A N B R ESTATE PRIVATE LIMITED

Activity: Real Estate and Renting in Tamil Nadu.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U70200TN2013PTC090416 		ROC
RoC-Chennai 		Incorporation Date
04-04-2013
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
090416 		Registration Date
04-04-2013 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE Non-Compliant
Last AGM Date
30-09-2015
Last Balance Sheet Date
31-03-2015



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
sgpasupathy@gmail.com
Registered Address
New No.121, Old No.51, NINE GEMS, PEARL 4TH MAIN ROAD, GANDHI NAGAR, ADYAR CHENNAI Chennai TN 600020 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to A N B R ESTATE PRIVATE LIMITED

Last Checked Past / Closed Litigation On 24-03-2021 05:36
05-03-2021 Ashok Kumar & Others Versus Govt. of NCT of Delhi Through Chief Secretary, Delhi Sachivalya I.P. Estate & Another Central Administrative Tribunal Principal Bench New Delhi
26-02-2021 Police Officers Multi State Co-Operative Housing Society Limited Versus M/s. Indiabulls Estate Limited & Others National Consumer Disputes Redressal Commission NCDRC
05-02-2021 The Union of India, Rep. by Garrison Engineers, Chennai Versus Famectech, Industrial Estate, Chennai & Another High Court of Judicature at Madras
03-02-2021 HUDA Through its Estate Officer, Haryana Urban Development Authority Kurukshetra Haryana Versus Nirmal Madan National Consumer Disputes Redressal Commission NCDRC
18-01-2021 P.S. Manoj, Everwin Real Estate, Thrissur Versus M.G. Jogesh & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
22-12-2020 Dyna Estate Pvt. Ltd. & Another Versus State of Maharashtra, Government of Maharashtra, Mantralaya, Mumbai & Others High Court of Judicature at Bombay
01-12-2020 The Special Commissioner & Commissioner of Urban Land Ceiling & Urban Land Tax, Chennai & Others Versus Chennai Port Trust, Represented by its Estate Officer, Chennai High Court of Judicature at Madras
27-11-2020 M/s. Parador Developers (Amritsar) Private Limited Versus Real Estate Regulatory Authority, Punjab & Another High Court of Punjab and Haryana
06-11-2020 M/s. MSD Real Estate LLP Versus The Municipal Corporation, Indore & Others High Court of Madhya Pradesh Bench at Indore
09-10-2020 Fourth Estate Holdings (2012) Limited & Another Versus Steven Leonard Joyce Court of Appeal of New Zealand
28-09-2020 V. Kannan Versus The Director, Department of Geology and Mining, Thiru.Vi.Ka.Industrial Estate, Guindy & Others Before the Madurai Bench of Madras High Court
17-09-2020 M/s. MSD Real Estate LLP Versus The Collector of Stamps & Another Supreme Court of India
11-09-2020 Nagpur Integrated Township Pvt. Ltd. & Another Versus Maharashtra Real Estate Regulatory Authority, Mumbai & Others High Court of Judicature at Bombay
13-08-2020 State of Queensland Versus The Estate of the Late Jennifer Leanne Masson High Court of Australia
31-07-2020 The Estate Officer(H) Gmada, Punjab & Others Versus Balwinder Kumar Bhola National Consumer Disputes Redressal Commission NCDRC
27-07-2020 Three C Universal Developers Private Limited & Others Versus Horizon Crest India Real Estate & Others High Court of Delhi
24-07-2020 Nirmal Singh Versus Horizon Crest India Real Estate & Others High Court of Delhi
01-07-2020 Sony India Pvt. Ltd. Mohan Co Operative Industrial Estate, New Delhi & Others Versus Jose George Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
10-06-2020 Signature Real Estate (Pty) Ltd Versus Charles Edwards Properties & Others Supreme Court of Appeal of South Africa
05-05-2020 The Manager, Wallardie Estate, Harrisons Malayalam Ltd., Vandiperiyar, Represented by Senior Manager (Legal), Sumith Babu Versus The Regional Provident Fund Commissioner, Employees Provident Fund Organization, Regional Office, Kottayam & Others High Court of Kerala
05-03-2020 Divisional Manager, Oriental Insurance Co. Ltd., Divisional Office, Mythe Estate, Kaithu, Shimla, Himachala Pradesh Versus Bir Singh Rana National Consumer Disputes Redressal Commission NCDRC
21-02-2020 M/s. Afonso Real Estate Developers Versus Commissioner of Income Tax In the High Court of Bombay at Goa
18-02-2020 Pushparani Versus The Management of Chattan Estate, Kolakambai, The Nilgiris District & Another High Court of Judicature at Madras
18-02-2020 Principal Commissioner Goods & Service Tax Delhi South Versus Premium Real Estate Developers High Court of Delhi
18-02-2020 Superintendent, Udaweriya Estate, Ohiya Versus Lanka Wathu Seva Sangamaya, Colombo 03 Supreme Court of Sri Lanka
11-02-2020 Head of the Regional Office, Idea Cellular Ltd., Mercy Estate, Kochi & Another Versus G. Raman Pillai Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
06-02-2020 Anjuman V/S The Chief Secretary, Govt. of NCT of Delhi, Delhi Secretariat, I.P. Estate, New Delhi & Another Central Administrative Tribunal Principal Bench New Delhi
29-01-2020 Max Bupa Health Insurance Co. Ltd. Mohan Co-operative Industrial Estate, New Delhi & Another Versus Reji Paul Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
24-01-2020 South Indian Artistes' Association, Rep. by its General Secretary, T. Nagar Versus The Registrar of Societies, South Chennai, District Registrar (Admin), Guindy Industrial Estate, Guindy & Others High Court of Judicature at Madras
22-01-2020 Laxmi Industrial Estate V/S State of Maharashtra Greater Mumbai, Through Ministry of Revenue & Others High Court of Judicature at Bombay
21-01-2020 E. Mohammed Misraan Versus RRB Energy Limited, Represented by The Head Operations, GA – 1/B-1 Extension, Mohan Cooperative Industrial Estate, Mathura Road, New Delhi High Court of Judicature at Madras
17-01-2020 Estate Officer & Another Versus Shankarbhai Rajeshbhai Soni High Court of Gujarat At Ahmedabad
04-12-2019 Bhavik Bhimjiyani & Others Vs. Urban Infrastructure Real Estate Fund & Others High Court of Judicature at Bombay
03-12-2019 Starlight Real Estate (Ascot) Mauritius Limited & Another Versus Jagrati Trade Services Private Limited & Others High Court of Judicature at Calcutta
25-11-2019 M. Velumurugan Versus The Managing Director, Tamil Nadu Zari Limited, Industrial Estate, Kancheepuram High Court of Judicature at Madras
25-11-2019 K. Ramesh Versus The Managing Director, Tamil Nadu Zari Limited, Industrial Estate, Kancheepuram High Court of Judicature at Madras
20-11-2019 Hugh James Ford Simey Solicitors Versus Edwards on behalf of the estate of the late Thomas Arthur Watkins United Kingdom Supreme Court
19-11-2019 Shalimar Estate (P) Ltd. Through Managing Director, Chandigarh Versus Saroj Bala Verma National Consumer Disputes Redressal Commission NCDRC
15-11-2019 The Management, Tamilnadu Khadi and Village, Industries Board, Represented by its Assistant Director, Chennai Versus The Workman, Represented by the Secretary, Industrial Estate General Workers Union, Chennai & Another High Court of Judicature at Madras
08-11-2019 Gopal Metal Containers (P) Ltd., Guindy Industrial Estate, Presently at Royapuram, Represented by its Director G. Sekar Versus The Presiding Officer, II Additional Labour Court, Chennai & Another High Court of Judicature at Madras
07-11-2019 Senior Bhosale Estate(Huf) Versus The Assistant Commissioner of Income Tax Supreme Court of India
25-10-2019 Estate Officer (Urban Estate Ludhiana) & Another Versus Jaswant Singh National Consumer Disputes Redressal Commission NCDRC
16-10-2019 Grace Estate Development Venture & Others Versus Municipal Corporation of Greater Mumbai & Others High Court of Judicature at Bombay
30-09-2019 Nirmal Versus Alankar Real Estate (Pvt) Ltd. & Others In the High Court of Bombay at Nagpur
26-09-2019 Management of Nadumalai Estate (North) Unit of Periakaramalai Tea Produce Co.Ltd., Valparai Post Versus The Commissioner of Labour, Teynampet, Chennai & Others High Court of Judicature at Madras
25-09-2019 Mahesh Sharma Versus Maskara Tea Estate High Court of Gauhati
19-09-2019 ATS Estate Pvt. Ltd. Versus Meenu Yadav National Consumer Disputes Redressal Commission NCDRC
17-09-2019 Municipal Council Neemuch Versus Mahadeo Real Estate & Others Supreme Court of India
17-09-2019 M. Muthampalam & Others Versus The Manager, Vellakadai Peak 'B' Estate, Kaveri Peak Post, Salem & Another High Court of Judicature at Madras
16-09-2019 K. Arumugam & Others Versus The Manager, Vellakadai Peak 'A' Estate, Yercaud, Salem District & Another High Court of Judicature at Madras
13-09-2019 Pragatisheel Engineering Shramik Sangh Industrial Estate, Chhattisgarh Versus Simplex Castings Ltd, Chhattisgarh & Others High Court of Judicature at Madras
12-09-2019 P. Tamilselvan Versus The Management, Waterfall Estate (West), Waterfall Estate Post, Valparai & Another High Court of Judicature at Madras
05-09-2019 The Management of Shekkalmudi Estate, M/s. Parry Agro Industries Limited, Murugali Bazaar (P), Valparai, Coimbatore DT, Represented by its Assistant General Manager P & IR Versus The Presiding Officer, Labour Court, Coimbatore High Court of Judicature at Madras
04-09-2019 The State of Maharashtra & Others Versus M/s. Moti Ratan Estate & Another Supreme Court of India
20-08-2019 M/s. Alkraft Thermotechnologies (Pvt.) Ltd., Ambattur Industrial Estate, Chennai, Rep. by Authorised Signatory, P. Sirajudeen Versus Commissioner of Central GST & Central Excise, Chennai High Court of Judicature at Madras
13-08-2019 N. Magesh Versus State of Tamil Nadu rep.by Deputy Superintendent of Police, Economic Offences Wing II, Govt.Estate, Chennai & Another High Court of Judicature at Madras
09-08-2019 The Management of Pannimedu Estate, Represented by its Manager, Coimbatore Versus The Presiding Officer, Labour Court, Coimbatore & Others High Court of Judicature at Madras
08-08-2019 Adarsh Estate Sahakari Griha Nirman Sanstha Maryadit (Proposed) Versus State of Maharashtra & Others Supreme Court of India
06-08-2019 D. Chakraborti & Another Versus Shipra Estate Ltd. & Others National Consumer Disputes Redressal Commission NCDRC
26-07-2019 Western Coalfields Limited, Coal Estate, Civil Lines Versus Neeta & Others In the High Court of Bombay at Nagpur
23-07-2019 Indian Shipping and Logistics Facility Pvt. Ltd., Rep.by its Director, Periyanayagapuram, Tuticorin Versus V.O.Chidambaranar Port Trust, Rep.by its Chairman, Administrative Office, Harbour Estate, Tuticorin & Another Before the Madurai Bench of Madras High Court
19-07-2019 Sidharth Chauhan Versus Aditya Birla Real Estate Fund Through its investment Manger & Lawful attorney, Aditya Birla Sun Life AMC Limited & Another High Court of Judicature at Bombay
11-07-2019 Chennai Non Woven's Private Limited represented by its Authorised Secretary T. Sreenivasan, Ambattur Industrial Estate Chennai Versus State of Tamil Nadu represented by its Secretary to Government Environment and Forest (EC2) Department Fort St. George, Chennai & Others High Court of Judicature at Madras
27-06-2019 Trishul Developers Versus L. & T Housing Finance Limited, N.M. Marg, Ballard Estate, Mumbai & Others High Court of Karnataka
25-06-2019 Maa Umiya Tranpsport City & Industrial Estate Ltd & Others Versus Nagorao Lahanu Chouke & Others In the High Court of Bombay at Nagpur
18-06-2019 The Idol of Sri Ranganathaswamy Srirangam, represented by its Joint Commissioner/Executive Officer at Devasthanam Office Srirangam, Tiruchirapalli Versus Gopaldas Dwarakadoss Family Trust Estate, Srirangam, Tiruchirapalli & Others High Court of Judicature at Madras
14-06-2019 Abdulla @ Abdul Muthalif @ Mannadi Abdullah Versus State, Rep. by The Assistant Commissioner of Police, Ambattur Estate Police Station, Chennai High Court of Judicature at Madras
10-06-2019 M/s. Omega Cables Limited, Rep.by its Director, Ambattur Industrial Estate, Chennai Versus State Bank of India, Rep.by its Assistant General Manager, Industrial Finance Branch, Chennai & Others High Court of Judicature at Madras
06-06-2019 M/s. Bishan Saroop Kishan Agro Industries (P) Ltd., SLV Industrial Estate, Bangalore & Others Versus The Customs, Excise and Service Tax, Appellate Tribunal, South Zonal Bench, Chennai & Another High Court of Judicature at Madras
06-06-2019 The Nashik Industrial Co-op. Estate Ltd. Versus Nandlal Nevandram Chhabriya Since deceased through his legal heirs and representatives High Court of Judicature at Bombay
03-06-2019 Taggart Versus Lorenzen, Executor of The Estate of Brown, Et Al. (2019) Supreme Court of United States
29-05-2019 HDFC Bank Limited Versus Chotatingrai Tea Estate Private Limited High Court of Gauhati
28-05-2019 Munni Devi & Another Versus Delhi Transport Corporation Through its Chairman-cum-M.D. I.P. Estate, New Delhi Central Administrative Tribunal Principal Bench New Delhi
24-05-2019 Greater Mohali Area Development Authority (Gmada) Through Its Estate Officer Versus Amanjot Gurbans Singh National Consumer Disputes Redressal Commission NCDRC
25-04-2019 The Estate Manager, Directorate of Estates & Others Versus Bijoy Kumar Mallick & Others High Court of Judicature at Calcutta
16-04-2019 Pr. Commissioner of Income Tax Central 2 Versus M/s A.A. Estate Pvt. Ltd. Supreme Court of India
11-04-2019 Bimla Vati Versus Improvement Trust, Hoshiarpur through its Estate Officer Punjab State Consumer Disputes Redressal Commission Chandigarh
05-04-2019 The Managing Director, Hi tech Engineering and Eco Solution (P) Ltd., Edayar, Paravoor, Ernakulam Versus Mathew Philip, Vettikkad Estate, Kaliasanad & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
26-03-2019 Seema Mukherjee Versus The Director, Eden Real Estate Pvt. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
26-03-2019 Milestone Real Estate Fund through its trustee Rubi Arya Versus The Assistant Commission of Income Tax, Circle 25(3) & Others High Court of Judicature at Bombay
19-03-2019 Mohd. Rafat Khan Versus SRS Real Estate Ltd. National Consumer Disputes Redressal Commission NCDRC
19-03-2019 M.S. Sajith Kumar, Proprietor, Hardi Trebers, Industrial Estate, Kollam Versus State of Kerala, Represented by Secretary to Government, Department of Industries, Secretariat, Thiruvananthapuram & Others High Court of Kerala
18-03-2019 Mahalingam Exports, Vi. Ka. Industrial Estate, Guindy, Rep. by its Proprietor P. Mahalingam Versus The Govt. of Tamil Nadu, Rep. by Secretary, Department of Micro Small & Medium Enterprises, Secretariat, Chennai & Another High Court of Judicature at Madras
15-03-2019 M/s. Siddhi Real Estate Developers through its partner Versus The State of Maharashtra Represented by the Principal Secretary, Ministry of Urban Development & Others High Court of Judicature at Bombay
12-03-2019 Estate Officer, Haryana Urban Development Authority & Another Versus Gopi Chand Atreja Supreme Court of India
11-03-2019 Krishna Versus Haryana Urban Development Authority Through Its Estate officer Rewari Haryana National Consumer Disputes Redressal Commission NCDRC
06-03-2019 M. Kandan Versus The State of Tamil Nadu, Rep. by its Secretary, Public Works Department, PWD Estate, Chepauk, & Another High Court of Judicature at Madras
22-02-2019 Rangarajan Narasimhan & Another Versus The Inspector General of Police Idol Theft Wing CID Old Sipcot Building, Industrial Estate, Guindy, Chennai & Another High Court of Judicature at Madras
06-02-2019 R. Subramanian Versus ICICI Bank Ltd., ICICI Bank Towers, Ambattur Industrial Estate, Chennai & Others High Court of Judicature at Madras
01-02-2019 G. Suresh, Managing Director, M/s. Digilog Micro Solutions (P) Limited Versus The Chairman & Managing Director, Tamil Nadu Small Industries Development Corporation Limited, Vi.Ka. Industrial Estate, Chennai & Others High Court of Judicature at Madras
01-02-2019 High Range Spices Versus Commissioner of Customs, Custom House, New Harbour Estate, Tuticorin & Another High Court of Judicature at Madras
30-01-2019 A. Purushothaman, Assistant Manager, Chithal Vetty Estate, State Farming Corporation of Kerala Ltd., Kollam & Another Versus The State Farming Corporation of Kerala Ltd. Represented by Its Managing Director, Farm House, Kollam & Others High Court of Kerala
30-01-2019 M/s.Oceanus Estate India (P) Ltd. Versus K.V. Ramesh Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
25-01-2019 Vitthal Laxman Patil Versus Kores (India) Ltd. Real Estate Division Mumbai & Others High Court of Judicature at Bombay
11-01-2019 The Liquidator The Maratha Market People's Co-op Bank Ltd. (in liquidation) Versus M/s. Jeejaee Estate & Others High Court of Judicature at Bombay
07-01-2019 Gigeo Real Estate Versus Prakash Kisanji Kapse Maharshtra State Consumer Disputes Redressal Commission Nagpur
07-01-2019 The Management of Ghograjan Tea Estate, Assam, Represented By The Proprietor Mr. Vikash Choukhany Versus The Workman of Ghograjan Tea Estate Represented By The Secy., Assam High Court of Gauhati
03-01-2019 Anand Versus Reward Real Estate Company Limited & Others Maharshtra State Consumer Disputes Redressal Commission Nagpur
19-12-2018 The State of Andhra Pradesh, represented by The District Collector, Chittoor District Versus The Estate Abolition Tribunal, Chittoor & Others High Court of Andhra Pradesh
11-12-2018 Pfizer Limited Pfizer Estate V/S Presiding Officer, Industrial Tribunal, Bhatinda and Others High Court of Punjab and Haryana



Directors
DIN Name Since
06530579 SUREKA BHAAGYARAAJ 04-04-2013
06530570 NATARAJAN BHAAGYARAAJ 04-04-2013

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