s. Kirby Building Systems and Structures India Private Limited Versus The Assistant Commissioner & Others High Court of for the State of Telangana
06-06-2022 Celtic Systems Private Limited, Vadodara Versus C.C.E. & S.T.-Vadodara-I Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
19-05-2022 C.C.,C.E. & S.T. – Bangalore (Adjudication) & Others Versus M/s. Northern Operating Systems Pvt Ltd. Supreme Court of India
05-04-2022 Kapila Medical Systems Pvt. Ltd., Represented by Its Director K. Praveen Kumar, Thiruvananthapuram Versus State of Kerala, Represented by The Secretary, Health & Family Welfare Department, Government Secretariat, Thiruvananthapuram & Others High Court of Kerala
17-03-2022 M/s. Sri Amman Wind Systems Pvt. Ltd., Represented by its Authorised Signatory, K. Subramanian Versus Tamil Nadu Electricity Regulatory Commission Represented by its Secretary, Egmore & Others High Court of Judicature at Madras
10-03-2022 United India Insurance Co. Ltd., Gujarat Versus HEXA Systems Pvt. Ltd., Gujarat & Another National Consumer Disputes Redressal Commission NCDRC
23-02-2022 H.S. Bhakuni, Proprietor of Riddhi-Siddhi Digital Color Lab, Mumbai Versus M/s. Digital Ups Minilab Systems, New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
21-02-2022 The Commissioner of Income Tax, Chennai Versus Amnet Systems Pvt Ltd., Chennai High Court of Judicature at Madras
18-02-2022 M/s. Zylog Systems Limited, Chennai & Another Versus Brainhunter Systems Limited (Formerly Zylog Systems Canada Limited), Canada & Others High Court of Judicature at Madras
14-02-2022 Air Liquide Medical Systems Private Limited Represented by its Managing Director Anil Kumar Versus The Deputy Commissioner of Income Tax Corporate Circle 1(1), Chennai & Another High Court of Judicature at Madras
02-02-2022 I-Serve Systems Pvt. Ltd., Gandhinagar Versus Dy. CIT, Gandhinagar Income Tax Appellate Tribunal Ahmedabad
01-02-2022 Commissioner of Income Tax-I, Chennai Versus M/s. Zylong Systems Ltd., Chennai High Court of Judicature at Madras
05-01-2022 The Governor Reserve Bank of India, Rep. by its Assistant General Manager S.A. Ravishankar, Mumbai Versus Velankani Information Systems Limited, Rep. by its Managing Director, Kiron D. Shah, Bengaluru & Others High Court of Karnataka
14-12-2021 M/s. HBL Nife Power Systems Ltd Versus M/s. Anudeep Engineers Contractors High Court of for the State of Telangana
14-12-2021 Eldyne Electro Systems Pvt. Ltd. & Another Versus Union Of India & Others High Court of Judicature at Calcutta
29-11-2021 M/s. Creative Decision Systems & Software Pvt. Ltd., Represented by its Managing Director, Suresh Kumar Mathur, Bangalore & Others Versus The Debt Recovery Tribunal-1, Represented by its Recovery Officer-1, Bengaluru & Others High Court of Karnataka
16-11-2021 M/s. Renewable Energy Systems Limited Versus M/s. Bharat Sanchar Nigam Limited High Court of Delhi
12-11-2021 Delhi Integrated Multi Modal Transit Systems Ltd. Versus Delhi Jal Board High Court of Delhi
07-10-2021 M/s. Phoenix Medical Systems Pvt. Ltd., represented by its Managing Director, Thirumudivakkam Versus The Assistant Commissioner (ST) (FAC), Chennai High Court of Judicature at Madras
04-10-2021 Traegen Systems Private Limited, Represented By Its Managing Director, Timothy Charles, Bengaluru & Others Versus South Indian Bank Limited, The Chief Manager, Sib Arcade, Bengaluru & Another High Court of Karnataka
24-09-2021 PERS Enterprises Private Limited, Represented by its Authorised Signatory B. Anandakrishnan Versus Aavanor Systems Private Limited, Represented by its Managing Director M. Vennimalai High Court of Judicature at Madras
16-09-2021 M/s. Sunview Systems, Rep. by its Partner H. Basheer Ahamed & Others Versus R. Vimal High Court of Judicature at Madras
14-09-2021 Ontrack Systems Limited Versus Regional Provident Fund Commissioner-II, Employees Provident Fund Organisation & Others High Court of Judicature at Calcutta
03-09-2021 Subway Systems India Private Ltd, having its registered office at Level 2, New Delhi & Another Versus S. Sasikala High Court of Judicature at Madras
17-08-2021 M/s. Delphi-TVS Diesel Systems Limited, Represented by its Authorized Signatory, Sriram Seshadri, Tamil Nadu Versus ITO (OSD) / Secretary Dispute Resolution Panel - 2, Bangalore & Others High Court of Judicature at Madras
13-08-2021 S. Deepika & Another Versus M/s. Arasan Vinayan Systems, Through its Managing Director, Tuticorin & Another Before the Madurai Bench of Madras High Court
08-07-2021 M/s. S.S. Medical Systems, Uttar Pradesh Versus Dr. Vineeta Kochar National Consumer Disputes Redressal Commission NCDRC
17-06-2021 M/s. Criticam Medical Systems, Rep. by its, Anil Chhugani, Pondicherry Versus Additional Deputy Commercial Tax Officer – I, Pondicherry High Court of Judicature at Madras
15-06-2021 M/s. Edserv Soft Systems Limited, Rep., by Managing Director, Gita, Kodambakkam Versus The Assistant Commissioner (CT), Saligramam Assessment Circle, Ashok Nagar High Court of Judicature at Madras
01-06-2021 Glocal Healthcare Systems Pvt. Ltd., Represented by its Authorised Representative, Gautam Chowdhury, Kolkata Versus Major Paresh Singhal(Retd), Kolkata & Others High Court of Karnataka
30-03-2021 M/s. Vanvita Imaging Systems Pvt. Ltd Versus Chief Regional Manager National Insurance Co Ltd. High Court of Kerala
26-03-2021 Employees State Insurance Corporation, Rep. by its Regional Director, Chennai Versus M/s. Broadline Computer Systems, Rep. by its General Manager G.M. Panchatcharam, Chennai High Court of Judicature at Madras
26-03-2021 Employees State Insurance Corporation, Rep. by its Regional Director, Chennai Versus M/s. Broadline Computer Systems, Rep. by its General Manager G.M. Panchatcharam, Chennai High Court of Judicature at Madras
12-03-2021 Sreedevi Digital Systems Private Limited Versus Jallepalli Kurmanayakulu & Sons & Another Telecom Disputes Settlement amp Appellate Tribunal New Delhi
26-02-2021 Mahle Filter Systems India Ltd. (Formerly Purolator India Ltd.) Versus Himachal Pradesh Urban Development Authority (HIMUDA) & Others High Court of Himachal Pradesh
17-02-2021 Principal Commissioner of Income Tax, Chennai Versus M/s. SRM Systems & Software P. Ltd., Chennai High Court of Judicature at Madras
16-02-2021 M/s. Freight Systems (India ) Private Limited, Represented by its National Head - Finace & Accounts, P. Vijaya Kumar, Chennai Versus The Deputy Commissioner of Income Tax, Corporate Circle -II (1), Chennai & Another High Court of Judicature at Madras
15-02-2021 Hydro Electrical Systems, Represented by its Proprietor Asha Raghavan Versus Tamil Nadu Water Supply & Drainage Board (Twad) & Others Before the Madurai Bench of Madras High Court
25-01-2021 Knowledge Podium Systems Pvt. Ltd. Versus S.M. Professional Services Pvt. Ltd. High Court of Delhi
25-01-2021 Knowledge Podium Systems Pvt. Ltd. Versus S.M. Professional Services Pvt. Ltd. High Court of Delhi
21-01-2021 NETAFIM Ltd. [previously known as Netafim (A.C.S.) Ltd.] Versus Jain Irrigation Systems Limited, Jalgaon & Another Intellectual Property Appellate Board
19-01-2021 Commissioner of Income Tax, Chennai Versus M/s. S R A Systems Ltd. High Court of Judicature at Madras
15-01-2021 Pr Commissioner of Income Tax Bangalore Versus EDS Electronics Data Systems India Pvt. Ltd., Bangalore High Court of Karnataka
08-12-2020 Dominant Systems Private Limited Versus Surjeet Singh High Court of Delhi
08-12-2020 Dominant Systems Private Limited Versus Surjeet Singh High Court of Delhi
23-10-2020 Beryl Selvamani & Others Versus M/s. St. John Freight Systems Limited Rep. by Resolution Professional/Liquidator R. Venkatakrishnan C-98 & Others Before the Madurai Bench of Madras High Court
12-10-2020 Kay Logistics Private Limited Rep by its Managing Director Mr. Karunendra Jasti, Secunderabad & Another Versus Suri Green Ventilation Systems Private Limited Represented by its Authorized Representative Mr. S.P.A. Raja Mohamed, Chennai High Court of Judicature at Madras
01-10-2020 Ucal Fuel Systems Limited, Rep. by Its Authorized Signatory, Sathya Ananth Versus Micro and Small Enterprises Facilitation Council, Industries Commissioner and Director of Industries and Commerce, Guindy & Another High Court of Judicature at Madras
28-08-2020 M/s Urban Systems Versus The Union of India Rep. By The Secretary To The Govt of India, Min of Finance, Deptt of Revenue Central Board of Indirect Taxes And Customs, North Block, New Delhi & Others High Court of Gauhati
17-08-2020 T. Nagaiah Versus M/s. Jain Irrigation Systems Pvt Ltd., Through Its Chief Executive Officer, Maharashtra & Others National Consumer Disputes Redressal Commission NCDRC
24-07-2020 M/s. LA Providence Systems, Chennai Rep by its Partner A. Jeyarakash Versus The Regional Provident Fund Commissioner-I Employees Provident Fund Organization, Chennai High Court of Judicature at Madras
08-07-2020 Velankani Information Systems Limited, Represented by its Manging Director, Kiron D. Shah Versus Secretary, Ministry of Home Affairs Government of India, New Delhi & Others High Court of Karnataka
17-06-2020 Commissioner of Customs, Cochin Versus Konkan Storage Systems Kochi Pvt. Ltd., South End Reclamation, Mastyapuri, Willingdon Island High Court of Kerala
09-06-2020 M/s. Shakthi Concrete Industrial Ltd., rep. by its Managing Director & Another Versus M/s. HBL Power Systems Ltd., rep. by its Principal Officer & Others High Court of for the State of Telangana
03-06-2020 Motherson Sume Systems Ltd. Versus Presiding Officer, Labour Court & Another High Court of Judicature at Allahabad
03-06-2020 Motherson Sume Systems Ltd. Versus Presiding Officer, Labour Court & Another High Court of Judicature at Allahabad
14-05-2020 Tata Advanced Systems Limited V/S Telexcell Information Systems Limited High Court of Delhi
18-03-2020 M/s. Comstar Automative Technologies Private Ltd., (Formerly known as Visteon Powertrain Control Systems India Private Limited) Keelakaranai Village, Malrosapuram Post, Maraimalai Nagar, Chengalpattu District V/S The Deputy Commissioner of Income Tax Company Circle - I (3), Chennai High Court of Judicature at Madras
17-03-2020 M/s. Asva Power Systems India Pvt. Ltd. Versus Commissioner, Directorate of Logistics & Another Supreme Court of India
13-03-2020 M/s. Inno-Tech Electronics Systems, Rep. by it's Proprietor – M. Ravichandran Versus The Commercial Tax Officer, Mylapore Assessment Circle, Chennai & Another High Court of Judicature at Madras
10-03-2020 Karnataka Vidyuth Karkhane Limited V/S Gemini Power Systems High Court Of Karnataka At Bengaluru
04-03-2020 In The Matter of: T. Johnson, of St. John Freight Systems Limited (Company under Insolvency) Majority Shareholder & Managing Director (Suspended) Versus St. John Freight Systems Limited Through R. Venkatakrishnan (Resolution Professional of St.John Freight Systems Limited) Partner of RVKS & Associates, Chartered Accountants, R.A. Puram, Chennai & Others National Company Law Appellate Tribunal
03-03-2020 M/s. Vedavaag Systems Ltd. & Another Versus Ricoh India Ltd. High Court of Delhi
20-02-2020 The Commissioner of Income Tax Chennai Versus M/s. Zylog Systems Limited, Chennai High Court of Judicature at Madras
17-02-2020 M/s. Ram E & I Systems Private Limited, Represented by its authorized signatory, R. Sivakumar, Chennai Versus State Tax Officer, Alwarpet Assessment Circle, Chennai High Court of Judicature at Madras
17-02-2020 Indo Lloyd Freight Systems Pvt. Ltd., Chennai, Represented by its Director, Sudarshan K. Aithal Versus Income Tax Officer, Nungambakkam, Chennai High Court of Judicature at Madras
14-02-2020 TEK Systems Global Services Pvt. Ltd. Versus Naveen Kumar Mamidala High Court of for the State of Telangana
03-02-2020 Maximus ARC Ltd. V/S IDS Business Systems Private Limited and Others. Debts Recovery Tribunal Hyderabad
29-01-2020 SBEC Systems (India) Ltd., New Delhi & Others Versus Securities & Exchange Board of India SEBI Bhavan SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
27-01-2020 Proteck Circuit & Systems (P) Ltd., Represented by its Manager (Accounts & Finance), Jude Christopher, Shollinganallur Versus The Assistant Commissioner (CT), Thiruvanmiyur Assessment Circle High Court of Judicature at Madras
13-01-2020 Visteon Automotive Systems Pvt. Ltd., Represented by its Deputy General Manager (Indirect Taxation), T.A. Bhaskaran, Guindy, Chennai Versus The Deputy Commissioner (CT) – IV (FAC), Large Taxpayers Unit, Egmore, Chennai High Court of Judicature at Madras
09-01-2020 Ajay Kumar Bishnoi, Former Managing Director, M/s. Tecpro Systems Ltd. Versus M/s. Tap Engineering, Rep. by Jawahar High Court of Judicature at Madras
09-01-2020 Greenesol Power Systems Pvt. Ltd V/S C.C.E., Bangalore-II Customs Excise Service Tax Appellate Tribunal Regional Bench Bangalore
07-01-2020 Raj Systems Pvt. Ltd. & Others Versus Mahanagar Co-op. Bank Ltd. & Others High Court of Judicature at Bombay
07-01-2020 Raj Systems Pvt. Ltd. and Others V/S Mahanagar Co-op. Bank Ltd. and Others. High Court of Judicature at Bombay
03-01-2020 Pacific Pipe Systems Pvt. Ltd. and Others. V/S Bank of India and Others. Debts Recovery Tribunal Ahmedabad
04-12-2019 M/s. Oriental Insurance Co. Ltd., Rep. By its Regional Manager, Chennai Versus M/s. Monotech Systems Ltd., Rep. By its Managing Director, Chennai High Court of Judicature at Madras
22-11-2019 BGR Energy Systems Limited, Represented by its Assistant Vice President Accounts, Chennai Versus The Additional Commissioner of GST & Central Excise, Office of the Principal Commissioner of CGST & Central Excise, Nungambakkam, Chennai & Another High Court of Judicature at Madras
21-11-2019 Strides Air Systems (P) Ltd., Rep. by its Director D. Anil Prabhu, Thiruvallur Versus The Authorised Officer, The State Bank of India, Stressed Assets Recovery Branch, Chennai & Others High Court of Judicature at Madras
26-09-2019 M/s. Thiru Rani Logistics Private Limited represented by C. Karthikeyan Versus M/s. Toshiba JSW Power Systems Private Limited, Chennai High Court of Judicature at Madras
25-09-2019 Tecpro Systems Limited, Through its authorized representative Mr.D.Venkatasubramaniam Versus Telangana State Power Generation Company Limited, Represented by its Chief Engineer (Generation) Thermal Projects Construction-II High Court of for the State of Telangana
18-09-2019 M/s. Hanon Automative Systems India Private Limited, Chengalpattu, Rep. by its Manager - Finance Versus The Presiding Officer, Principal Labour Court, Chennai & Others High Court of Judicature at Madras
18-09-2019 M/s. Hanon Automative Systems India Private Limited Versus Presiding Officer Second Additional Labour Court, Chennai & Others High Court of Judicature at Madras
11-09-2019 Ankur Aeron Versus M/s. Nea-Asp Newzen Systems & Another National Consumer Disputes Redressal Commission NCDRC
28-08-2019 Suhas Janardan Chavan Proprietor of M/s. Suhas Hydro Systems & Others Versus Rajesh Housing Pvt. Ltd. & Others High Court of Judicature at Bombay
22-08-2019 Electronics & Controls Power Systems Private Limited, Rep. herein by its Managing Director, Rajaram Ramamurthy Versus WeP Peripherals Limited, Rep. herein by its Magaing Director, Ram Agarwal High Court of Karnataka
17-07-2019 Cadd Systems & Services Private Limited Versus Competition Commission of India High Court of Delhi



Directors
DIN Name Since
02498925 LAKHPAT RAI AGGARWAL 09-12-1994
01273807 GAGAN AGGARWAL 01-03-1995
05110917 SHIPRA AGGARWAL 29-12-2011
01273878 GAURAV AGGARWAL 16-04-2001

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