A N G TRANSPORT COMPANY PRIVATE LIMITED

Activity: Transport, storage and Communications in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U60300MH2013PTC246013 		ROC
RoC-Mumbai 		Incorporation Date
23-07-2013
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
246013 		Registration Date
23-07-2013 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
angtpt@gmail.com
Registered Address
TULJAI ROW HOUSE NO.3 NEAR SHANTAI, KAMATHAWADA NASHIK Nashik MH 422010 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to A N G TRANSPORT COMPANY PRIVATE LIMITED

Last Checked Past / Closed Litigation On 13-04-2021 20:24
24-03-2021 M/s. Sankaranand Infra Versus The Managing Director, Tamil Nadu State Transport Corporation, Thanjavur Before the Madurai Bench of Madras High Court
23-03-2021 The General Manager, Tamil Nadu State Transport Corporation, Kumbakonam Versus Thirugnanasambandan & Another Before the Madurai Bench of Madras High Court
17-03-2021 G. Duraikannu Versus The Management of Tamil Nadu, State Transport Corporation, Rep. by its Managing Director, Vellore & Another High Court of Judicature at Madras
11-03-2021 Calcutta State Transport Corporation & Others Versus Bimal Chandra Roy & Others High Court of Judicature at Calcutta
11-03-2021 M/s. KGL Transport, Represented by Its Proprietor, K.G. Loganathan Versus Indian Additives Limited, Express Highway, Rep.by its Power Agent, M/s. United India Insurance Co.Ltd. & Another High Court of Judicature at Madras
09-03-2021 Meena Versus Delhi Transport Infrastructure Development Corporation Limited High Court of Delhi
05-03-2021 The State of Tamil Nadu rep. by The Principal Secretary to Government Home (Transport-II) Department Secretariat, Chennai & Another Versus N. Sivalingam High Court of Judicature at Madras
03-03-2021 Ganesh Goods Transport Company, Through its proprietor Ajay Gulabrao Pawar Versus The State of Maharashtra, Through Principal Secretary, Food & Civil Supplies & Consumer Protection Department, Mantralaya, Mumbai & Others In the High Court of Bombay at Aurangabad
23-02-2021 The Managing Director, Tamil Nadu State Transport Corporation (Salem Division II) Limited, Dharmapuri Versus Bakkiyalakshmi & Others High Court of Judicature at Madras
22-02-2021 Himachal Road Transport Corporation & Another Versus Himachal Road Transport Corporation Retired Employees Union Supreme Court of India
16-02-2021 The Managing Director, Tamilnadu State Transport Corporation Limited, Dharmapuri Versus Dhrowpathi & Others High Court of Judicature at Madras
16-02-2021 Hindustan Petroleum Corporation Ltd. Versus Delhi Transport Corporation High Court of Delhi
12-02-2021 Vanaja & Others Versus Sri Saravana Transport, Kancheepuram & Another High Court of Judicature at Madras
12-02-2021 Commissioner of CGST & Central Excise Versus Shriram Transport Finance Company Ltd. High Court of Judicature at Bombay
09-02-2021 T. Karthick Raja Versus The State Transport Auhority, Chepauk, Chennai-5 High Court of Judicature at Madras
02-02-2021 Pulen Dey & Another Versus The State of Assam, Represented by the Commissioner of Transport Department, Government of Assam, Guwahati & Others High Court of Gauhati
02-02-2021 The Managing Director, The Metro Politan Transport Corporation, Chennai Versus B.N. Krishnaveni & Others High Court of Judicature at Madras
01-02-2021 Secretary to The Government, Transport (C) Department, Government Secretariat, Thiruvananthapuram & Another Versus K.P. Sadanandan (Retired Regional Transport Officer), Ernakuam High Court of Kerala
01-02-2021 Qingdao Construction Enginering Group Company Limited - M/s. Venkata Rao Infra Projects Private Limited (JV) Versus Government of India Through Ministry of Road Transport & Highways represented by the Chief Engineer (NH, R&B) & Another In the High Court of Bombay at Goa
19-01-2021 D. Ramamurthy & Others Versus The Managing Director, Tamil Nadu State Transport Corporation (Villupuram) Ltd., Salamedu, Villupuram & Others High Court of Judicature at Madras
15-01-2021 Rukhmani Bai Versus Hora Transport Corp. Pvt. Ltd. Raipur High Court of Chhattisgarh
13-01-2021 Shree Dhain Auto Transport Corporation Singhal Compound, Darjipura, Gujarat Versus United India Insurance Company Ltd. Chennai, Tamil Nadu National Consumer Disputes Redressal Commission NCDRC
13-01-2021 M.A. Sabir Versus The Regional Transport Authority, Ernakulam, Civil Station P.O., Kakkanand & Others High Court of Kerala
11-01-2021 The Managing Director, Tamil Nadu State Transport Corporation (Salem) Limited, Dharmapuri Versus Rani & Others High Court of Judicature at Madras
11-01-2021 Veena Singh Versus Union of India, through the Secretary Ministry of Road Transport and Highways, New Delhi & Others High Court of Chhattisgarh
08-01-2021 The Managing Director, Tamil Nadu State Transport Corporation Limited, Salem Versus R. Manikandan High Court of Judicature at Madras
08-01-2021 Kapildev Versus The Managing Director, Tamil Nadu State Transport Corporation, Villupuram High Court of Judicature at Madras
06-01-2021 G. Rajeshwari Versus Sriram Transport Finance Company Limited, Rep. by its Authorized Representative S. Varadhan & Others High Court of Judicature at Madras
06-01-2021 D. Narayanan Versus The General Manager, Tamil Nadu State Transport Corporation Ltd., Rangapuram, Vellore High Court of Judicature at Madras
22-12-2020 N. Rajendran Versus The Management of Tamil Nadu State Transport Corporation (Villupuram) Limited, Represented by its Managing Director & Another Before the Madurai Bench of Madras High Court
18-12-2020 M/s. Galaxy Transport Agencies, Contractors, Traders, Transports & Suppliers Versus M/s. New J.K. Roadways, Fleet Owners And Transport Contractors & Others Supreme Court of India
17-12-2020 R. Murali Narasimhan Versus The Government of Tamil Nadu, Rep. by the Secretary to the Government, Home (Transport) Department, Chennai & Another High Court of Judicature at Madras
16-12-2020 Tamilnadu Arasu Pokkuvarathu Kazhaka Oozhiyarkal Sangam – CITU Rep.by its General Secretary, Venmani Illam Anantha Nambiar Nagar, Trichy Versus The Management of Tamil Nadu State Transport Corporation (Kumbakonam) Ltd., Rep.by its Managing Director, Kumbakonam & Another Before the Madurai Bench of Madras High Court
16-12-2020 Thozhilar Munnettra Sangam, Tamil Nadu State Transport Corporation (Madurai) Ltd., Represented by its General Secretary, P. Palpandian Versus The Principal Secretary to Government, Chennai & Others Before the Madurai Bench of Madras High Court
16-12-2020 The Managing Director, The Tamilnadu State Transport Corporation (Madurai) Ltd., Madurai Versus The Additional Chief Secretary to Government Transport Department, Government of Tamilnadu cum Ex-officio Chairman, All Tamil Nadu State Transport Corporation Limited, Chennai & Another Before the Madurai Bench of Madras High Court
15-12-2020 D. Saravana Kumar & Anothr Versus Tamilnadu State Transport Corporation, Coimbatore & Others High Court of Judicature at Madras
09-12-2020 V. Manoharan Versus The Deputy Manager, Central Establishment Section, Tamil Nadu State Transport Corporation Limited, Dindigul & Another Before the Madurai Bench of Madras High Court
09-12-2020 Kerala State Road Transport Corporation Workers Federation Reg.No.283/71, Represented by its President, S. Seethilal, Thiruvananthapuram & Others Versus Kerala State Road Transport Corporation, Represented by its Chairman & Managing Director, Thiruvananthapuram & Others High Court of Kerala
07-12-2020 N. Jeyarajan & Others Versus The Principal Secretary to Government, Transport Department, Chennai & Others Before the Madurai Bench of Madras High Court
07-12-2020 K. Gnanasekaran Versus The Principal Secretary to Government, Transport Department, Chennai & Others Before the Madurai Bench of Madras High Court
03-12-2020 G. Sridhar Babu & Another Versus M/s. State Express Transport Corporation, Represented by its Managing Director High Court of Judicature at Madras
02-12-2020 C. Rajendran Versus The Management of Tamilnadu State Transport Corporation (Madurai) Ltd., Madurai Region, Rep.by it;s General Manager (Corporate), Madurai Before the Madurai Bench of Madras High Court
02-12-2020 A. Murugavelu Versus The General Manager (Provident Fund Section), Tamilnadu State Transport Corporation, Coimbatore & Another High Court of Judicature at Madras
30-11-2020 S. Sivamayan & Another Versus The Managing Director, Tamilnadu State Transport Corporation Ltd., Dindigul Before the Madurai Bench of Madras High Court
23-11-2020 The Managing Director, Tamil Nadu State Transport Corporation Limited, Pudukkottai Versus Murugan Before the Madurai Bench of Madras High Court
19-11-2020 The Secretary, Transport Department, Government Secretariat, Thiruvananthapuram & Others Versus P.V. Shibumon & Others High Court of Kerala
10-11-2020 M/s. Matlebuddin Ahmed, Rep. By Its Sole Proprietor Md. Matlebuddin Ahmed Versus The Union of India, Ministry Of Road Transport And Highways, New Delhi & Others High Court of Gauhati
10-11-2020 Lakshmi & Another Versus The Tamil Nadu Transport Corporation Limited, Madurai Division, Represented by its Managing Director, Tirunelveli & Another Before the Madurai Bench of Madras High Court
06-11-2020 Branch Manager, Shriram Transport Finance Co. Ltd., Karimattam Plaza, Kottayam Versus T.C. Chandy Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
05-11-2020 The State Transport and Transport Corporations Retired Employees' Welfare Association, rep., by its Secretary, Chennai Versus The Management of Tamil Nadu State Transport Corporation (Kumbakonam) Ltd., Karaikudi Region, rep., by its Managing Director, Karaikudi Before the Madurai Bench of Madras High Court
05-11-2020 E. Ganapathy & Another Versus The General Manager, Appointment Section) Tamil Nadu State Transport Corporation, Thirunelveli Region, Thirunelveli & Others Before the Madurai Bench of Madras High Court
04-11-2020 D. Edison David Versus The Managing Director, Tamil Nadu State Transport Corporation Madurai Limited, Madurai & Another Before the Madurai Bench of Madras High Court
02-11-2020 M. Raju Versus The State of Tamil Nadu Rep.by its Secretary, Transport Department, Chennai & Another Before the Madurai Bench of Madras High Court
22-10-2020 S. Krishnamurthy Versus The Managing Director, Tamil Nadu State Transport Corporation, Kumbakonam Ltd., Thanjavur District High Court of Judicature at Madras
20-10-2020 Vijay Kishore Anand & Others Versus State of U.P. Thru Prin. Secy. Transport Lucknow & Others High Court Of Judicature At Allahabad Lucknow Bench
16-10-2020 M/s. Shantadurga Transport Company Pvt. Ltd., Rep. by its Managing Director & Another Versus Central Bureau of Investigation, Anti-Corruption Branch, Rep. by its Special Public Prosecutor, P. Prasanna Kumar, Bengaluru High Court of Karnataka
16-10-2020 The General Manger, Tamil Nadu State Transport Corporation (Nellai) Ltd., Vesus P. Pandiarajan & Another Before the Madurai Bench of Madras High Court
14-10-2020 Chander Rattan & Another Versus Delhi Transport Corporation & Another High Court of Delhi
14-10-2020 K.I. (International) Limited, Versus LSS Ocean Transport DMCC, Represented by its Authorised Signatory High Court of Judicature at Madras
06-10-2020 R. Pradeepan Versus The Regional Transport Officer, Regional Transport Office Before the Madurai Bench of Madras High Court
06-10-2020 M/s. Shriram Transport Finance Company Limited, Represented by Amarappa Versus Irashadaahmada High Court of Karnataka Circuit Bench At Dharwad
06-10-2020 C.J. Manoj & Others Versus Shriram Transport Finance Company Limited, Thrissur, Represented by Its P/A Holder, Vineeth Ramaraghavan High Court of Kerala
01-10-2020 The Managing Director, Tamilnadu State Transport Corporation (Coimbatore) Limited, Coimbatore Versus The Inspector of Labour, Authority under the Tamilnadu Industrial Establishment (Conferment of Permanent Status) Act, 1981, Coimbatore & Another High Court of Judicature at Madras
01-10-2020 G. Raghu Versus The Managing Director, Tamil Nadu State Transport Corporation Limited, Villupuram & Others High Court of Judicature at Madras
01-10-2020 The Management, Tamil Nadu State Transport Corporation (Kumbakonam) Limited, Kumbakonam Versus T. Boominathan & Another High Court of Judicature at Madras
01-10-2020 The Management, Tamil Nadu State Transport Corporation (Kumbakonam) Limited, Rep. by its General Manager, Trichy Versus A. Elamurugan, Chennai & Another High Court of Judicature at Madras
01-10-2020 The Management of State, Tamilnadu State Transport Corporation (Villupuram) Ltd., Cuddalore Versus G. Raghu & Another High Court of Judicature at Madras
01-10-2020 The Management, Tamil Nadu State Transport Corporation (Kumbakonam) Limited, Represented by its General Manager, Trichy Region, Trichirapalli Versus The Special Deputy Commissioner of Labour, DMS Campus, Anna Salai, Chennai & Another High Court of Judicature at Madras
01-10-2020 The Principal, Institute of Road & Transport Technology, Sri Vasavi College Post, Erode Versus The Appellate Authority under the Payment of Gratuity Act, 1972 (Joint Commissioner of Labour), Coimbatore & Others High Court of Judicature at Madras
01-10-2020 The Management, Tamil Nadu State Transport Corporation (Kumbakonam) Limited, Represented by its General Manager, Trichy Versus B. Gnanasekaran & Another High Court of Judicature at Madras
01-10-2020 The Management Tamil Nadu State Transport Corporation (Coimbatore) Limited, Erode Versus R. Madhan High Court of Judicature at Madras
01-10-2020 The Management, Tamil Nadu State Transport Corporation (Villupuram) Limited, Rep. by its General Manager Versus M. Chitti Babu (Deceased) & Others High Court of Judicature at Madras
30-09-2020 The Managing Director, Metropolitan Transport Corporation Ltd., Chennai & Others Versus V.A. Chandrika & Others High Court of Judicature at Madras
30-09-2020 The Principal, Institute of Road & Transport Technology, Sri Vasavi College Post, Erode Versus The Appellate Authority under the Payment of Gratuity Act, 1972, Coimbatore & Others High Court of Judicature at Madras
30-09-2020 The Management, Tamil Nadu State Transport Corporation (Villupuram) Limited, Cuddalore Zone, Cuddalore Versus S. Shanmugam & Another High Court of Judicature at Madras
30-09-2020 The Management, Tamil Nadu State Transport Corporation (Villupuram) Ltd., Kancheepuram Division, Ponnerikarai, Kancheepuram Versus The Special Deputy Commissioner of Labour, Chennai & Another High Court of Judicature at Madras
28-09-2020 SV. Subbiah Versus The Managing Director, Tamil Nadu State Transport Corporation (Madurai) Ltd., Madurai & Another Before the Madurai Bench of Madras High Court
16-09-2020 C. Chandrasekaran Versus The Managing Director, Metropolitan Transport Corporation Ltd., Chennai High Court of Judicature at Madras
15-09-2020 G. Annamalai Versus The Managing Director, Metropolitan Transport Corporation Ltd., Chennnai High Court of Judicature at Madras
09-09-2020 Rajasthan State Road Transport Corporation & Others Versus Goverdhan Lal Soni & Another Supreme Court of India
03-09-2020 Tvl. Ponnaiyah Ramajayam Institute of Medical Sciences, Rep. by its Chancellor P. Murugesan, Kancheepuram Versus The Regional Transport Officer, Chengalpattu & Another High Court of Judicature at Madras
02-09-2020 Diwan Chand Goyal Versus National Capital Region Transport Corporation & Another High Court of Delhi
31-08-2020 New Negendra Lorry Transport Versus M/s. Telangana Foods a Government of Telangana Enterprises & Another High Court of for the State of Telangana
28-08-2020 The Managing Director, Tamil Nadu State Transport Corporation Versus Murugan & Others High Court of Judicature at Madras
25-08-2020 Dhakshinamurthy Versus The Managing Director, Metropolitan Transport Corporation Ltd., Chennai High Court of Judicature at Madras
25-08-2020 The Managing Director, State Express Transport Corporation Tamilnadu Ltd., Chennai Versus B. Dhilshath Begam & Others High Court of Judicature at Madras
19-08-2020 P. Gopalakrishnan Versus Tamil Nadu State Transport Corporation (Madurai) Ltd., Rep. by its General Manager, Dindigul Before the Madurai Bench of Madras High Court
18-08-2020 P.R. Jagannathan Versus The Government of Tamil Nadu, Rep. by its Secretary, Transport Department, Chennai & Others High Court of Judicature at Madras
14-08-2020 Hindustan Petroleum Corporation Ltd. & Others Versus M/s. I.A.S. Transport Corporation & Others High Court of Judicature at Calcutta
13-08-2020 The Managing Director, Tamil Nadu State Transport Corporation, Kumbakonam Town & Munsiff Versus Indarpal @ Indhirabalu High Court of Judicature at Madras
12-08-2020 Brihan Mumbai Electric Supply and Transport Undertaking through its General Manager & Another Versus Sadashiv Dnyandeo Gaikwad & Others High Court of Judicature at Bombay
11-08-2020 Pepsu Road Transport Corporation, Patiala Versus Mehar Chand (Deceased) High Court of Himachal Pradesh
07-08-2020 P.T. Hameed Versus The Joint Regional Transport Officer, Ottapalam & Others High Court of Kerala
06-08-2020 The Managing Director, Tamil Nadu State Transport Corporation (Salem) Ltd., Regional Office, Dharmapuri Versus K. Mahendiran High Court of Judicature at Madras
04-08-2020 M/s. South India Road Milk Transport, Rep. by its Proprietor N. Vaidhyananathan Versus The Government of Tamil Nadu, Rep. by the Secretary to the Government, Department of Animal Husbandry, Chennai & Others High Court of Judicature at Madras
30-07-2020 Jalgaon Golden Transport Pvt. Ltd. Versus The Union of India, Through its Secretary, Ministry of Consumer Affairs, Food & Public Distribution, New Delhi & Others In the High Court of Bombay at Aurangabad
29-07-2020 Shree Choudhary Transport Company Versus Income Tax Officer Supreme Court of India
28-07-2020 M/s. Delhi Transport Corporation Versus Dheer Singh High Court of Delhi
23-07-2020 N. Premkumar (Minor) & Another Versus The Managing Director, Metropolitan Transport Corporation Ltd., Chennai & Another High Court of Judicature at Madras
22-07-2020 Kabilan Manoharan Versus Union of India Rep. by its Secretary, Ministry of Road Transport and Highways Transport Bhavan, New Delhi, & Others High Court of Judicature at Madras



Directors
DIN Name Since
06585671 MANISHA AMBADAS GODSE 23-07-2013
06585603 AMBADAS NARHARI GODSE 23-07-2013

India's most comprehensive litigation gathering and reporting.



LEGATRACE AT YOUR SERVICE
  • Legal Assessment
  • Legal Risk Analysis
  • Litigation Search
  • Defaulter Lists Search
  • Test Litigation Sensitivity

USEFUL FOR
  • Mergers & Acquisitions
  • Partnerships
  • Joint Ventures
  • Vendor On Boarding
  • Employees / Competitors / Colleagues Legal Background Verification



































DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, Trademark authority, etc - in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.