A L STEEL ROLLING MILLS PVT LTD

Activity: Others in Uttar Pradesh.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U99999UP1963PTC002965 		ROC
RoC-Kanpur 		Incorporation Date
21-10-1963
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
002965 		Registration Date
21-10-1963 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
29-09-2000
Last Balance Sheet Date
31-03-2000



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 3,70,000



Contact Information
E-Mail Address
NA
Registered Address
MAULANA AZAD RD., CHANDAUSIDIST.MORADABAD DIST.MORADABAD Moradabad UP 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to A L STEEL ROLLING MILLS PVT LTD

Last Checked Past / Closed Litigation On 12-06-2022 01:26
29-07-2021 M/s. Ogun Steel Rolling Mills Pvt. Ltd., Rep., by its Chairman Managing Director, M. Paramasivam Versus State Tax Officer, Central Intelligence Wing I, Coimbatore High Court of Judicature at Madras
22-06-2018 M/s. K.M. Safi & Co., Through one its Partner, M. Rafi Ahamed & Another Versus M/s. Dindigul Steel Rolling Mills (P) Ltd., Through its Director, S. Mohana Sundaram & Others Before the Madurai Bench of Madras High Court
13-06-2018 Bharat Steel Rolling Mills and Others V/S Commissioner of Central Excise, Meerut-I Customs Excise Service Tax Appellate Tribunal Regional Bench, Allahabad
05-12-2017 M/s. Sri Kamalaganapathy Steel Rolling Mills Ltd., Rep by C. Saravanan, Director, Namakkal & Another Versus The Additional Director General, Directorate General of Central Excise Intelligence, Chennai Zonal Unit, Chennai & Another High Court of Judicature at Madras
19-04-2017 Anamica Steel Re-Rolling Mills Pvt. Ltd V/S Commissioner of Central Excise, Aurangabad Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
19-04-2017 M/s. SB Steel Industries, Rep. by its partner Rattanlal Tantia & Others Versus M/s. India Re-rolling Mills Rep. by its partner Vinod Kumar Fatehpuria High Court of Judicature at Madras
15-03-2017 Commr. of C. Excise, Chandigarh V/S Jaikara Steel Rolling Mills Customs Excise Service Tax Appellate Tribunal Chandigarh Bench
28-07-2016 M/s. SPS Steel Rolling Mills Ltd. & Others Versus State of Himachal Pradesh & Others High Court of Himachal Pradesh
10-03-2016 M/s. Bharat Iron Foundry, Smalkha & Others Versus M/s. Sadhu Singh & Sons Iron & Steel Rolling Mills High Court of Punjab and Haryana
29-12-2015 Central Bank of India Versus Virudhunagar Steel Rolling Mills Ltd. & Others Supreme Court of India
24-11-2015 M/s. Shree Bhagwati Steel Rolling Mills Versus Commissioner of Central Excise & Another Supreme Court of India
24-02-2015 Nalagarh Steel Rolling Mills Pvt . Ltd. Versus I.C.I.C.I Lombared General Insurance Co. Ltd. National Consumer Disputes Redressal Commission NCDRC
23-12-2014 M/s. Radha Steel Rolling Mills Versus State of Punjab & Others High Court of Punjab and Haryana
14-11-2014 Balaji Steel Re-Rolling Mills Versus Commissioner of Central Excise & Customs Supreme Court of India
24-07-2014 M/s Bharat Steel Rolling Mills rep by its Partner Versus The Commissioner of Central Excise High Court of Judicature at Madras
14-07-2014 Commissioner of Central Excise, Chandigarh-I Versus M/s. Sawan Mal Shibu Mal Steel Rolling Mills, Mandi Gobindgarh High Court of Punjab and Haryana
06-02-2014 M/s. S.V.A. Steel Re-rolling Mills Ltd. Versus State of Kerala Others Supreme Court of India
29-11-2013 M/s. H.J. Hansen Recycling Industry Ltd. Versus M/s. Shree Ganesh Steel Rolling Mills Pvt. Ltd. & Others High Court of Judicature at Madras
27-09-2013 M/s Meenakshi Steel Re-Rolling Mills & Others Versus Union Of India & Others High Court of Karnataka
04-09-2013 Harpal Singh & Another Versus Mahabir Steel Rolling Mills & Another High Court of Delhi
21-05-2013 M/s. Shree Ganesh Steel Rolling Mills Limited, Represented by its Director, Ashok Kumar Saraf & Others Versus M/s. STCL Limited, (A Government of India Undertaking), Represented by its Managing Director, Bangalore High Court of Karnataka
08-01-2013 Commissioner of Central Excise Chandigar Versus Pepsu Steel Rolling Mills & Another Supreme Court of India
01-10-2012 M/s. Chamundi Steel Rolling Mills Versus The Assistant Commissioner of Income Tax, City Circle III(1) High Court of Judicature at Madras
03-09-2012 Dindigul Steel Rolling Mills (P) Ltd., Rep. by its Manager Versus The Chief Engineer (Appellate Authority), Tamil Nadu Electricity Board & Others Before the Madurai Bench of Madras High Court
01-08-2012 M/s. National Steel Ind. Ltd. Versus M/s. Bhiwani Cold Rolling Mills Ltd. & Another High Court of Delhi
19-06-2012 M/s. Trichy Steel Rolling Mills Ltd., Rep. by its Director-K. Padmarajan Versus The Commercial Tax Officer, Woraiyur Assessment Circle, Trichy Before the Madurai Bench of Madras High Court
06-06-2012 Jai Bharat Steel Rolling Mills Versus Commissioner of Central Excise, Nashik Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
27-04-2012 M/s. Advait Steel Rolling Mills Pvt. Ltd rep by its Director K. Raffiq Ahamed Versus Union Of India rep by the Director Dept. of Commerce (SEZ Section) Ministry Of Commerce And Industry Government Of India & Others High Court of Judicature at Madras
20-03-2012 M/s. Shree Ganesh Steel Rolling Mills Limited, rep. by its Chief Executive Officer And Authorised Signatory A. Abdul Rahman Versus The Commissioner Of Customs (Seaport-Import), Custom House & Another High Court of Judicature at Madras
24-02-2012 M/s Balaji Steel Rolling Mills Pvt. Ltd. Versus Commissioner of Customs, Hyderabad Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
02-08-2011 M/s. Shree Ganesh Steel Rolling Mills Limited, Rep. by its Chief Executive Officer and Authorised Signatory, Shri A.Abdul Rahman Versus The Commissioner of Customs (Seaport-Import), Custom House, Chennai High Court of Judicature at Madras
15-07-2011 Income Tax Officer V/S Pradeep Steel Re-Rolling Mills (P) Ltd. Income Tax Appellate Tribunal ITAT Bombay Bench
06-07-2011 Commissioner Of Central Excise, Chandigarh Versus M/S Doaba Steel Rolling Mills Supreme Court of India
04-03-2011 Shree Ganesh Steel Rolling Mills Ltd., Represented by its Director, Chennai Versus The Assistant Commissioner (CT) Chennai High Court of Judicature at Madras
18-02-2011 M/S. Hari Steel Re-Rolling Mills Rep. By Its Managing Partner Mrs. Anuradha Balasubramanian Versus The Assistant Commissioner (Ct), Hosur High Court of Judicature at Madras
16-07-2010 M/s. Shanti Steel Rolling Mills Versus Commissioner of Central Excise Meerut II Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
30-06-2010 M/s Gokal Steel Rolling Mills Versus C.C.E., Ludhiana Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
23-04-2010 Prem Khalsa Iron Steel Rolling Mills Versus Commissioner Of Central Excise, Chd. High Court of Punjab and Haryana
06-04-2010 Uttar Gujarat Vij Co.Ltd. Versus Shiv Shakti Steel Re Rolling Mills & Others High Court of Gujarat At Ahmedabad
10-03-2010 M/s Northern India Steel Rolling Mills Versus C.C.E., Chandigarh Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
23-02-2010 M/s Shree Prithvi Steel Rolling Mills Pvt. Ltd. Versus CCE, Jaipur Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
04-02-2010 M/s. SVK. Steel Re Rolling Mills Versus Tamil Nadu Electricity Regulatory Commission & Others High Court of Judicature at Madras
21-01-2010 Cheran Steel, Rolling Mills Versus The Tamil Nadu Electricity Regulatory Commission rep. by its Secretary & Others High Court of Judicature at Madras
08-01-2010 Commissioner of Income-Tax (Central) Ludhiana Versus Aggarwal Steel Rolling Mills, Mandi Gobindgarh High Court of Punjab and Haryana
06-01-2010 CCE, Chennai Versus M/s. Shree Ganesh Steel Rolling Mills Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
16-10-2009 Commissioner of Central Excise, Salem Versus M/s. Salem Steel Rolling Mills Ltd. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
02-09-2009 M/s. S.B. Steel Industries Rep. By its Partner Mr. Rattanlal Tantia & Others Versus M/s. India Re-Rolling Mills, A Partnership firm Rep. By its Partner Mr. Vinod Kumar Fateh Puria High Court of Judicature at Madras
28-08-2009 M/s. Shree Ganesh Steel Rolling Mills Ltd. Rep. By Chief Executive Officer A. Abdul Rahman Versus M/s. Anjaney International Co. Ltd. China Insurance Group Building Others Before the Madurai Bench of Madras High Court
24-07-2009 Twenty First Century Wire Road Ltd Versus Punjab Steel Rolling Mills Baroda Pvt Ltd High Court of Gujarat At Ahmedabad
17-06-2009 M/s.Kannapiran Steel Re-rolling Mills, rep. by its Partner Sargunam Kondaswamy Versus The Deputy Commercial Tax Officer High Court of Judicature at Madras
17-12-2008 Surindera Steel Rolling Mills Versus Saniv Kumar & Another High Court of Punjab and Haryana
26-11-2008 EMPLOYEES STATE INSURANCE CORPORATION VERSUS PUNJAB STEEL ROLLING MILLS High Court of Punjab and Haryana
12-06-2008 The Commissioner of Customs and Central Excise Versus M/s.Kannapiran Steel Re-rolling Mills & Another High Court of Judicature at Madras
20-12-2007 Commissioner of Central Excise, Coimbatore Versus M/s. SVA Steel Re-rolling Mills Ltd. & Another Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
14-11-2006 Commissioner of Income Tax, Patiala Versus Raj Steel Rolling Mills, Mandi Gobindgarh High Court of Punjab and Haryana
22-07-2005 Shree Ganesh Steel Rolling Mills Ltd. Versus The Assistant Commissioner of Customs & Others High Court of Judicature at Madras
22-07-2005 Shree Ganesh Steel Rolling Mills Ltd. Versus The Assistant Commissioner of Customs & Others High Court of Judicature at Madras
28-06-2005 M/s.Alloy Steel Rolling Mills Versus West Bengal Pollution Control Board High Court of Judicature at Calcutta
05-05-2005 State Bank of India v/s Vishnu Steel Re-Rolling Mills Debt Recovery Appellate Tribunal At Allahabad
06-10-2004 Partap Steel Rolling Mills (1935) Limited Versus Municipal Corporation of Amritsar High Court of Punjab and Haryana
21-09-2004 Kapuram Bhuraji Versus Patel Steel And Re-Rolling Mills High Court of Gujarat At Ahmedabad
06-04-2004 Banta Singh Kartar Singh Iron And Steel Rolling Mills Versus CEGAT High Court of Punjab and Haryana
29-04-2003 Commissioner of Income Tax Versus Rajasthan Steel Rolling Mills (P) Ltd. High Court of Rajasthan
06-02-2003 M. NAGABHUSHANAM VERSUS TWIN CITIES STEEL RE. ROLLING MILLS (P) LTD., HYDERABAD High Court of Andhra Pradesh
13-12-2001 Davinder Pal Sehgal Versus M/s. Partap Steel Rolling Mills Pvt. Ltd. Supreme Court of India
29-05-2001 Parshotam Lal Sanghi Versus Partap Steel Rolling Mills Union Territory Consumer Disputes Redressal Commission UT Chandigarh
08-03-1999 Suraj Steel Rolling Mills Versus Union Of India High Court of Gujarat At Ahmedabad
12-02-1999 Laxmi Steel Rolling Mills Versus Union of India High Court of Punjab and Haryana
24-03-1998 Punjab Urban Planning and Dev. Authority Versus M/s. Shiv Saraswati Iron & Steel Re-Rolling Mills Supreme Court of India
24-03-1998 Punjab Urban Planning and Development Authority Versus Shiv Saraswati Iron and Steel Re-Rolling Mills Supreme Court of India
12-03-1998 State of Tamil Nadu Versus Kannapiran Steel Re-ROLLING Mills High Court of Judicature at Madras
03-09-1997 Shiva Steel Re-Rolling Mills Versus West Bengal State Electricity Board High Court of Judicature at Calcutta
15-07-1997 Collector of Central Excise, Chandigarh Versus Doaba Steel Rolling Mills and Others Supreme Court of India
25-02-1997 Messrs South India Steel Rolling Mills, Madras Versus Commissioner of Income Tax, Madras Supreme Court of India
07-10-1996 DHANALAXMI STEEL RE-ROLLING MILLS VERSUS COMMISSIONER OF INCOME-TAX High Court of Andhra Pradesh
03-09-1996 VIJAYA STEEL ROLLING MILLS PRIVATE LIMITED, BANGALORE VERSUS BALAJI ENGINEERING AND CONSTRUCTION WORKS, BANGALORE SICK INDUSTRIAL COMPANIES High Court of Karnataka
29-08-1996 Commissioner of Income Tax Versus Trichy Steel Rolling Mills Limited High Court of Judicature at Madras
17-04-1996 Union of India and Another Versus Shree Ganesh Steel Rolling Mills Limited and Another Supreme Court of India
13-11-1995 Trichy Steel Rolling Mills Limited Versus Arvind Steels Private Limited and Another High Court of Judicature at Madras
29-03-1995 State of Gujarat Versus T.P. Steel And Rolling Mills,Botad High Court of Gujarat At Ahmedabad
29-06-1994 Madras Ennore Foundry Limited, by Managing Director, Ennore, Madras Versus Ayyanar Aluminium Steel Rolling Mills, represented by Guruswamy Nadar, Tiruchirappalli High Court of Judicature at Madras
15-02-1994 Indian Steel Rolling Mills Limited Versus Union of India High Court of Judicature at Madras
24-01-1994 Commissioner of Income Tax Versus Partap Steel Rolling Mills Private Limited High Court of Delhi
14-10-1993 Samana Steel Rolling Mills Versus Union of India High Court of Punjab and Haryana
17-09-1993 Ravi Engineering Works Versus Firm Narang Steel Rolling Mills High Court of Punjab and Haryana
18-02-1993 Raj Steel Rolling Mills, Mandi Gobindgarh Versus Vij Iron & Steel Co., Delhi Registrar of Trade Marks Delhi
14-10-1992 Steel Rolling Mills of Bengal Limited v. Union of India and Others Versus Collector of Central Excise, Bombay Supreme Court of India
05-08-1992 Pavan Om Parkash Kejriwal Versus Partap Steel Rolling Mills 1935 Ltd High Court of Punjab and Haryana
07-01-1992 Sree Aravindh Steel Private Limited Versus Trichy Steel Rolling Mills Limited High Court of Judicature at Madras
12-11-1991 Commissioner of Income Tax Versus Indian Steel Rolling Mills Limited Supreme Court of India
18-07-1991 Kaushal Steel Rolling Mills Versus Union of India High Court of Punjab and Haryana
31-07-1990 Commissioner of Income-Tax Versus Raman Iron Foundry, Steel Rolling Mills High Court of Judicature at Allahabad
04-08-1989 Haryana Iron And Steel Rolling Mills Versus State Of Haryana High Court of Punjab and Haryana
25-07-1989 Krishna Steel Industries And Krishna Rolling Mills Versus State Of Orissa High Court of Orissa
26-04-1989 Commissioner Of Income-Tax Versus Ludhiana Steel Rolling Mills High Court of Punjab and Haryana
05-04-1989 Sonepat Iron And Steel Rolling Mills Versus Commissioner Of Income-Tax High Court of Punjab and Haryana
21-03-1989 Commissioner Of Income-Tax Versus Partap Steel Rolling Mills Asr P Ltd High Court of Punjab and Haryana
02-03-1989 Commissioner Of Income-Tax Versus Mahavir Steel Rolling Mills High Court of Punjab and Haryana
15-11-1988 Commissioner Of Income-Tax Versus Jain Steel Rolling Mills High Court of Punjab and Haryana
15-11-1988 Commissioner Of Income-Tax Versus Jain Steel Rolling Mills High Court of Punjab and Haryana



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