Some PAST Judgements / Case Laws similar to A K STORAGE PRIVATE LIMITED
Last Checked Past / Closed Litigation On 30-05-2022 12:50
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19-05-2022 |
The Employees State Insurance Corporation & Others Versus M/s. Key Dee Cold Storage Pvt. Ltd. |
Supreme Court of India |
24-01-2022 |
M/s. Shivram Chandra Jagarnath Cold Storage & Another Versus New India Assurance Company Limited & Others |
Supreme Court of India |
07-12-2021 |
Uttar Pradesh Power Corporation Limited & Others Versus Kisan Cold Storage & Ice Factory & Others |
Supreme Court of India |
24-09-2021 |
V.B. Cold Storage Private Limited, rep. By Director Badam Krishna Murthy Versus Bajaj Allianz General Insurance Company Limited, rep. by its Manager |
High Court of Andhra Pradesh |
17-06-2020 |
Commissioner of Customs, Cochin Versus Konkan Storage Systems Kochi Pvt. Ltd., South End Reclamation, Mastyapuri, Willingdon Island |
High Court of Kerala |
10-06-2020 |
M/s. Narang Cold Storage Versus State of M.P. & Others |
High Court of Madhya Pradesh Bench at Indore |
18-03-2020 |
VVR Cold Storage Pvt. Ltd. Rep By Its Chairman, V. Sambasiva Rao Versus Chennupathi Hanumantha Rao |
National Consumer Disputes Redressal Commission NCDRC |
04-03-2020 |
New India Assurance Co. Ltd. Versus Hilli Multipurpose Cold Storage Pvt. Ltd. |
Supreme Court of India |
29-02-2020 |
M/s. Nandini Cold Storage Pvt. Ltd. Versus M/s. National Insurance Co. Limited & Others |
High Court of Andhra Pradesh |
26-02-2020 |
M/s. Kiran Cold Storage Pvt. Ltd. Through Director Manohar Lal Ahuja, Uttar Pradesh Versus Yashpal |
National Consumer Disputes Redressal Commission NCDRC |
22-01-2020 |
Lysosomal Storage Disorders Support Society, New Delhi, Represented by Its State Co-Ordinator, K.S. Sudheer Babu, Thrissur Versus State of Kerala, Represented by Its Chief Secretary, Thiruvananthapuram & Others |
High Court of Kerala |
03-01-2020 |
Nalini Bala Cold Storage Private Limited and Others. V/S United Bank of India and Others. |
Debts Recovery Tribunal Kolkata |
24-07-2019 |
Vinod Bhaiyalal Jain & Others Versus Wadhwani Parmeshwari Cold Storage Pvt. Ltd.Through its Director & Another |
Supreme Court of India |
24-07-2019 |
Vinod Bhaiyalal Jain & Others Versus Wadhwani Parmeshwari Cold Storage Pvt. Ltd.Through its Director & Another |
Supreme Court of India |
17-07-2019 |
Sai Smaran Foods Ltd. Versus Katwa Cold Storage Pvt. Ltd. & Others |
High Court of Judicature at Calcutta |
30-05-2019 |
Sanjivani Cold Storage & Ice Factory & Another Versus Bhagat Singh |
National Consumer Disputes Redressal Commission NCDRC |
11-04-2019 |
The Plant Protection Officer (E) Plant Quarantine & Storage Fumigation Station, Directorate of Plant Protection, Tuticorin Versus Sri Vithya Spinners (P) Ltd., Through its Managing Director, S. Alagarsamy, Virdudhunagar & Another |
Before the Madurai Bench of Madras High Court |
04-04-2019 |
Sanjivani Cold Storage & Ice Factory Versus Shripal & Others |
National Consumer Disputes Redressal Commission NCDRC |
03-04-2019 |
Kisan Cold Storage & Ice Factory Thru Partner 6114(M/S)2012 Versus Paschimanchal Vidyut Vitran Nigam Ltd. & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
12-03-2019 |
Africa Cold Storage Pvt Ltd. & Another Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
01-03-2019 |
S.J. Ice and Cold Storage Pvt. Ltd V/S Canara Bank Zonal Office and Others. |
High Court of Judicature at Allahabad |
25-01-2019 |
Shrusthi Agro & Cold Storage, Kanbargi Industrial Area, Auto Nagar, Belagavi Represented by Its Partners Versus State of Karnataka & Another |
High Court of Karnataka Circuit Bench At Dharwad |
11-12-2018 |
Joshine Antony Versus M/s Barafwala Cold Storage & Agro Processor & Others |
Supreme Court of India |
04-12-2018 |
Barak Cold Storage Pvt. Ltd Versus United India Insurance Co. Ltd |
National Consumer Disputes Redressal Commission NCDRC |
14-08-2018 |
M/s. Shivram Chandra Jagarnath Cold Storage & Another Versus New India Assurance Co. & Others |
National Consumer Disputes Redressal Commission NCDRC |
10-08-2018 |
M/s. Salarpur Cold Storage (P) Versus Dy. Commissioner of Income Tax |
Income Tax Appellate Tribunal Lucknow |
02-05-2018 |
Rambali Cold Storage Private Limited Versus Central Bank of India, Bodhgaya |
High Court of Judicature at Patna |
09-04-2018 |
Punjab & Sind Bank Versus M/s. Sandhu Cold Storage |
National Consumer Disputes Redressal Commission NCDRC |
06-04-2018 |
Manager, New India Assurance Co. Ltd. Versus Chairman, Ajadi Sangram Basu, Santipur Co-Operative Cold Storage Society Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
02-01-2018 |
Modi Cold Storage Versus M.P. Madhya Kshetra Vidyut Vitran Co. Ltd. & Others |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
18-09-2017 |
Gramin Bank of Aryavart & Another Versus M/s. Maa Laxmi Ice & Cold Storage & Others |
High Court of Judicature at Allahabad |
31-07-2017 |
Sanjana Cryogenic Storage Limited V/S C.C.E. & S.T.-Vadodara-II |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
21-07-2017 |
Safedabad Cold Storage & Allied Industries Pvt. Ltd. & Others Versus Shabbir Ahmed & Others |
National Company Law Appellate Tribunal |
29-04-2017 |
Central Bank of India V/S Kalpana Cold Storage Pvt. Ltd. and Others. |
Debts Recovery Tribunal Kolkata |
01-03-2017 |
Shabbir Ahmed Versus Safedabad Cold Storage & Allied Industries (P.) Ltd. |
National Company Law Tribunal, Kolkata |
10-02-2017 |
M/s. Gourhati Cold Storage Pvt. Ltd. Versus The West Bengal State Electricity Board & Others |
High Court of Judicature at Calcutta |
18-01-2017 |
Rama Shankar Versus M/s. Ahuja Brothers Cold Storage Pvt. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
22-11-2016 |
M/s. Hazaribagh Co-Operative Cold Storage, Through Subhash Kumar Versus Universal Sompo General Insurance Co. Ltd. Through its Chairman & Others |
National Consumer Disputes Redressal Commission NCDRC |
15-11-2016 |
Durgamata Cold Storage Versus The New India Assurance Co. Ltd. |
High Court of Judicature at Calcutta |
12-09-2016 |
Balkishan Sharma & Others Versus Balaji Cold Storage & Ice Factory & Others |
High Court of Madhya Pradesh |
08-09-2016 |
M/s. Jain Cold Storage & Ice Factory Balrampur Versus Dy. Labour Commissioner Faizabad |
High Court of Judicature at Allahabad |
18-07-2016 |
Bank of Baroda and Others V/S Bhagwandeen Cold Storage & Allied Industries and Others. |
Debt Recovery Appellate Tribunal At Allahabad |
18-07-2016 |
Bank of Baroda, Barabanki Branch through Authorised Officer & Another Versus Bhagwandeen Cold Storage & Allied Industries & Another |
Debts Recovery Appellate Tribunal at Allahabad |
17-06-2016 |
Bhagirath Cold Storage Versus Harinarayan & Others |
National Consumer Disputes Redressal Commission NCDRC |
27-05-2016 |
Utsav Cold Storage (P.) Ltd.Income-tax Officer, Ward 3(2), Jaipur |
Income Tax Appellate Tribunal jaipur |
01-04-2016 |
M/s. Kishan Seva Cold Storage Pvt. Limited, through Sita Ram Yadav its Managing Director & Another Versus The Bihar State Electricity Board, through its Chairmans & Others |
High Court of Judicature at Patna |
23-02-2016 |
Divisional Manager, Oriental Fire and General Insurance Co. & Another Versus M/s. The Cold Storage Co-operative Societies Ltd. & Others |
High Court of Orissa |
22-02-2016 |
Vidyapati Cold Storage Pvt. Ltd. Versus Oriental Insurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
04-12-2015 |
New India Assurance Co. Ltd. Versus Hilli Multipurpose Cold Storage Pvt. Ltd. |
Supreme Court of India |
20-11-2015 |
M/s. Sun Re-Rolling Mills and Cold Storage Pvt. Ltd. Versus The District Collector, Visakhapatnam & Others |
In the High Court of Judicature at Hyderabad |
15-10-2015 |
Toorsa Cold Storage Pvt. Ltd. Versus State Bank of India |
High Court of Judicature at Calcutta |
25-09-2015 |
B.V. Frigolanda Versus Chaitanya Cold Storage Pvt. Ltd & Others |
Company Law Board Southern Region Bench Chennai |
20-08-2015 |
M/s. Chatak Cold Storage & Others Versus Jaipal Singh |
National Consumer Disputes Redressal Commission NCDRC |
10-08-2015 |
Narang Cold Storage & Others Versus UHBVNL |
National Consumer Disputes Redressal Commission NCDRC |
27-05-2015 |
United India Insurance Co. Ltd. Versus M/s. Sandi Cold Storage Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
10-03-2015 |
Jayakumar Versus The Joint Registrar of Cooperative Societies, Multi Storage Buildings, Trichirapalli & Another |
Before the Madurai Bench of Madras High Court |
26-02-2015 |
The Commissioner of Customs, Custom House, Chennai Versus M/s. Universal Cold Storage Ltd. |
High Court of Judicature at Madras |
26-02-2015 |
M/s. Shree Shankar Cooperative Cold Storage Samiti Ltd., Lakhani Bigha, Khagaul, Patna, through its Manager Pramod Kumar Singh Versus Bihar State & Others |
High Court of Judicature at Patna |
12-02-2015 |
Food Corporation of India, rep. by The District Manager (Storage), Cochin Versus State of Kerala, rep. by The Chief Secretary To Govt., Trivandrum & Others |
High Court of Kerala |
29-01-2015 |
Krishna Chandra Srivastava Versus U.P.Cooperative Processing & Cold Storage Fed.Ltd. & Others |
High Court of Judicature at Allahabad |
09-12-2014 |
Om Cold Storage & Others Versus U.P. Electricity Regulatory Commission & Others |
High Court of Judicature at Allahabad |
18-11-2014 |
The Employees Provident Fund Organisation through Mr. Brijnandan Choudhary & Others Versus M/s. Janta Cold Storage Mahnar & Another |
High Court of Judicature at Patna |
17-11-2014 |
Shri Soneshware Cold Storage Versus Asst. C.I.T. |
High Court of Gujarat At Ahmedabad |
17-10-2014 |
Commissioner of Income Tax Versus Sewak Ice & Cold Storage (P) Ltd. |
High Court of Judicature at Allahabad |
09-09-2014 |
Commissioner of Income-tax-I Versus T.C. Ice & Cold Storage (P.) Ltd. |
High Court of Judicature at Allahabad |
19-08-2014 |
Commissioner of Income-tax-II, Lucknow Versus Salarpur Cold Storage (P.) Ltd. |
High Court of Judicature at Allahabad |
12-08-2014 |
M/s. Sarju Cold Storage Through its Partner Sh. K.N. Gupta & Others Versus M/s. Ambika Traders & Others |
National Consumer Disputes Redressal Commission NCDRC |
10-06-2014 |
Cham Ice & Cold Storage Versus Him Finvest Pvt. Ltd. |
High Court of Gujarat At Ahmedabad |
15-04-2014 |
G. Krishnamoorthy Versus V. Sathyanarayan, The Management of Janani Cold Storage Systems Private Ltd. |
High Court of Judicature at Madras |
03-04-2014 |
Murli Cold Storage Limited Versus Oriental Insurance Co. Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
18-03-2014 |
Mukand Cold Storage Versus Commissioner of Income-tax |
High Court of Punjab and Haryana |
04-03-2014 |
Amit Kumar Chopra Versus Narain Cold Storage & Allied Industries Pvt. Ltd & Others |
High Court of Delhi |
09-01-2014 |
Singh Cold Storage Private Limited, Ujjain Versus Parle Biscuits Private Limited, Mumbai & Others |
High Court of Madhya Pradesh |
03-01-2014 |
M/s. Venkateswara Vegetable Fruits Chillies growersâ cold storage private limited & Others Versus District Collector & Others |
High Court of Andhra Pradesh |
06-12-2013 |
Srinath Traders, S.R. Industries Versus Chitresh Cold Storage Pvt. Ltd. |
Rajasthan State Consumer Disputes Redressal Commission Jaipur |
29-11-2013 |
New India Assurance Co. Ltd. Versus Hilli Multipurpose Cold Storage Pvt. Ltd. |
Supreme Court of India |
21-11-2013 |
Kolhapur Ice & Cold Storage Co. through Partner Versus Rajput Dairy through Brijlal Uddip Singh |
High Court of Judicature at Bombay |
23-09-2013 |
M/s. Parchur Cold Storage Pvt Ltd., reptd by its Director-Danda Srinivasa Rao Versus The Govt of A.P., Reptd by its Principal Secretary & Others |
High Court of Andhra Pradesh |
31-07-2013 |
State Bank of India Versus Pumea Cold Storage and Another |
High Court of Judicature at Patna |
16-07-2013 |
The Bihar State Electricity Board through its Chairman & Others Versus M/s. Shakti Cold Storage through one of the Directors of one of the partners of the Cold Storage namely M/s Sheemee Sales & Services Pvt. Ltd. & Another |
High Court of Judicature at Patna |
08-07-2013 |
M/s. DDF (Davood Fruit Merchant), Rep. by S. Davood Versus M/s. Murugan Cold Storage Pvt. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
21-03-2013 |
Emc Data Storage Systems (India) Pvt. Ltd Bangalore Versus Nil |
High Court of Karnataka |
21-03-2013 |
Chennupati Hanumantha Rao & Another Versus VVR Cold Storage Pvt Ltd. & Another |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
21-03-2013 |
Chennupati Anjamma Versus VVR Cold Storage Pvt. Ltd., rep. by its Chairman |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
07-03-2013 |
New India Assurance Co. Ltd. Versus M/s. Avadh Wood Prodcuts (Cold Storage) Azam Road, Mihinpurna Bahraich Uttar Pradesh Through its Partner |
National Consumer Disputes Redressal Commission NCDRC |
04-03-2013 |
Bharat Kantilal Bussa & Another Versus Sanjana Cryogenic Storage Ltd. & Others |
High Court of Judicature at Bombay |
23-01-2013 |
Sanganer Agro & Cold Storage Pvt. Ltd. & Another Versus Janki Devi & Others |
High Court of Rajasthan |
28-12-2012 |
Anand D. Lodariya Salt & Storage Pvt. Ltd. & Another Versus State of Gujarat & Others |
High Court of Gujarat At Ahmedabad |
07-11-2012 |
Director, Maa Chamunda Cold Storage Through its Director Shri Ajay Singh Versus Harinarayan |
National Consumer Disputes Redressal Commission NCDRC |
19-10-2012 |
Tirupati Storage and Allied Pvt. Ltd V/S The United Commercial Bank, Kolkata |
High Court of Patna |
24-09-2012 |
IMC Limited (erstwhile United Storage & Tank ) Terminals Ltd. Versus INEOS ABS (India) Limited (erstwhile ABS Industries Limited & Bayer ABS Limited) |
High Court of Judicature at Bombay |
28-08-2012 |
Balashankar Traders through Partner Rahul & Others Versus Jhanwar Ice & Cold Storage through Partner Anil Kumar Jhanwar & Others |
High Court of Madhya Pradesh |
27-08-2012 |
M/S Purnea Cold Storage Versus The State Bank of India & Another |
High Court of Judicature at Patna |
12-04-2012 |
Bulbulitala Cold Storage Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
03-04-2012 |
M/s. Piara Singh Cold Storage Versus Canara Bank & Another |
High Court of Punjab and Haryana |
29-02-2012 |
M/s. Shyam Ice & Cold Storage (P) Ltd. & Others Versus M/s. Syndicate Bank & Another |
High Court of Judicature at Allahabad |
29-02-2012 |
Shyam Ice And Cold Storage (P) Ltd. Versus Syndicate Bank |
High Court of Judicature at Allahabad |
20-01-2012 |
M/s. Prabha Exim Pvt.Ltd Versus Savla Foods And Cold Storage Pvt.Ltd |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
19-01-2012 |
Tribeni Cold Storage Pvt. Ltd. Versus The National Insurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
10-01-2012 |
Laxmiben & Others Versus Mittal Cold Storage Pvt. Ltd. & Another |
High Court of Gujarat At Ahmedabad |